Diana Don Llc Tin 6166048449 ... vs Ridham Industries
2021 Latest Caselaw 1617 Guj

                 C/IAAP/17/2021                          ORDER




                 IN THEHIGHCOURTOF GUJARATAT AHMEDABAD

                  R/PETN.UNDERARBITRATIONACTNO. 17 of 2021

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               DIANADONLLCTIN 6166048449RUSSIANFEDERATION
                                  Versus
                          RIDHAMINDUSTRIES
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Appearance:
BY POST(51)for the Petitioner(s)No. 1
for the Respondent(s)No. 1
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 CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV

                                   Date: 03/02/2021

                                        ORALORDER

This is an application received through post. As per the note

of the registry, a notarized translated copy of the judgment is

placed on record which is in English. Decision of the ICAC at the

Chambers of Commerce & Industry of Russian Federation in

Russian with translation in English is also placed on record.

Issue notice to the respondent, returnable on 07.04.2021.

(BIRENVAISHNAV,J) BIMAL