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Gauhati High Court
Rajni Kant vs The Union Of India And 20 Ors on 26 March, 2026
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/10
GAHC010132152022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./649/2022
RAJNI KANT
SON OF LATE SHRI LAKSHMAN DAS
R/O NEW DELHI.
VERSUS
THE UNION OF INDIA AND 20 ORS
REP. BY THE SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT,
GOVT. OF INDIA, SHRAM SHAKTI BHAWAN, RAFI MARG, NEW DELHI-
110001
2:THE CHIEF LABOUR COMMISSIONER (CENTRAL)
5
SHAM NATH MARG
PREMA KUNJ
CIVIL LINES
NEW DELHI-110054
3:THE ASSISTANT LABOUR COMMISSIONER (CENTRAL)
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
GUWAHATI
ZOO NARENGI TINIALI
SAPTARSHI PATH
GUWAHATI- 781024.
4:SRI ADITYA SONOWAL
S/O LATE MULA RAM SONOWAL
R/O GORAJAN
P.O.-GORAJAN
Page No.# 2/10
DIST.- JORHAT
ASSAM
PIN- 785631.
5:SRI BIREN DAS
S/O SRI RAM CHANDRA DAS
R/O BALIJAN
P.O.- BEKAJAN
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
6:SRI HARDUGAN TOPNA
S/O LATE PRAKASH TOPNA
R/O GORAJAN GAON
PO.O.-BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
7:SRI SIDANANDA SONOWAL
S/O LATE BABULA SONOWAL
R/O GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
8:SRI BASANTA SAIKIA
S/O SRI SARU RAM SAIKIA
R/O BORANA GAON
TITABOR
P.O.- TITABOR
DIST.-JORHAT
ASSAM.
9:SRI HAREN KACHARI
S/O LATE KALIA KACHARI
R/O KAKODANGA HABIGAON
14 NO. BLOCK
DIST.- JORHAT
ASSAM.
10:SRI ANIL SONOWAL
S/O LATE MAKHESWAR SONOWAL
R/O GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
Page No.# 3/10
DIST.- JORHAT
ASSAM.
11:SRI DINA SAIKIA
S/O SRI SASHI SAIKIA
R/O KHERMA GAON
BORHULA
P.O.- BORHULA
P.S.- BORHULA
DIST. -JORHAT
ASSAM.
12:SRI NOMAL CHANDRA DAS
S/O LATE KUSH RAM DAS
R/O BOJAL KATA
P.O.- URANGIAL
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
13:SRI CHAMPAK SAIKIA
S/O PREMANANDA SAIKIA
R/O HARUKACHARI GAON
P.O.- PULIKITANI
P.S.- GHILADHARI
DIST.- GOLAGHAT
ASSAM.
14:SRI APLUS BARJO
S/O LATE PAOLUS BARJO
R/O GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
15:SRI HAREN DUTTA
S/O SRI GOPI RAM DUTTA
R/O KAKODANGA HABIGAON
BLOCK NO. 1
DIST.- JORHAT
ASSAM.
16:SRI DIP SONOWAL
S/O BABULA SONOWAL
R/O R/O GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
Page No.# 4/10
DIST.- JORHAT
ASSAM.
17:SRI DWEJEN KUMAR SONOWAL
S/O SRI BAPURAM SONOWAL
R/O GORAJAN GAON
BORHULA
P.O.- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
18:SRI BARHMANANDA SONOWAL
S/O LATE KULAI SONOWAL
R/O RUP NAGAR
BORHOLLA
P.O- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
19:SRI ANIL CHUTIA
S/O LATE HEMO CHUTIA
R/O KAKODANGA HABIGAON
P.O.- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
20:SRI RATNESWAR HAZARIKA
S/O SRI JOGESWAR HAZARIKA
R/O KAKODANGA
HABIGAON
BLOCK NO. 10
P.O.- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
21:SRI BIPIN HAZARIKA
S/O ROBEN HAZARIKA
R/O KAKODANGA
HABIGAON
BLOCK NO. 10
DIST.- JORHAT
ASSAM
Advocate for the Petitioner : MR S N SARMA SENIOR ADVOCATE, MR. D SAIKIA,MS. N K
Page No.# 5/10
DEVI,MR. N ANIX SINGH
Advocate for the Respondent : ASSTT.S.G.I.,
Linked Case : Crl.Pet./340/2020
FIROZE DOTIWALA
S/O- FAROOKH RUSTOMJI DOTIWALA
R/O- 401
ANANT BUILDING
PLOT NO. 13
SECTOR-4
KHARGHAR
NAVI MUMBAI
MAHARASHTRA
VERSUS
THE UNION OF INDIA AND 20 ORS.
REP. BY THE SECY.
