Citation : 2021 Latest Caselaw 1488 Guj
Judgement Date : 1 February, 2021
C/SCA/1983/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 1983 of 2018
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VETERINARY OFFICER & 1 other(s)
Versus
AMBALAL HIRABHAI VANKAR & 1 other(s)
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Appearance:
MR HS MUNSHAW(495) for the Petitioner(s) No. 1,2
MR P C CHAUDHARI(5770) for the Respondent(s) No. 1
NOTICE SERVED BY DS(5) for the Respondent(s) No. 2
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CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI
Date : 01/02/2021
ORAL ORDER
Pursuant to the note filed by the office that learned advocate Mr.P.C.Chaudhari for the respondent no.1 has not filed compilation of judgment till 28.01.2021, learned advocate Mr.P.C.Chaudhari submits that he has already filed a compilation of judgments in this petition on 18.01.2021. The office to verify the same and place it on record. However, in case if learned advocate Mr.P.C.Chaudhari again wants to submit the compilation of judgment before the next date of hearing, the office may accept the same. The matter is adjourned to 18.02.2021.
(NIRZAR S. DESAI,J) URIL RANA
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