Citation : 2026 Latest Caselaw 2909 Gua
Judgement Date : 30 March, 2026
Page No.# 1/13
GAHC010058142024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/154/2024
CHAMEN ALI AND ORS
S/O- MONSER ALI SK @ MONSER ALI, R/O- RAJABALA BHALUKKANDI,
P.O. PATAKATA, P.S. SOUTH SALMARA, DIST.- SOUTH SALMARA-
MANKACHAR, PIN- 783127, ASSAM
2: ANOWAR ALI
S/O- MONSER ALI SK @ MONSER ALI
R/O- RAJABALA BHALUKKANDI
P.O. PATAKATA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA-MANKACHAR
PIN- 783127
ASSAM
3: ALI CHAN
S/O- MONSER ALI SK @ MONSER ALI
R/O- RAJABALA BHALUKKANDI
P.O. PATAKATA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA-MANKACHAR
PIN- 783127
ASSAM
4: ASHAN ALI
S/O- MONSER ALI SK @ MONSER ALI
R/O- RAJABALA BHALUKKANDI
P.O. PATAKATA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA-MANKACHAR
PIN- 783127
ASSAM
5: SANOWAR ALI
S/O- MONSER ALI SK @ MONSER ALI
Page No.# 2/13
R/O- RAJABALA BHALUKKANDI
P.O. PATAKATA
P.S. SOUTH SALMARA
DIST.- SOUTH SALMARA-MANKACHAR
PIN- 783127
ASSA
VERSUS
THE STATE OF ASSAM AND 8 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM ,REVENUE AND DISASTER MANAGEMENT DEPTT., DISPUR,
GHY-6
2:THE COMM. AND SECY.
EDUCATION HIGHER DEPTT.
GOVT. OF ASSAM
DISPUR
GHY-6
3:THE DY. COMMISSIONER
SOUTH SALMARA-MANKACHAR
ASSAM
4:THE SUB DIVISIONAL OFFICER
(CIVIL) SOUTH SALMARA
MANCACHAR
5:THE EXECUTIVE ENGINEER
PWD (BUILDING) DIVISION
DHUBRI
ASSAM
6:THE CIRCLE OFFICER
SOUTH SALMARA REVENUE CIRCLE
SOUTH SALMARA
ASSAM
7:SUPERINTENDENT OF POLICE
SOUTH SALMARA-MANKACHAR
ASSAM
8:MAHESH KUMAR CHANANI
S/O- LT. MATHURAM CHANANI
R/O- WARD NO. 18
SBI COLONY
HOJAI
DIST.- HOJAI
Page No.# 3/13
ASSAM
PIN- 782435.
9:JOHIRUL ISLAM
(LOT MONDAL
HIZIRHAT-KHOPATI REVENUE VILLAGE
UNDER SOUTH SALMARA REVENUE CIRCLE)
S/O LATE BOKHIOTULLAH
RESIDENT OF VILLAGE SUNDHORPARA
PO TUMNI
PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR
ASSAM 78312
Advocate for the Petitioner : MR. M U MONDAL, MR K ISLAM,A A AHMED,MR. A W
MONDAL,MD. I H KHAN,MR A ALIM SK
Advocate for the Respondent : SC, HIGHER EDU, SC, REVENUE,GA, ASSAM
Linked Case : WA/138/2024
AMIR ALI AND 6 ORS
S/O JURAN ALI RESIDENT OF VILLAGE TUMNISIMLAKANDI
PO TUMNI
PS SOUTH SALMARA
DIST SOUTH SALMARA MANKACHAR
ASSAM 783127
2: ABUL KALAM AZAD
S/O JURAN ALI
RESIDENT OF VILLAGE TUMNISIMLAKANDI
PO TUMNI
PS SOUTH SALMARA
DIST SOUTH SALMARA MANKACHAR
ASSAM 783127
3: ARFAN ALI
S/O PORAN BASHI
RESIDENT OF VILLAGE TUMNISIMLAKANDI
PO TUMNI
PS SOUTH SALMARA
DIST SOUTH SALMARA MANKACHAR
ASSAM 783127
Page No.# 4/13
4: OSMAN ALI
S/O PORAN BASHI
RESIDENT OF VILLAGE TUMNISIMLAKANDI
PO TUMNI
PS SOUTH SALMARA
DIST SOUTH SALMARA MANKACHAR
ASSAM 783127
5: HOBIBOR RAHMAN
S/O LATE MONSER ALI
RESIDENT OF VILLAGE TUMNISIMLAKANDI
PO TUMNI
PS SOUTH SALMARA
DIST SOUTH SALMARA MANKACHAR
ASSAM 783127
6: HAMED ALI
S/O LATE MONSER ALI
RESIDENT OF VILLAGE TUMNISIMLAKANDI
PO TUMNI