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001
2:THE CHIEF LABOUR COMMISSIONER (CENTRAL)
5
SHAM NATH MARG
PREMA KUNJ
CIVIL LINES
NEW DELHI-110054
3:THE ASSTT. LABOUR COMMISSIONER (CENTRAL)
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
GHY
ZOO NARENGI TINIALI
SAPTARSHI PATH
GHY-24
4:SHRI ADITYA SONOWAL
S/O LATE MULA RAM SONOWAL
R/O GORAJAN
P.O.-GORAJAN
DIST.- JORHAT
ASSAM
Page No.# 6/10
PIN- 785631.
5:SRI BIREN DAS
S/O SRI RAM CHANDRA DAS
R/O BALIJAN
P.O.-BEKAJAN
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
6:SRI HARDUGAN TOPNA
S/O LATE PRAKASH TOPNA
R/O GORAJAN GAON
PO.O.-BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
7:SRI SIDANANDA SONOWAL
S/O LATE BABULA SONOWAL
R/O GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
8:SRI BASANTA SAIKIA
S/O SRI SARU RAM SAIKIA
R/O BORANA GAON
TITABOR
P.O.- TITABOR
DIST.-JORHAT
ASSAM.
9:SRI HAREN KACHARI
S/O LATE KALIA KACHARI
R/O KAKODANGA HABIGAON
14 NO. BLOCK
DIST.- JORHAT
ASSAM.
10:SRI ANIL SONOWAL
S/O LATE MAKHESWAR SONOWAL
R/O GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
Page No.# 7/10
11:SRI DINA SAIKIA
S/O SRI SASHI SAIKIA
R/O KHERMA GAON
BORHULA
P.O.- BORHULA
P.S.- BORHULA
DIST. -JORHAT
ASSAM.
12:SRI NOMAL CHANDRA DAS
S/O LATE KUSH RAM DAS
R/O BOJAL KATA
P.O.- URANGIAL
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
13:SRI CHAMPAK SAIKIA
S/O PREMANANDA SAIKIA
R/O HARUKACHARI GAON
P.O.- PULIKITANI
P.S.- GHILADHARI
DIST.- GOLAGHAT
ASSAM.
14:SRI APLUS BARJO
S/O LATE PAOLUS BARJO
R/O GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
15:SRI HAREN DUTTA
S/O SRI GOPI RAM DUTTA
R/O KAKODANGA HABIGAON
BLOCK NO. 1
DIST.- JORHAT
ASSAM.
16:SRI DIP SONOWAL
S/O BABULA SONOWAL
R/O R/O GORAJAN GAON
P.O.- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
Page No.# 8/10
17:SRI DWEJEN KUMAR SONOWAL
S/O SRI BAPURAM SONOWAL
R/O GORAJAN GAON
BORHULA
P.O.- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
18:SRI BARHMANANDA SONOWAL
S/O LATE KULAI SONOWAL
R/O RUP NAGAR
BORHOLLA
P.O- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
19:SRI ANIL CHUTIA
S/O LATE HEMO CHUTIA
R/O KAKODANGA HABIGAON
P.O.- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
20:SRI RATNESWAR HAZARIKA
S/O SRI JOGESWAR HAZARIKA
R/O KAKODANGA
HABIGAON
BLOCK NO. 10
P.O.- BORHULA
P.S.- BORHULA
DIST.- JORHAT
ASSAM.
21:SRI BIPIN HAZARIKA
S/O ROBEN HAZARIKA
R/O KAKODANGA
HABIGAON
BLOCK NO. 10
DIST.- JORHAT
ASSAM.
------------
Advocate for : MR S N SARMA SENIOR ADVOCATE
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 20 ORS.
Page No.# 9/10
Linked Case : Crl.Pet./650/2022
SUSHMA RAWAT
D/O LATE MADAN SINGH RAWAT
R/O CINNAMARA COMPLEX
ONGC
JORHAT.
VERSUS
THE UNION OF INDIA AND 2 ORS
REP. BY THE SECRETARY
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
SHRAM SHAKTI BHAWAN
RAFIMARG
NEW DELHI-110001.
2:THE CHIEF LABOUR COMMISSIONER (CENTRAL)
5
SHAM NATH MARG
PREMA KUNJ
CIVIL LINES
NEW DELHI- 110054.
3:THE ASSISTANT LABOUR COMMISSIONER (CENTRAL)
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
GUWAHATI
ZOO NARENGI TINIALI
SAPTARSHI PATH
GUWAHATI - 781024.
------------
Advocate for : S N SARMA
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 2 ORS
Page No.# 10/10
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 26.03.2026
None appears for the petitioner on call.
Heard Mr. K Gogoi, the learned C.G.C. appearing for the Union of India as well as
Ms. K Baruah, the learned counsel appearing for the private respondents.
Since none appears for the petitioner on call, the matter is adjourned today.
List after the Bihu vacation along with Crl.Pet./340/2020 and Crl.Pet./650/2022.
The name of Senior Advocate Mr. P J Saikia shall be shown in the cause list as the
counsel representing the private respondents.
JUDGE
Comparing Assistant
