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State Of Gujarat vs Minakshiben W/O Karunakaran Ambu ...
2021 Latest Caselaw 12649 Guj

Citation : 2021 Latest Caselaw 12649 Guj
Judgement Date : 26 August, 2021

Gujarat High Court
State Of Gujarat vs Minakshiben W/O Karunakaran Ambu ... on 26 August, 2021
Bench: A.Y. Kogje
     C/SCA/14280/2019                           ORDER DATED: 26/08/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 14280 of 2019

==========================================================
                          STATE OF GUJARAT
                                Versus
               MINAKSHIBEN W/O KARUNAKARAN AMBU NAIR
==========================================================
Appearance:
MR HARDIK MEHTA, AGP (1) for the Petitioner(s) No. 1,2,3
MR MEHULSHARAD SHAH(773) for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE A.Y. KOGJE

                            Date : 26/08/2021

                             ORAL ORDER

Arguments concluded. For dictation of judgment/order on 13.09.2021.

(A.Y. KOGJE, J) GIRISH

 
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