Page No.# 1/3 vs Oil And Natural Gas Commission And 4 Ors
2026 Latest Caselaw 81 Gua

Gauhati High Court

Page No.# 1/3 vs Oil And Natural Gas Commission And 4 Ors on 6 January, 2026

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                 Page No.# 1/3

GAHC010046252021




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/1833/2021

         DHANSIRI VALLEY PROJECT OIL AND NATURAL GAS COMMISSION
         WORKERS ASSOCIATION AND ANR
         (D.V.P.O.N.G.C WORKERS ASSOCIATION ) JORHAT AFFILIATED TO
         BHARATIYA MAZDOOR SANGH, REPRESENTED BY ITS GENERAL
         SECRETARY BIPUL BARUAH

         2: SHRI BIPUL BARUAH
          GENERAL SECRETARY

         D.V.P.O.N.G.C WORKERS ASSOCIATION
         JORHAT
         RESIDENT OF VILLAGE HAHCHARA DHEKARI GAON
         PO DAYA CHARI ALI
         DIST SIVASAGAR
         ASSAM 78570

         VERSUS

         OIL AND NATURAL GAS COMMISSION AND 4 ORS
         A STATUTORY BODY HAVING ITS HEAD OFFICE AT DEHRADUN UTTAR
         PRADESH

         2:THE REGIONAL DIRECTOR

          OIL AND NATURAL GAS COMMISSION
          EASTERN REGION
          NAZIRA
          DIST SIBSAGAR


         3:THE GENERAL MANAGER

          OIL AND NATURAL GAS COMMISSION
          DHANSIRI VALLEY PROJECT
                                                                       Page No.# 2/3

             BISHNU BHAWAN
             JORHAT


             4:THE BASIN MANAGER

             OIL AND NATURAL GAS COMMISSION
             DHANSIRI VALLEY PROJECT
             ASSAM AND ASSAM ARAKAM BASIN
             CHENIMARA
             JORHAT
             ASSAM

             5:THE UNION OF INDIA

             REPRESENTED BY THE MINISTRY OF PETROLEUM AND CHEMICALS
             GOVT OF INDIA
             NEW DELH

For the Petitioner(s)   : Mr. S. S. Goswami, Advocate

For the Respondent(s)   : Mr. D. Saikia, Sr. Advocate
                        : Mr. N. Anix Singh, Advocate




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                       ORDER

Date : 06.01.2026

Heard Mr. S. S. Goswami, the learned counsel appearing on behalf of the Petitioners and Mr. D. Saikia, the learned Senior counsel assisted by Mr. N. Anix Singh, the learned counsel appearing on behalf of the ONGC.

2. This Court has heard the matter and also perused the records.

3. The question which arises in the instant proceedings is as to whether the findings of the learned Division Bench of this Court in its judgment and order dated 29.09.2016 in Writ Appeal No.96/2013 more Page No.# 3/3

particularly at Paragraph No.22 would have any impact on the present proceedings.

4. List this matter again on 20.01.2026.

JUDGE

Comparing Assistant