Bharatbhai Shaluji Baranda vs Anil Mukim
2021 Latest Caselaw 5104 Guj

            C/MCA/63/2021                                   ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/MISC. CIVIL APPLICATION NO. 63 of 2021

              In R/LETTERS PATENT APPEAL NO. 1350 of 2019

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                        BHARATBHAI SHALUJI BARANDA
                                  Versus
                               ANIL MUKIM
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Appearance:
MR KB PUJARA(680) for the Applicant(s) No. 1
MR PARESHKUMAR B TRIVEDI(9926) for the Applicant(s) No. 1
MS VRUNDA SHAH, ASST. GOVERNMENT PLEADER(1) for the
Opponent(s) No. 1,2,3
NOTICE SERVED(4) for the Opponent(s) No. 4
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 CORAM: HONOURABLE MS. JUSTICE SONIA GOKANI
        and
        HONOURABLE MS. JUSTICE GITA GOPI

                              Date : 06/04/2021

                        ORAL ORDER

(PER : HONOURABLE MS. JUSTICE SONIA GOKANI)

1. There has been a due compliance of the judgment and

order of the learned Single Judge dated 11.05.2018. Learned

advocate Mr. Pujara, on instruction, confirms the said aspect.

2. Accordingly, the present application stands disposed of.

Notice is discharged.

(SONIA GOKANI, J)

(GITA GOPI,J) Bhoomi