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Oriental Insurance Company Ltd vs Mrs Acharit Alias Asreet Alias Asrit ...
2026 Latest Caselaw 97 Gua

Citation : 2026 Latest Caselaw 97 Gua
Judgement Date : 7 January, 2026

[Cites 1, Cited by 0]

Gauhati High Court

Oriental Insurance Company Ltd vs Mrs Acharit Alias Asreet Alias Asrit ... on 7 January, 2026

                                                                 Page No.# 1/3

GAHC010245992025




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : MACApp./538/2025

         ORIENTAL INSURANCE COMPANY LTD
         A CENTRAL GOVT. UNDERTAKING HAVING ITS REGIONAL OFFICE AT
         GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI - 7BL 007 REPRESENTED BY
         THE MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI, GUWAHATI -
         781007

         VERSUS

         MRS ACHARIT ALIAS ASREET ALIAS ASRIT AMROOS ALIAS CHURIN
         W/O LATE BADAN ALIAS HERABEDAN AMUSH SURIN

         2:SRI TOBIAS SURIN
          S/O LATE BADAN ALIAS HERABEDAN AMUSH SURIN

         3:MISS TINA SURIN
          D/O LATE BADAN ALIAS HERABEDAN AMUSH SURIN

         4:MISS BINITA SURIN
          D/O LATE BADAN ALIAS HERABEDAN AMUSH SURIN

         5:MISS JUNAKI SURIN
          D/O LATE BADAN ALIAS HERABEDAN AMUSH SURIN

         6:MRS BISWASI CHURIN
          M/O LATE BADAN ALIAS HERABEDAN AMUSH SURIN

         7:SRI AMOCH ALIAS AMISH ALIAS AMROOS SURIN ALIAS CHURIN
          F/O LATE BADAN ALIAS HERABEDAN AMUSH SURIN
         ALL ARE RESIDENT OF - VILLAGE - PENGREE T.E. RASHILINE
          P. O. - PENGRI
          P. S. - PENGREE
          DISTRICT - TINSUKIA
         ASSAM. PIN 786174
                                                                            Page No.# 2/3

            8:MS KESHAIN TRADE ALIAS AGENCIES
             (OWNER)
            TARUN NAGAR
            TINSUKIA
             MAKUM
             P.O. - TINSUKIA
             DISTRICT - TINSUKIA
            ASSAM. PIN 786125

            9:SRI JATIN KALANDI
             (DRIVER)
             S/O SRI JALDHAR KALANDI
             P/O VILLAGE - CHENGLILINE
             P.O. - CHENGELI
             P.S. - DOOMDOOMA
             DISTRICT - TINSUKIA
            ASSAM. PIN - 78615

Advocate for the Petitioner   : Samujjal Pratim Sharma, MS. C MOZUMDAR,MR. S P SHARMA

Advocate for the Respondent : ,


                                      BEFORE
                       HON'BLE MRS. JUSTICE MITALI THAKURIA


                                         ORDER

Date : 07.01.2025.

Heard Ms. R.D. Mozumdar, learned counsel for the appellant/Insurance Company.

This is an appeal under Section 173 of the M.V. Act, 1988, against the judgment and award dated 19.05.2025, passed by the learned Member, MACT No.1, Kamrup (M) at Guwahati in MAC Case No.514/2021.

It is submitted by Ms. Morumdar, learned counsel that the present appeal has been filed challenging the validity of the driving license as well as the quantum Page No.# 3/3

of the award.

Appeal is admitted.

Issue notice to the respondent Nos. 2 & 3, through usual process. Steps within three (3) days.

Also call for the TCR.

List the matter after 4 (four) weeks.

JUDGE

Comparing Assistant

 
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