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Gauhati High Court
E- Bhabani Nath vs Narayan Konwar on 28 January, 2026
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/12
GAHC010003132026
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/21/2026
ON THE DEATH OF DEBEN CHANDRA NATH HIS LEGAL HEIR HIS LEGAL
HEIR FULASWARI NATH
S/O- LATE KATERU NATH ,
REP. BY HIS LEGAL HEIRS
1.A- FULASHWARI NATH AGE 69 YRS,
1.B- ANIMA NATH AGE 65 YRS,
1.C- BHAGYA NATH AGE 67 YRS,
1.D- BIREN CH. NATH- AGE 58 YRS,
1.E- BHABANI NATH , AGE 55 YRS
ALL ARE
R/O- VILL- BONGARAA, P.O- BONGARA, P.S- PALASHBARI, KAMRUP,
ASSAM, PIN-781015
ASSAM
2: ON THE DEATH OF MRS JONA NATH
W/O- LATE NARAYAN NATH
REP. BY HER LEGAL HEIRS
2.A- AJIT NATH
AGE 65 YRS
2.B- HITESH NATH AGE 55 YRS
BOTH ARE S/O- LATE NARAYAN NATH
R/O- VILL- BONGARA
P.O- BONGARA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
Page No.# 2/12
3: AJIT NATH
S/O- LATE NARAYAN NATH
R/O- VILL- BONGARA
P.O- BONGARA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
4: HITESH NATH
S/O- LATE NARAYAN NATH
R/O- VILL- BONGARA
P.O- BONGARA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
5: ON THE DEATH OF GAHAN NATH
W/O- LATE KRISHNA NATH
REP. BY
5.A- RAMESHWAR NATH
AGE 60 YRS
5.B- NIPEN NATH- AGE 55 YRS
R/O- VILL- BONGARA
P.O- BONGARA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
6: ON THE DEATH OF KAMALESHWAR NATH
S/O- LATE KRISHNA NATH
REP. BY- 6.A- AIKON NATH AGE-60 YRS
W/O- LATE KAMALESHWAR NATH
R/O-
VILL- BONGARA
P.O- BONGARA
P.S- PALASHBARI
KAMRUP
ASSAM
Page No.# 3/12
PIN-781015
7: RAMESWAR NATH
S/O LATE KRISHNA NATH
R/O- VILL- BONGARA
P.O- BONGARA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
8: NIPEN NATH
S/O- LATE KRISHNA NATH
R/O- VILL- BONGARA
P.O- BONGARA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
9: BINA RANI TALUKDAR
D/O- LATE BELIRAM TALUKDAR
R/O- VILL- BONGARA
P.O- BONGARA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
10: SARAT NATH
S/O- LATE RAJIN NATH
R/O- VILL- BONGARA
P.O- BONGARA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
11: DINESH MALI
S/O- LATE KALICHARAN MALI
R/O- VILL- SONTOLA
P.O- MIRZA
P.S- PALASHBARI
KAMRUP
Page No.# 4/12
ASSAM
PIN-781015
12: CHANDRA DHAR NATH
S/O- LATE SAMBHU RAM NATH
R/O- VILL- SONTOLA
P.O- MIRZA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781125
13: SURJYA KANTA NATH
S/O- LATE SAMBHU RAM NATH
R/O- VILL- SONTOLA
P.O- MIRZA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781125
14: DHANESWAR NATH
S/O- LATE SAMBHU RAM NATH
R/O- VILL- SONTOLA
P.O- MIRZA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781125
15: ON THE DEATH OF SARBESWAR NATH
S/O- LATE HARIMOHAN NATH
REP. BY HIS LEGAL HEIRS
15.1- HIREN NATH
AGE- 44 YRS
15.2 BIREN NATH
AGE 41 YRS
15.3
-- MIRA NATH
AGE 39 YRS
R/O- VILL- SONTOLA
Page No.# 5/12
P.O- MIRZA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781125
16: AJIT NATH
S/O- BHUGESWAR NATH
R/O- VILL- SONTOLA
P.O- MIRZA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781125
17: GOPI KANTA NATH
S/O- LATE MADHAB CHANDRA NATH
R/O- VILL- BONGORA
HARU KAITASIDDHI
