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Arcelormittal Nippon Steel India ... vs Essar Bulk Terminal Ltd.
2021 Latest Caselaw 10847 Guj

Citation : 2021 Latest Caselaw 10847 Guj
Judgement Date : 5 August, 2021

Gujarat High Court
Arcelormittal Nippon Steel India ... vs Essar Bulk Terminal Ltd. on 5 August, 2021
Bench: R.M.Chhaya, Nirzar S. Desai
      C/SCA/10492/2021                              ORDER DATED: 05/08/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 10492 of 2021

==========================================================
                  ARCELORMITTAL NIPPON STEEL INDIA LTD.
                                 Versus
                       ESSAR BULK TERMINAL LTD.
==========================================================
Appearance:
MR HARISH SALVE, MR MIHIR THAKORE, MR GOURAB BANERJEE, MR
NAVIN PAHWA, SENIOR ADVOCATES assisted by MR NIRAG N PATHAK,
MR RISHAB GUPTA, MR SAIRAM SUBRAMANIAN, MS SHREYA GUPTA,
MS SWAGATA GHOSH, MS JUHI GUPTA, MS SALONI GUPTA, MS
ARCHISMITA RAHA for the Petitioner(s) No. 1
MR KAPIL SIBAL, MR SAURABH SOPARKAR, SENIOR ADVOCATES
assisted by MR KEYUR D GANDHI, MR MAHESH AGARWAL, MR RAHEEL
PATEL, MS AMITA KATRAGADDA, MR NIZAM PASHA for NANAVATI
ASSOCIATES for the Respondent(s) No. 1
==========================================================

 CORAM:HONOURABLE MR. JUSTICE R.M.CHHAYA
       and
       HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                           Date : 05/08/2021
                            ORAL ORDER

(PER : HONOURABLE MR. JUSTICE R.M.CHHAYA)

1. Heard Mr. Harish Salve, Mr. Mihir Thakore, Mr. Gourab Banerjee, Mr. Navin Pahwa, learned Senior Advocates assisted by Mr. Nirag Pathak, Mr. Rishab Gupta, Mr. Sairam Subramanian, Ms. Shreya Gupta, Ms. Swagata Ghosh, Ms. Juhi Gupta, Ms. Saloni Gupta, Ms. Archismita Raha, learned advocates for the petitioner and Mr. Kapil Sibal, Mr. Saurabh Soparkar, learned Senior Advocates assisted by Mr. Keyur D. Gandhi, Mr. Mahesh Agarwal, Mr. Raheel Patel, Ms. Amita Katragadda, Mr. Nizam Pasha, learned advocates for Nanavati Associates for the respondent for final disposal.

C/SCA/10492/2021 ORDER DATED: 05/08/2021

2. The compilation filed by both the sides are also taken on record. No further filing shall be permitted including the judgments. For orders on 17.8.2021. Till we pronounce the order, the Trial Court is directed not to pronounce the judgment.

(R.M.CHHAYA, J)

(NIRZAR S. DESAI,J) Maulik

 
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