Citation : 2026 Latest Caselaw 2889 Gua
Judgement Date : 30 March, 2026
Page No.# 1/7
GAHC010173742024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4567/2024
KRISHNA PRASAD LASKAR AND 43 ORS
S/O LATE TULA RAM LALSKAR
R/O VILL- ATI KAMPUR
P.O AND P.S - KAMPUR
DIST NAGAON (ASSAM)
PIN- 782426
2: DULAL DAS
S/O LATE SIBA PRASAD DAS
R/O VILL- KAILANPUR
P.O AND P.S KAMPUR
DIST NAGAON (ASSAM)
PIN 782426
3: DILIP RABI DAS
S/O LATE BAKUL RABIDAS
R/O BURHAPATIA GAON
NEAR SHIV MANDIR
P.O AND P.S KAMPUR
DIST NAGAON (ASSAM)
PIN 782426
4: PADUM SAIKIA
S/O SRI LAKHESHAR SAIKIA
R/O VILL- BHALBHALI GAON
P.O AND P.S KAMPUR
DIST NAGAON (ASSAM)
PIN 782426
5: SMTI FUNU KALITA
W/O LATE MOHAN KALITA
R/O VILL- BHALBHALI GAON
P.O AND P.S KAMPUR
DIST NAGAON (ASSAM)
Page No.# 2/7
PIN 782426
6: SMTI NABAMI DAS
W/O LATE SONADHAR DAS
R/O VILL AND P.O - DEB NARIKALI
P.S KAMPUR DIST NAGAON (ASSAM)
7: DILIP BORA
S/O LATE MOHAN BORA
R/O RANGA GARA HUZZ
NEAR NAMGHAR RANGAGARAHUZ
HUZRANGAGARAH
DIST NAGAON (ASSAM)
PIN 782002
8: SANTU SAIKIA
S/O LATE RANGAI SAIKIA
R/O VILL- MAJAR ATI
P.O TATALISHARA P.S KAMPUR
DIST NAGAON (ASSAM)
PIN 782426
9: MUKUNDA BORDOLOI
S/O LATE SARUKAN BORDOLOI
R/O VILL- TEPAR ALI
NAMBAR LALUNG GAON KATHIATOLI
KAMPUR DIST NAGAON (ASSAM)
10: RAJANI LASKAR @ RAJANI KR. LASKAR
S/O LATE GAMBHIR LASKAR
R/O VILL-KUABARIATI P.S KAMPUR
DIST NAGAON ASSAM
11: LALAN PRASAD (A) @ LALAN MALLAH
S/O LATE BHAGRASAN PRASAD
R/O VILL- MAHUWARI
P.O MOHAMADPUR
DIST SIWAN (BIHAR)
PIN 841438
12: KANCHAN SAH @ PUNCHAN PRASAD
S/O LATE DHANUSH DHARI SAH
R/O VILL- AHIRAUL BHAGELDO
DIST DEORIA (U.P)
13: SMTI MUNNI DEVI
W/O LATE SWAMI NATH @ SWAMI NATH PRASAD
R/O VILL- BHAISAHI MATH
Page No.# 3/7
P.O BANKATA
DIST DEORIA (U.P) 274704
14: SMTI MINA DEVI
W/O LATE DUDH NATH PRASAD (A) (LIME MAZ)
R/O VILL- DARAILA P.S GUTHNE
DIST SIWAN (BIHAR) PIN-841239
15: PARAMANANDA SINGH
S/O LATE BINDHYACHAL SINGH
R/O VILL- BASDEWA P.O BHORE
GOPALGANJ (BIHAR)
16: BHIMBALI YADAV
S/O FULENA
R/O BATRAULI CHHITANI
PARSIA CHHITANI SINGH
DEORIA (U.P) PIN- 274704
17: BANAMALI BORA
S/O BHEDA BORA
R/O VILL- MOHGORI ATI KAMPUR
DIST NAGAON (ASSAM)
PIN 782426
18: RAMA KANTA YADAV
S/O LAKATH
R/O BATRAULI CHHATANI SINGH
DEORIA (U.P) 274704
19: SMTI NIRALA BORA
W/O LATE MOHENDRA BORA
R/O VILLAGE- BHOLBHALI GAON
P.O AND P.S KAMPUR
DISTRICT NAGAON (ASSAM)
PIN 782426
20: AYASHA KHATUN
W/O MD. YUNIS
R/O VILL- SUNDARPAR GAWAL
SUNDARPAR RATSIA
DEORIA (U.P) PIN- 274703
21: SATYA DEV P. SAHANI @ SATYA DEO PRASAD SAH
R/O VILL- BARHEYA (HATHWA)
P.S BARHEYA
DIST GOPALGANJ (BIHAR)
PIN 841436
Page No.# 4/7
22: MADAN SARMAH
S/O LATE RAMANAND
R/O VILL- GOSAIPATTI GAURI EBRAHIM
KUSHINAGAR (U.P) PIN- 274406
23: CIPUZAN YADAV (CHOUDHURY)
S/O LATE SHIVRATAN CHOUDHUURY
R/O VILL- UCHAKAGAR BRITITOLA
UCHAGAGAR GOPLGANJ (BIHAR)
PIN 841501
24: BHOLA CHOUDHURY
S/O LATE KAILASH
R/O VILL- GOSAIPATTI GAURI EBRAHIM
KUSHINAGAR (U.P) PIN- 274406
25: BHEEM KUMAR
S/O LATE JITEN PRASAD
R/O VILL- BENIPUR
P.O PIPARA RAM DHAR
DEORIA (U.P) PIN- 274509
26: SMTI ARTI DEVI
W/O LATE HARI KRISHORE PRASAD @
HARI KRISHNA PRASAD
R/O VILL- GOSAIPATTI GAURI EBRAHIM
KUSHINAGAR (U.P) PIN- 274406
27: RAM CH. PRASAD
C/O TRIVENI PRASAD
R/O VILLDHANAUTIRAY
P.O PIPARA RANDHAR