PS SOUTH SALMARA
DIST SOUTH SALMARA MANKACHAR
ASSAM 783127
7: CHAMEN ALI @ SAMEN ALI
S/O LATE MONSER ALI
RESIDENT OF VILLAGE BHALUKKANDI
PO PATAKATA
PS SOUTH SALMARA
DIST SOUTH SALMARA MANKACHAR
ASSAM 783127
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM
REVENUE AND DM DEPTT DISPUR GUWAHATI 06
2:THE COMMISSIONER AND SECRETARY
EDUCATION HIGHER DEPARTMENT
GOVT OF ASSAM
DISPUR
GUWAHATI 06
3:THE DEPUTY COMMISSIONER
SOUTH SALMARA MANKACHAR
Page No.# 5/13
ASSAM
4:THE SUB DIVISIONAL OFFICER (CIVIL)
SOUTH SALMARA MANKACHAR
ASSAM
5:THE EXECUTIVE ENGINEER
PWD (BUILDING) DIVISION
DHUBRI
ASSAM
6:THE CIRCLE OFFICER
SOUTH SALMARA REVENUE CIRCLE
ASSAM
7:SUPERINTENDENT OF POLICE
SOUTH SALMARA MANKACHAR
ASSAM
8:JOHIRUL ISLAM
(LOT MONDAL
HIZIRHAT-KHOPATI REVENUE VILLAGE
UNDER SOUTH SALMARA REVENUE CIRCLE) S/O LATE BOKHIOTULLAH
RESIDENT OF VILLAGE SUNDHORPARA
PO TUMNI
PS AND DIST SOUTH SALMARA MANKACHAR
ASSAM 783127
------------
Advocate for : MR. M U MONDAL Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND ORS
Linked Case : WA/94/2024
SUKCHAN ALI AND ORS S/O LATE MAMUD ALI RESIDENT OF VILLAGE BOIDDOR GAON PO TUMNI PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
2: INAM HUSSAIN @ IMAN ALI
S/O LATE ROSTOM ALI Page No.# 6/13
RESIDENT OF VILLAGE TUMNISIMLA PO TUMNI PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
3: ABUL HUSSAIN
S/O LATE ROSTOM ALI
RESIDENT OF VILLAGE TUMNISIMLA PO TUMNI PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
4: A MOZID @ MAZID ALI S/O LATE ROSTOM ALI
RESIDENT OF VILLAGE TUMNISIMLA PO TUMNI PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
5: GUTU SHEIKH @ GHUTU MUNSHI
S/O SIKIM UDDIN
RESIDENT OF VILLAGE TUMNISIMLA PO TUMNI PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
6: JOHIRAN BEWA @ JOHIRAN NESSA BEWA D/O SIKIM UDDIN
RESIDENT OF VILLAGE TUMNISIMLA PO TUMNI PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127 Page No.# 7/13
7: BHULI BIBI W/O BIDESHI SHEIKH RESIDENT OF VILLAGE RAJABALA BHALUKKANDI PO PATAKATA PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
8: ABDUL MATIN S/O LATE ABUL KASHEM RESIDENT OF VILLAGE RAJABALA BHALUKKANDI PO PATAKATA PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
9: A MONNAF @ MONNAF ALI S/O LATE ABUL KASHEM RESIDENT OF VILLAGE RAJABALA BHALUKKANDI PO PATAKATA PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
10: MOTLEBUR RAHMAN S/O LATE ABUL KASHEM RESIDENT OF VILLAGE RAJABALA BHALUKKANDI PO PATAKATA PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
11: ASMOT ALI S/O LATE SODAGAR ALI @ SODAGAR SHEIKH RESIDENT OF VILLAGE RAJABALA BHALUKKANDI PO PATAKATA PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
12: SAMSUL @ SAMSUL SK
S/O LATE SODAGAR ALI @ SODAGAR SHEIKH RESIDENT OF VILLAGE RAJABALA BHALUKKANDI PO PATAKATA PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
