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Gauhati High Court
Dimbeswar Das vs The State Of Assam And 3 Ors on 23 March, 2026
Page No.# 1/7
GAHC010034012026
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1303/2026
1.DIMBESWAR DAS
SON OF LT. MAHENDRA NATH DAS, RESIDENT OF HOWLY, WARD NO.1,
P.O. AND P.S. HOWLY DISTRICT- BARPETA, ASSAM PIN CODE-781316
2: PRADEEP KUMAR DAS
SON OF LT. MAHENDRA NATH DAS RESIDENT OF HOWLY WARD NO.1 P.O.
P.S. HOWLY DISTRICT- BARPETA ASSAM PIN CODE-78131
VERSUS
1.THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE CHIEF SECRETARY, ASSAM SECRETARIAT,
GUWAHATI-06, ASSAM
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM REVENUE DEPARTMENT
DISPUR GUWAHATI-06 ASSAM.
3:THE LEGAL REMEMBRANCER CUM COMMISSIONER AND SECRETARY
JUDICIAL DEPARTMENT ASSAM SECRETARIATE
DISPUR GUWAHATI 06 ASSAM.
4:THE DISTRICT COMMISSIONER
KAMRUP METROPOLITAN DISTRICT GUWAHATI
ASSAM PIN CODE-781036
Linked Case : WP(C)/5624/2024
1.MINU DEVI AND 4 ORS.
W/O- LATE FULESWAR NATH RESIDENT OF VILLAGE- CHANGSARI P.O.
AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
2: BICHITRA NATH
S/O- LALIT RAM NATH RESIDENT OF VILLAGE- CHANGSARI
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P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
3: SARAT NATH
S/O- LALIT RAM NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
4: ARUP NATH
S/O- FULESWAR NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
5: RAKESH NATH
S/O- FULESWAR NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
VERSUS
1.THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER REVENUE AND DISASTER
MANAGEMENT GOVERNMENT OF ASSAM
DISPUR GUWAHATI-6.
2:DIRECTOR OF MEDICAL EDUCATION ASSAM
SIX MILE KHANAPARA GUWAHATI- 781022.
3:ALL INDIA INSTITUTE OF MEDICAL SCIENCES
GUWAHATI (AIIMS) THROUGH ITS DIRECTOR
CHANGSARI GUWAHATI- 781101.
4:THE COLLECTOR CUM DISTRICT COMMISSIONER
DISTRICT- KAMRUP NORTH GUWAHATI ASSAM.
5:CIRCLE OFFICER
NORTH GUWAHATI REVENUE CIRCLEDIST.- KAMRUP ASSAM.
Linked Case : WP(C)/6650/2025
1.SMTI. SUNITI DAS AND 19 ORS.
W/O LATE HARI BILASH DAS D/O JEW RAM DAS VILL- MEDHIPARA
MIRZAPUR P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
2: GIREEN CHANDRA DAS
S/O HARI BILASH DAS VILL- MEDHIPARA MIRZAPUR P.S.- AZARA
DIST- KAMRUP (M) ASSAM PIN-781017
3: DIPANKAR DAS
S/O HARI BILASH DAS VILL- MEDHIPARA MIRZAPUR P.S.- AZARA
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DIST- KAMRUP (M) ASSAM PIN-781017
4: SMTI. NILIMA DAS
W/O DHARANI DHAR DAS VILL- MEDHIPARA MIRZAPUR
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
5: GUNAJIT DAS
S/O LATE DHARANI DHAR DAS VILL- MEDHIPARA MIRZAPUR
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
6: MD. KHALEQUR ZAMAN
S/O LATE RAHMAN ALI R/O SOUTH SARANIA P.O.- ULUBARI
P.S.- PALTAN BAZAR DIST- KAMRUP (M) ASSAM PIN-781007
7: MS. ANOWARA BEGUM
D/O LATE MAFIZ UDDIN AHMED R/O LOWER MIRZAPUR
P.O.- AZARA P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
8: MD. AMINUL ISLAM
S/O LATE MD. CHUNU ALI R/O LOWER MIRZAPUR P.O.- AZARA
