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Gauhati High Court
Noc Foundation vs The State Of Assam And 3 Ors on 12 March, 2026
Author: K.R. Surana
Bench: Kalyan Rai Surana
Page No.# 1/4
GAHC010088832023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL/32/2023
NOC FOUNDATION
NEW OPPORTUNITY FOR CHILDREN,
AN NGO OF COMPREHENSIVE WELFARE WITH THE PRIMARY FOCUS ON
THE PROBLEMS OF THE POOR IN THEIR STRUGGLE TO OBTAIN A LIFE OF
JUSTICE AND DIGNITY. PROVIDE FREE EDUCATION, ENVIRONMENT
STABILIZATION, FOOD SECURITY AND EMPOWERMENT OF THE
COMMUNITY AND FOR THE DEVELOPMENT OF DISADVANTAGED
CHILDREN/ WOMEN,
HAVING NITI AYOG UNIQUE ID NO. DL/2017/0156468, REPRESENTED BY
ITS FOUNDER AND GENERAL SECRETARY,
JITENDRA KUMAR KUKHI,
HOUSE NO. 803, SUNLIGHT COLONY-II, ASHRAM,
NEW DELHI- 110014.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM,
ENVIRONMENT AND FOREST DEPARTMENT,
ASSAM SECRETARIAT, A- BLOCK,
3RD FLOOR, DISPUR, GUWAHATI- 781006.
2:THE POLLUTION CONTROL BOARD
ASSAM
BAMUNIMAIDAM
GUWAHATI- 781021
REPRESENTED BY ITS CHAIRMAN.
3:THE MEMBER SECRETARY
POLLUTION CONTROL BOARD
Page No.# 2/4
ASSAM
BAMUNIMAIDAM
GUWAHATI- 781021.
4:M/S M M CARBON PRODUCTS PVT LTD
REPRESENTED BY ITS DIRECTOR
SMT DIPIKA BORA
AGED ABOUT 64 YEARS
WIFE OF SRI HIRANYA BORA
RESIDENT OF TARUN NAGAR
BYE LANE NO. 4
P.O.- DISPUR
P.S.- BHANGAGARH
GUWAHATI- 781005
AND HAVING ITS REGISTERED OFFICES AT THE SAME AFORESTATED
ADDRESS
Advocate for the Petitioner : MR. K N CHOUDHURY, MS N MAHANTA,N GAUTAM
Advocate for the Respondent : GA, ASSAM, MR T CHAKRABORTY(R-4),MR K TALUKDAR (R-
4),MS S SHARMA (R-4),MR A ATREYA (R-4),SC, PCB
Linked Case : I.A.(Civil)/3723/2023
M/S M M CARBON PRODUCTS PVT LTD
REPRESENTED BY ITS DIRECTOR
SMT DIPIKA BORA
AGED ABOUT 64 YEARS
WIFE OF SRI HIRANYA BORA
RESIDENT OF TARUN NAGAR
BYE LANE NO. 4
P.O.- DISPUR
P.S.- BHANGAGARH
Page No.# 3/4
GUWAHATI- 781005
AND HAVING ITS REGISTERED OFFICES AT THE SAME AFORESTATED
ADDRESS.
VERSUS
NOC FOUNDATION AND 3 ORS.
NEW OPPORTUNITY FOR CHILDREN
AN NGO OF COMPREHENSIVE WELFARE WITH THE PRIMARY FOCUS ON
THE PROBLEMS OF THE POOR IN THEIR STRUGGLE TO OBTAIN A LIFE OF
JUSTICE AND DIGNITY. PROVIDE FREE EDUCATION
ENVIRONMENT STABILIZATION
FOOD SECURITY AND EMPOWERMENT OF THE COMMUNITY AND FOR
THE DEVELOPMENT OF DISADVANTAGED CHILDREN/ WOMEN
HAVING NITI AYOG UNIQUE ID NO. DL/2017/0156468
REPRESENTED BY ITS FOUNDER AND GENERAL SECRETARY
JITENDRA KUMAR KUKHI
HOUSE NO. 803
SUNLIGHT COLONY-II
ASHRAM
NEW DELHI- 110014
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
ENVIRONMENT AND FOREST DEPARTMENT
ASSAM SECRETARIAT
A- BLOCK
3RD FLOOR
DISPUR
GUWAHATI- 781006.
3:THE POLLUTION CONTROL BOARD
ASSAM
BAMUNIMAIDAM
GUWAHATI- 781021
REPRESENTED BY ITS CHAIRMAN.
4:THE MEMBER SECRETARY
POLLUTION CONTROL BOARD
ASSAM
BAMUNIMAIDAM
GUWAHATI- 781021.
Page No.# 4/4
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Advocate for : MR. D DAS SR. ADV
Advocate for : GA
ASSAM appearing for NOC FOUNDATION AND 3 ORS.
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
Date : 12.03.2026
(K.R. Surana, J)
Both sides are represented.
List this matter before any other Bench without one of us ( S.P. Khaund, J).
Interim order stands extended till the next date of listing.
JUDGE JUDGE
Comparing Assistant
