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Page No.# 1/3 vs Sushil Dihingia And 2 Ors
2026 Latest Caselaw 2231 Gua

Citation : 2026 Latest Caselaw 2231 Gua
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/3 vs Sushil Dihingia And 2 Ors on 14 March, 2026

                                                                   Page No.# 1/3

GAHC010131372017




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./266/2017

         SMTI RANU BORAH and ANR
         W/O LATE BHARAT CH. BORAH, VILL. JANJI SIMALUGURI, P.O. JANJI
         TETELIGURI, P.S. TEOK, DIST. JORHAT, ASSAM.

         2: ACHINTA KR. BORAH

          S/O LATE BHARAT CH. BORAH
          VILL. JANJI SIMALUGURI
          P.O. JANJI TETELIGURI
          P.S. TEOK
          DIST. JORHAT
          ASSAM

         VERSUS

         SUSHIL DIHINGIA and 2 ORS
         S/O LATE BHUDHAR DIHINGIA, MATHADANG, P.O. and P.S. SIVSAGAR,
         DIST. SIVSAGAR, ASSAM.

         2:NAGIN MAHATO

          S/O SRI RAMSURAT MAHATO
          C/O SRI AMULYA KONWAR
          A.T. ROAD
          BACKSIDE C.P. OFFICE
          DIST. SIVSAGAR
          ASSAM DRIVER OF VEHICLE NO. AMS-3549

         3:THE NEW INDIA ASSURANCE CO. LTD.

          REGIONAL OFFICE
          G.S. ROAD
          ULUBARI
          GUWAHATI-7
                                                                   Page No.# 2/3

            KAMRUP
            ASSA TO BE REPRESENTED BY ITS REGIONAL MANAGER INSURER OF
            VEHICLE NO. AMS 354

Advocate for the Petitioner   : MR. K K DUTTA,

Advocate for the Respondent : MR.S K GOSWAMI, MR.A ACHARYA,MR.A
BHATTACHARYA,MSB ACHARYYA,MR.A BARUAH




             Linked Case : MACApp./122/2017

            RANU BORAH and ANR
            W/O LATE BHARAT CH. BORAH
            VILL. JANJI SIMALUGURI
            P.O. JANJI TETELIGURI
            P.S. TEOK
            DIST. JORHAT
            ASSAM.

            2: ACHINTA KR. BORAH

            S/O LATE BHARAT CH. BORAH
            VILL. JANJI SIMALUGURI
            P.O. JANJI TETELIGURI
            P.S. TEOK
            DIST. JORHAT
            ASSAM.
            VERSUS

            SUSHIL DIHINGIA and 2 ORS
            S/O LATE BHUDHAR DIHINGIA
            MATHADANG
            P.O. P.S. SIVSAGAR
            DIST. SIVSAGAR
            ASSAM.

            2:NAGIN MAHATO

            S/O SRI RAMSURAT MAHATO
            C/O SIR AMULYA KONWAR
            A.T. ROAD
            BACKSIDE C.P. OFFICE
            DIST. SIVSAGAR
                                                                       Page No.# 3/3

           ASSAM DRIVER OF VEHICLE NO. AMS-3549

            3:THE NEW INDIA ASSURANCE CO. LTD.

           REGIONAL OFFICE
           G.S. ROAD
           ULUBARI
           GUWAHATI-7
           KAMRUP
           ASSAM
           TO BE REPRESENTED BY ITS REGIONAL MANAGER INSURER OF VEHICLE
           NO. AMS-3549
           ------------
           Advocate for : MR. K K DUTTA
           Advocate for : MR B ACHARYYA appearing for SUSHIL DIHINGIA and 2 ORS



                                  BEFORE
                  HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

                                      ORDER

Date : 14.03.2026

Although it has been stated by the learned counsel appearing for the claimant that the parties are agreeable to the settlement, they had not been able to come today due some personal inconvenience.

List this matter before the regular Court.

JUDGE

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