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
9: MD. AZHAR ALI
S/O LATE MD. CHUNU ALI R/O LOWER MIRZAPUR P.O.- AZARA
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
10: MD. PARVEEN SULTANA
D/O LATE MD. CHUNU ALI W/O ZEESHAN IFTIKAR R/O HOUSE NO. 43
HEMGIRI PATH P.O.- ULUBARI P.S.- PALTAN BAZAR DIST- KAMRUP (M)
ASSAM PIN-781007
11: AIJAN BIBI
W/O LATE CHAND MUHAMMAD ALI R/O LOWER MIRZAPUR P.O.- AZARA
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
12: MOHAMMED SARIFUL ALI
S/O LATE CHAND MUHAMMAD ALI R/O LOWER MIRZAPUR P.O.- AZARA
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
13: MD. SADEK ALI
S/O LATE CHAND MUHAMMAD ALI R/O LOWER MIRZAPUR
P.O.- AZARA P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
14: MD. SABED ALI
S/O LATE CHAND MUHAMMAD ALI R/O LOWER MIRZAPUR
P.O.- AZARA P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
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15: MD. FIROJ ALI
S/O LATE MIYAJAN ALI R/O LOWER MIRZAPUR P.O.- AZARA
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
16: SAMSUN NESSA
W/O LATE RAJAT ALI R/O LOWER MIRZAPUR P.O.- AZARA
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
17: RAJIUL ISLAM
S/O LATE RAJAT ALI R/O LOWER MIRZAPUR P.O.- AZARA
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
18: ABDUL RAHMAN
S/O LATE RAJAT ALI R/O LOWER MIRZAPUR P.O.- AZARA
P.S.- AZARA DIST- KAMRUP (M) ASSAM PIN-781017
19: MRS. RASHIDA BEGUM
D/O LATE RAJAT ALI R/O MIRZAPUR P.O.- AZARA P.S.- AZARA
DIST- KAMRUP (M) ASSAM PIN-781017.
PRESENT ADDRESS- W/O OSMAN ALI
VILL- NO. 1 UTTAR SAKHADARI P.O.- DAMALCHOSH
DIST- KAMRUP (R) ASSAM PIN-781135
20: MAKIBUR RAHMAN
S/O LATE MASHEB ALI H/N-1242 VILL- GARIGAON NEAR OWRTOL MOSJID
P.O.- JALUKBARI SATMILE ROAD P.S.- JALUKBARI DIST- KAMRUP (M)
ASSAM PIN-781012
VERSUS
1.THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE CHIEF SECRETARY
ASSAM SECRETARIAT GUWHAATI-781006 ASSAM
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPTT.
ASSAM SECRETARIAT DISPUR GUWHAATI-781006 ASSAM
3:THE LEGAL REMEMBRANCER CUM COMMISSIONER AND SECRETARY
JUDICIAL DEPARTMENTASSAM SECRETARIAT
DISPUR GUWAHATI-781006 ASSAM
4:THE DISTRICT COMMISSIONER KAMRUP (M) ASSAM
OFFICE OF THE DISTRICT COMMISSIONER KAMRUP (M) ASSAM
PIN-781036
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Linked Case : WP(C)/5626/2024
1.BISWA BHARATI NATH AND 2 ORS
W/O- LATE ANIL CHANDRA NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
2: KANGKAN NATH
S/O- LATE ANIL CHANDRA NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
3: RAMIO NATH
S/O- LATE ANIL CHANDRA NATH RESIDENT OF VILLAGE- CHANGSARI
P.O. AND P.S.- CHANGSARI DIST.- KAMRUP ASSAM- 781101.
VERSUS
1.THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE SECRETARY REVENUE AND DISASTER
MANAGEMENT GOVERNMENT OF ASSAM
DISPUR GUWAHATI-06.
2:DIRECTOR OF MEDICAL EDUCATION ASSAM
SIX MILE KHANAPARA GUWAHATI- 781022.
3:ALL INDIA INSTITUTE OF MEDICAL SCIENCES
GUWAHATI (AIIMS) THROUGH ITS DIRECTOR
CHANGSARI GUWAHATI- 781101.
4:THE COLLECTOR CUM DISTRICT COMMISSIONER
DISTRICT- KAMRUP NORTH GUWAHATI ASSAM.