13: SOBIAL HOQUE @ SOPIAL HOQUE S/O LATE SODAGAR ALI @ SODAGAR SHEIKH RESIDENT OF VILLAGE RAJABALA BHALUKKANDI PO PATAKATA Page No.# 8/13
PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
14: INAM ALI @ IMAN ALI S/O LATE SODAGAR ALI @ SODAGAR SHEIKH RESIDENT OF VILLAGE RAJABALA BHALUKKANDI PO PATAKATA PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
15: ASOR ALI @ ASHRAB ALI S/O LATE SODAGAR ALI @ SODAGAR SHEIKH RESIDENT OF VILLAGE RAJABALA BHALUKKANDI PO PATAKATA PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
16: FULCHAN ALI S/O LATE SODAGAR ALI @ SODAGAR SHEIKH RESIDENT OF VILLAGE RAJABALA BHALUKKANDI PO PATAKATA PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127 VERSUS
THE STATE OF ASSAM AND 7 ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM REVENUE DISASTER MANAGEMENT DEPARTMENT DISPUR GUWAHATI 06
2:THE COMMISSIONER AND SECRETARY EDUCATION HIGHER DEPARTMENT GOVT OF ASSAM DISPUR GUWAHATI 06
3:THE DEPUTY COMMISSIONER
SOUTH SALMARA MANKACHAR ASSAM
4:THE SUB DIVISIONAL OFFICER (CIVIL) SOUTH SALMARA MANKACHAR ASSAM
5:THE EXECUTIVE ENGINEER PWD (BUILDING) DIVISION Page No.# 9/13
DHUBRI ASSAM
6:THE CIRCLE OFFICER SOUTH SALMARA REVENUE CIRCLE ASSAM
7:SUPERINTENDENT OF POLICE SOUTH SALMARA MANKACHAR ASSAM
8:JOHIRUL ISLAM (LOT MANDAL HIZIRHAT KHOPATI REVENUE VILLAGE UNDER SOUTH SALMARA REVENUE CIRCLE) S/O LATE BOKHIOTULLAH RESIDENT OF VILLAGE SUNDHORPARA PO TUMNI PS AND DIST SOUTH SALMARA MANKACHAR ASSAM 783127
------------
Advocate for : MR. M U MONDAL Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WA/74/2024
ABUL KALAM AD 2 ORS S/O LATE AYAT ALI RESIDENT OF RAJABALA BHALUKKANDI PO PATAKATA PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
2: ABDUL HUSSAIN S/O LATE AYAT ALI RESIDENT OF RAJABALA BHALUKKANDI PO PATAKATA PS SOUTH SALMARA DIST SOUTH SALMARA MANKACHAR ASSAM 783127
3: ABDUL MOZID S/O LATE AYAT ALI RESIDENT OF RAJABALA BHALUKKANDI PO PATAKATA PS SOUTH SALMARA Page No.# 10/13
DIST SOUTH SALMARA MANKACHAR ASSAM 783127 VERSUS
THE STATE OF ASSAM AND 6 ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM REVENUE AND DISASTER MANAGEMENT DEPARTMENT DISPUR GUWAHATI 6
2:THE COMMISSIONER AND SECRETARY EDUCATION HIGHER DEPARTMENT GOVT. OF ASSAM DISPUR GUWAHATI 6
3:THE DEPUTY COMMISSIONER
SOUTH SALMARA MANKACHAR ASSAM 783127
4:THE SUB DIVISIONAL OFFICER (CIVIL) SOUTH SALMARA MANKACHAR 783127
5:THE EXECUTIVE ENGINEER
PWD (BUILDING) DIVISION DHUBRI ASSAM 783301
6:THE CIRCLE OFFICER
SOUTH SALMARA REVENUE CIRCLE SOUTH SALMARA ASSAM 783127
7:SUPERINTENDENT OF POLICE SOUTH SALMARA MANKACHAR ASSAM 783127
------------
Advocate for : MR. M U MONDAL Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 6 ORS Page No.# 11/13
Linked Case : WA/118/2024
ABDUL AZIZ MIAH AND 3 ORS. S/O LATE BANIJ ALI R/O RAJBALA BHALUKKANDI P.O.- PATAKATA P.S.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM PIN- 783127.
