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Messrs M.A. Agro A Proprietor ... vs Union Of India
2021 Latest Caselaw 1564 Guj

Citation : 2021 Latest Caselaw 1564 Guj
Judgement Date : 2 February, 2021

Gujarat High Court
Messrs M.A. Agro A Proprietor ... vs Union Of India on 2 February, 2021
Bench: Sonia Gokani, Sangeeta K. Vishen
            C/SCA/880/2021                                        ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/SPECIAL CIVIL APPLICATION NO. 880 of 2021
==========================================================
  MESSRS M.A. AGRO A PROPRIETOR CONCERN OF ASHFAK JAFAR
                           SHEKHANI
                             Versus
                        UNION OF INDIA
==========================================================
Appearance:
AMAL PARESH DAVE(8961) for the Petitioner(s) No. 1
MR PARESH M DAVE(260) for the Petitioner(s) No. 1
for the Respondent(s) No. 2
MR DEVANG VYAS(2794) for the Respondent(s) No. 1
==========================================================
 CORAM: HONOURABLE MS. JUSTICE SONIA GOKANI
        and
        HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
                      Date : 02/02/2021
                       ORAL ORDER

(PER : HONOURABLE MS. JUSTICE SONIA GOKANI)

Learned advocate, Mr.Paresh Dave requests for time.

As per his request, the matter is being posted on 08.02.2021 and should be listed in the first five matters.

Copies of judgments either side is relying on, shall be shared with the Court Masters well in advance.

(SONIA GOKANI, J)

(SANGEETA K. VISHEN,J) M.M.MIRZA

 
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