5:CIRCLE OFFICER
NORTH GUWAHATI REVENUE CIRCLE
DIST- KAMRUP ASSAM.
Linked Case : WP(C)/239/2026
1.HOLYSTAR CONSTRUCTION PVT LTD AND ANR
A COMPANY REGISTERED UNDER THE COMPANIES ACT 1956
HAVING ITS CORPORATE OFFICE AT RUKMINI NAGAR RANGAMANCHA
PATH BYE LANE RUPALIM PATH HOUSE NO.36 DISPUR GUWAHATI - 781006
ASSAM AND REPRESENTED HEREIN THROUGH ITS DIRECTOR
SHRI PARAG JYOTI GOGOI AGED ABOUT 49 YEARS SON OF P.K. GOGOI
AND A RESIDENT OF RUKMINI NAGAR ASSAM SACHIBALAYA
IN THE DISTRICT OF KAMRUP (M) ASSAM PIN-781006.
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2: SMTI GAYATRI GOGOI
WIFE OF P. K. GOGOI AND A RESIDENT OF RUKMINI NAGAR
ASSAM SACHIBALAYA IN THE DISTRICT OF KAMRUPM
ASSAM. PIN - 781006
VERSUS
1.THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE CHIEF SECRETARY
ASSAM SECRETARIAT GUWAHATI - 781006 ASSAM.
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
REVENUE DEPARTMENT ASSAM SECRETARIAT DISPUR
GUWAHATI -781006 ASSAM.
3:THE LEGAL REMEMBRANCER CUM COMMISSIONER AND SECRETARY
JUDICIAL DEPARTMENT ASSAM SECRETARIAT
DISPUR GUWAHATI - 781006 ASSAM.
4:THE DISTRICT COMMISSIONER KAMRUP (M) ASSAM
OFFICE OF THE DEPUTY COMMISSIONER
KAMRUP(M) ASSAM. PIN -781036
Linked Case : WP(C)/6172/2025
1.MEZZO TRADING PVT LTD AND ANR
A COMPANY REGISTERED UNDER THE COMPANIES ACT 1956
HAVING ITS CORPORATE OFFICE AT 5TH FLOOR APARTMENT NO.19 10
HAILEY ROAD NEW DELHI -110001 AND REPRESENTED HEREIN THROUGH
ITS DIRECTOR SHRI PANNALAL BHANSALI SON OF LATE HIRALAL
BHANSALI.
2: SHRI PANNALAL BHANSALI
SON OF LATE HIRALAL BHANSALI AND A RESIDENT OF 5TH FLOOR
APARTMENT NO.19 10 HAILEY ROAD NEW DELHI - 110001.
VERSUS
1.THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE CHIEF SECRETARY ASSAM SECRETARIAT
GUWAHATI - 781006 ASSAM.
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
REVENUE DEPARTMENT ASSAM SECRETARIAT DISPUR GUWAHATI -
781006 ASSAM.
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3:THE LEGAL REMEMBRANCER CUM COMMISSIONER AND SECRETARY
JUDICIAL DEPARTMENT ASSAM SECRETARIAT DISPUR GUWAHATI - 781006
ASSAM.
4:THE DISTRICT COMMISSIONER KAMRUP (M) ASSAM
OFFICE OF THE DEPUTY COMMISSIONER KAMRUP (M) ASSAM. PIN -
781036.
For the Petitioner(s) : Mr. K.N. Choudhury, Senior Advocate assisted by Mr. N.
Chaudhury, Advocate in WP(C) No.6172/2025 & WP(C)
No.239/2026.
For the Respondent(s) : Mr. B. Gogoi, Additional Advocate General, Assam.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
23.03.2026
(Ashutosh Kumar, CJ)
In view of the counter affidavit on behalf of the State having
been filed today, Mr. K.N. Choudhury, learned Senior Advocate for the
petitioners in WP(C) No.6172/2025 and WP(C) No.239/2026 seeks some
time to go through the same and file rejoinder, in case so deemed
necessary.
Let these set of writ petitions come up for consideration on
18.05.2026.
Interim order, in the meanwhile, shall continue.
JUDGE CHIEF JUSTICE
Comparing Assistant
