Surajben Wd/O Ravjibhai ... vs New India Assurance Company ...
2021 Latest Caselaw 10655 Guj

       C/FA/2072/2021                               ORDER DATED: 04/08/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        R/FIRST APPEAL NO. 2072 of 2021

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             SURAJBEN WD/O RAVJIBHAI KARSHANBHAI THAKOR
                               Versus
                NEW INDIA ASSURANCE COMPANY LIMITED
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Appearance:
DEV D PATEL(8264) for the Appellant(s) No. 1,2,3,4,5
MR NEERAJ J VASU(3159) for the Appellant(s) No. 1,2,3,4,5
for the Defendant(s) No. 1,2,3,4,5
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  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA

                                Date : 04/08/2021

                                 ORAL ORDER

Appeal is admitted.

To be listed with First Appeal No. 1309 of 2021, which is filed by the insurance company arising out of the same judgment and award impugned in the present appeal.

(N.V.ANJARIA, J) C.M. JOSHI