DEORIA (U.P) PIN 274509
28: TUFANI PRASAD
S/O LATE RAMDAS
R/O VILL- CHAKRA BODHA
DEORIA (U.P) PIN-274604
29: GUMANI RAJAN @ GUMANI BAITHA
S/O RAGHU BAITHA
R/O VILL- PAHARPUR CHHANGUR
P.O AND P.S KUCHAIKOTE
DIST GOPALGANJ (BIHAR)
PIN- 841501
30: NUR AHMED @ NOOR MOHAMAD
Page No.# 5/7
S/O LATE FARID MIYA
R/O DOMATH TARYA SUJAN
KUSHINAGAR TAMKUHI RAJ (U.P)
PIN 274409
31: JAGENDRA THAKUR
S/O (L) RAMESWAR THAKUR
R/O LAKHNA KHAS JAGARNATH
UCHKAGAON GOPALGAN (BIHAR)
PIN 841438
32: SMTI PRABHAWATI DEVI
W/O LATE RAM JOSH CHOUDHURY
R/O GOSAIPATTI CHAKHANI DUKHI
MISHRA KUSHINAGAR (U.P)
PIN 274406
33: RAMESHWAR PRASAD
S/O LATE SUBA PRASAD
R/O VILL- BAIKUNTHPUR RAMPUR
PRAKAPPUR DEORIA (U.P)
PIN- 274703
34: SMTI AMLAVATI DEVI
W/O LATE LALAN PRASAD (B)
R/O VILL- BENIPUR
P.O PIPARA RAM DHAR
DIST DEORIA (U.P) PIN 274509
35: PUTUL SAIKIA
S/O RAMESH SAIKIA
R/O VILL- NO. 1 FAKALI
P.S KAMPUR
DIST NAGAON (ASSAM)
36: ISRAIL ANSARI
S/O SULTAN
R/O VILLAGE- CHHAPARA BAJURG
THAKURPUR DIST DEORIA (U.P)
PIN 274703
37: SIPUZAN SINGH @ SHIVPUJAN SINGH
S/O LATE THAG SINGH
R/O VILL-FAGU CHHAPRA KUSHINAGAR
UTTAR PRADESH-274409
38: SMTI SUDAMIYA DEVI
W/O LATE RAM BALI PRASAD
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R/O VILL-BAIRAGPUR KHAP BANKAT
SIWAN SAHPUR BIHAR-841243
39: SURESH KUMAR
S/O BINDHYACHAL PRASAD
R/O VILL- CHHAPARA BUJURH (THAKURPUR)
P.O PRATAPPUR DIST DEORIA (U.P)
PIN 274703.
40: SRI AMARJEET CHAUHAN
S/O LATE SWAMINATH CHAUHAN
R/O VILL- PARASHIYA CHHITANI SINGH DEORIA (U.P) PIN 274704
41: AJIT DAS @ RANJIT DAS
S/O LATE UMA DAS
R/O VILL- KEKURIBARI KALAIKHOWA
P.O TETELISARA P.S KAMPUR
DIST NAGAON (ASSAM) PIN-782426
42: SMTI LUKU MONI DAS
W/O LATE JEW RAM DAS @ JATIN DAS
R/O VILL- KAKURIBARI P.O TETELISARA
P.S KAMPUR DIST NAGAON (ASSAM)
43: SRI JAGADISH RAM @ JAGADISH HARIJAN
S/O LATE INDRASHAN RAM
R/O VILL- KHAP BANKAT
P.S NAUTAN P.O SAHPUR
DIST SIWAN (BIHAR)
PIN 841243
44: SRI DINESH SAH
S/O NATHUNI SAH
R/O VILL- NARAYANPUR SHAHPUR
DIST- SIWAN BIHAR
PIN 84124
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM,
DISPUR, GUWAHATI-781006.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
CO-OPERATION DEPARTMENT
DISPUR
GUWAHATI-781006.
Page No.# 7/7
3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PUBLIC ENTERPRISES DEPARTMENT
DISPUR
GUWAHATI-781006.
4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT DISPUR
GUWAHATI-781006.
5:THE REGISTRAR OF CO-OPERATIVE SOCIETIES
ASSAM
GOVT. OF ASSAM
KHANAPARA
GUWAHATI-781022
6:THE LIQUIDATOR
NOWGONG CO-OPERATIVE SUGAR MILL LTD. KAMPUR
NAGAON
ASSA
Advocate for the Petitioner : MR S DEKA, MS. C TALUKDAR
Advocate for the Respondent : GA, ASSAM, SC, FINANCE,SC, CO OP
BEFORE
HONOURABLE MR. JUSTICE KARDAK ETE
ORDER
Date : 30.03.2026
Ms. L. Ezung, learned counsel appearing on behalf of Mr. G. Bordoloi, learned Standing Counsel, Cooperation Department submits that Mr. G. Bordoloi has some personal difficulty today and therefore, prays for listing of the matter after 3 (three) weeks.
Prayer not being objected to by Mr. S. Deka, learned counsel for the petitioner, same is allowed.
Accordingly, list on 27.04.2026.
Mr. S. Deka, learned counsel for the petitioner is present.
JUDGE
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