Jagdshbhai @ Jago Ratilal Maheta vs State Of Gujarat
2021 Latest Caselaw 12445 Guj

Citation : 2021 Latest Caselaw 12445 Guj
Judgement Date : 25 August, 2021

Gujarat High Court

Jagdshbhai @ Jago Ratilal Maheta vs State Of Gujarat on 25 August, 2021

Bench: Paresh Upadhyay

     C/SCA/10778/2021                             ORDER DATED: 25/08/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 10778 of 2021

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                    JAGDSHBHAI @ JAGO RATILAL MAHETA
                                 Versus
                           STATE OF GUJARAT
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Appearance:
MR NIMESH M PATEL, ADVOCATE for the Petitioner
MR NIKUNJ KANARA, AGP for the Respondents
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  CORAM:HONOURABLE MR. JUSTICE PARESH UPADHYAY

                             Date : 25/08/2021

                              ORAL ORDER

1. Affidavit-in-reply filed by the respondent is taken on record.

2. Heard learned advocates.

3. Arguments are concluded. Judgment / order is reserved.

(PARESH UPADHYAY, J) SALIM/137

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