2: BAHAR ALI S/O LATE BANIJ ALI R/O RAJBALA BHALUKKANDI P.O.- PATAKATA P.S.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM PIN- 783127.
3: IBRAHIM ALI S/O LATE BANIJ ALI R/O RAJBALA BHALUKKANDI P.O.- PATAKATA P.S.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM PIN- 783127.
4: BHALIJAN BIBI D/O LATE BANIJ ALI R/O RAJBALA BHALUKKANDI P.O.- PATAKATA P.S.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM PIN- 783127.
VERSUS
THE STATE OF ASSAM AND 8 ORS. REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM REVENUE DISASTER MANAGEMENT DEPTT. DISPUR GUWAHATI- 6.
2:THE COMMISSIONER AND SECRETARY EDUCATION HIGHER DEPTT.
Page No.# 12/13
GOVT. OF ASSAM DISPUR GUWAHATI- 6.
3:THE DEPUTY COMMISSIONER SOUTH SALMARA MANKACHAR P.O. AND P.S.- HATSINGIMARI ASSAM PIN- 783135.
4:THE SUB-DIVISIONAL OFFICER (CIVIL) SOUTH SALMARA MANCACHAR ASSAM PIN- 783135.
5:THE EXECUTIVE ENGINEER PWD (BUILDING) DIVISION DHUBRI ASSAM PIN- 783301.
6:THE CIRCLE OFFICER SOUTH SALMARA REVENUE CIRCLE SOUTH SALMARA ASSAM PIN- 783127.
7:SUPERINTENDENT OF POLICE SOUTH SALMARA MANKACHAR ASSAM PIN- 783135.
8:MOHESH KUMAR CHANANI S/O LATE MATHURAM CHANANI
SBI COLONY HOJAI PIN- 782435 DIST.- HOJAI ASSAM.
9:JOHIRUL ISLAM (LOT MONDAL HIZIRHAT-KHOPATI REVENUE VILLAGE UNDER SOUTH SALMARA REVENUE CIRCLE)
S/O LT. BOKHIOTULLAH
VILL.- SUNDHORPARA P.O.- TUMNI Page No.# 13/13
P.S.- SOUTH SALMARA DIST.- SOUTH SALMARA MANKACHAR ASSAM PIN- 783127.
------------
For the appellant/petitioner(s) : Mr. A. Alim Sk, Advocate
For the Respondent(s) : Mr. D. Nath, Sr. GA, Assam Mr. D. Mazumdar, Addl. AG, Assam Mr. S. Das, SC, Higher Edn. Ms. N. Borgoloi, SC, Revenue
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
30.03.2026 (AshutoshKumar, CJ)
As jointly prayed for by the learned Advocates for the parties, let these matters come up for consideration on 01.06.2026.
JUDGE CHIEF JUSTICE
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