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Gauhati High Court
Jion Ali vs Julmat Ali And 25 Ors on 11 March, 2026
Page No.# 1/11
GAHC010276512019
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/254/2019
JION ALI
S/O HABIBAR, RESIDENT OF VILLAGE BHARALDI, MOUZA BARPETA,
DIST. BARPETA, ASSAM, PIN 781309
VERSUS
JULMAT ALI AND 25 ORS
S/O LATE SUDHAN, RESIDENT OF VILLAGE BHARALDI, MOUZA
BARPETA, DIST. BARPETA, ASSAM, PIN 781309
2:AJMAT ALI
S/O LATE SUDHAN
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
3:BISHU MIA
S/O LATE SUDHAN
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
4:RASHMALA KHATUN
D/O LATE SUDHAN
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
Page No.# 2/11
PIN 781309
5:KAMELA KHATUN
D/O LATE SUDHAN
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
6:AMONI KHATUN
D/O LATE SUDHAN
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
7:PARASH ALI
S/O LATE SUDHAN
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
8:RAKHMAN ALI
S/O LATE AIYAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
9:KURPAN ALI
S/O LATE AIYAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
10:HAZRAT ALI
S/O LATE AIYAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
Page No.# 3/11
PIN 781309
11:JAYNAL ALI
S/O LATE AIYAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
12:KUJRAT ALI
S/O LATE AIYAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
13:AJGAR ALI
S/O LATE PARAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
14:SUJAN ALI
S/O LATE PARAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
15:ALIMUDDIN
S/O LATE PARAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
16:GAJI MIA
S/O LATE KHEJMAT ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
Page No.# 4/11
PIN 781309
17:AKKAS ALI
S/O LATE KHEJMAT ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
18:ANOWARA KHATUN
LEGAL HEIRS OF LATE RAHIM BAKSH
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
19:RUPSHAN ALI
LEGAL HEIRS OF LATE RAHIM BAKSH
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
20:SANMAL ALI
LEGAL HEIRS OF LATE RAHIM BAKSH
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
21:ALI AHMED
LEGAL HEIRS OF LATE RAHIM BAKSH
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
22:TAHIRAM NESSA
LEGAL HEIRS OF LATE RAHIM BAKSH
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
Page No.# 5/11
PIN 781309
23:HAMELA KHATUN
LEGAL HEIRS OF LATE RAHIM BAKSH
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
24:NUR HUSSAIN
LEGAL HEIRS OF LATE KARIMAN NESSA
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
25:ABUL HUSSAIN
LEGAL HEIRS OF LATE KARIMAN NESSA
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
26:PURNA KHATUN
LEGAL HEIRS OF LATE KARIMAN NESSA
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 78130
Advocate for the Petitioner : MR. P K DAS, MR. B KONWAR
Advocate for the Respondent : MR N AHMED (R2, R3, R5, R6, R8-R14, R16-R23),
Linked Case : I.A.(Civil)/3957/2019
JION ALI
S/O HABIBAR
RESIDENT OF VILLAGE BHARALDI
Page No.# 6/11
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
VERSUS
JULMAT ALI AND 25 ORS
S/O LATE SUDHAN
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
2:AJMAT ALI
S/O LATE SUDHAN
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
3:BISHU MIA
S/O LATE SUDHAN
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
4:RASHMALA KHATUN
D/O LATE SUDHAN
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
5:KAMELA KHATUN
D/O LATE SUDHAN
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
Page No.# 7/11
6:AMONI KHATUN
D/O LATE SUDHAN
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
7:PARASH ALI
S/O LATE SUDHAN
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
8:RAKHMAN ALI
S/O LATE AIYAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
9:KURPAN ALI
S/O LATE AIYAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
10:HAZRAT ALI
S/O LATE AIYAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
11:JAYNAL ALI
S/O LATE AIYAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
Page No.# 8/11
12:KUJRAT ALI
S/O LATE AIYAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
13:AJGAR ALI
S/O LATE PARAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
14:SUJAN ALI
S/O LATE PARAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
15:ALIMUDDIN
S/O LATE PARAN ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
16:GAJI MIA
S/O LATE KHEJMAT ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
17:AKKAS ALI
S/O LATE KHEJMAT ALI
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
Page No.# 9/11
18:ANOWARA KHATUN
LEGAL HEIRS OF LATE RAHIM BAKSH
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
19:RUPSHAN ALI
LEGAL HEIRS OF LATE RAHIM BAKSH
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
20:SANMAL ALI
LEGAL HEIRS OF LATE RAHIM BAKSH
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
21:ALI AHMED
LEGAL HEIRS OF LATE RAHIM BAKSH
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
22:TAHIRAM NESSA
LEGAL HEIRS OF LATE RAHIM BAKSH
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
23:HAMELA KHATUN
LEGAL HEIRS OF LATE RAHIM BAKSH
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
Page No.# 10/11
24:NUR HUSSAIN
LEGAL HEIRS OF LATE KARIMAN NESSA
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
25:ABUL HUSSAIN
LEGAL HEIRS OF LATE KARIMAN NESSA
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
26:PURNA KHATUN
LEGAL HEIRS OF LATE KARIMAN NESSA
RESIDENT OF VILLAGE BHARALDI
MOUZA BARPETA
DIST. BARPETA
ASSAM
PIN 781309
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Advocate for : MR. P K DAS
Advocate for : appearing for JULMAT ALI AND 25 ORS
BEFORE
HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA
ORDER
Date : --11.03.2026
1. Mr. P. K. Das, learned counsel for the appellant, submits that the details
of the deceased i.e., Respondent No. 1 have not yet been furnished by the
learned counsel for the respondents. Today, none appears on behalf of the
respondents.
2. On the earlier occasion, time was granted to the learned counsel for the
Page No.# 11/11
respondents to furnish the details of the legal heirs of Respondent No. 1.
3. Learned counsel for Respondents is granted one more opportunity to
furnish the names of the legal heirs of the deceased i.e. Respondent No. 1.
4. List the matter again on 20.04.2026.
JUDGE
Comparing Assistant