P.O- BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
18: MANIK NATH
S/O- LATE DHANDALA NATH
R/O- VILL- BONGORA
HARU KAITASIDDHI
P.O- BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
19: PRABHAT NATH
S/O- LATE DHANDALA NATH
R/O- VILL- BONGORA
HARU KAITASIDDHI
P.O- BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
Page No.# 6/12
20: ARUN NATH
S/O- LATE DHANDALA NATH
R/O- VILL- BONGORA
HARU KAITASIDDHI
P.O- BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
21: DILIP MATH
S/O- LATE DHANDALA NATH
R/O- VILL- BONGORA
HARU KAITASIDDHI
P.O- BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
22: ON THE DEATH OF SABITA NATH
W/O- LATE MANIK NATH
REP. BY- 22.1-DHIRAJ NATH
R/O- VILL- BONGORA
HARU KAITASIDDHI
P.O- BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
23: MUNU NATH
W/O- LATE TANU RAM NATH
R/O- VILL- BONGORA
HARU KAITASIDDHI
P.O- BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
24: BABUL DAS
Page No.# 7/12
S/O- LATE KALU DAS
R/O- VILL- BONGORA
HARU KAITASIDDHI
P.O- BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
25: GIRINDRA NATH
S/O- RAMESWAR NATH
R/O- VILL- SONTOLA
P.O-MIRZA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781125
26: RAJANI NATH
S/O-LATE RAJAT NATH
R/O- VILL- SONTOLA
P.O-MIRZA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781125
27: JOGEN NATH
S/O- LATE RAJAT NATH
R/O- VILL- SONTOLA
P.O-MIRZA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781125
28: ON THE DEATH OF GANESH NATH
REP. BY HIS LEGAL HEIRS
28.1- RAJANI NATH (BROTHER)
AGE 48 YRS
S/O- LATE RAJAT NATH
R/O- VILL- SONTOLA
Page No.# 8/12
P.O-MIRZA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781125
29: NIRADA NATH
W/O- NINGNA NATH
R/O- VILL-BONGORA
P.O-BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
30: BIPUL NATH
S/O- NINGNA NATH
R/O- VILL-BONGORA
P.O-BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
31: NAGEN NATH
S/O- LATE KALA RAM NATH
R/O- VILL-BONGORA
P.O-BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
32: MAHESWAR NATH
S/O- LATE KALA RAM NATH
R/O- VILL-BONGORA
P.O-BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
33: JOGEN NATH
S/O- LATE KALA RAM NATH
Page No.# 9/12
R/O- VILL-BONGORA
P.O-BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
34: PRAFULLA NATH
S/O- LATE BHABLU NATH
R/O- VILL-BONGORA
P.O-BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
35: RENU NATH
W/O- LATE UPEN NATH
R/O- VILL-BONGORA
P.O-BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
36: KAMALESWAR NATH
S/O- BHABLU NATH
R/O- VILL-BONGORA
P.O-BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
37: JAYANTA NATH
S/O-BHABLU NATH
R/O- VILL-BONGORA
P.O-BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
Page No.# 10/12
38: ON THE DEATH OF HARESWAR NATH
REP. BY HIS LEGAL HEIRS
38.1- JUGAL NATH
45 YRS
38.2- HEMANTA NATH
AGE 42 YRS
R/O- VILL-BONGORA
P.O-BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-781015
39: ON THE DEATH OF SIBU RAM NATH
S/O- LATE MAHESWAR NATH
REP. BY HIS LEGAL HEIRS-
39.1- KALPANA NATH
AGE 40 YRS
R/O- VILL-BONGORA
P.O-BONGORA
P.S- PALASHBARI
KAMRUP
ASSAM
PIN-78101
VERSUS
NARAYAN KONWAR
S/O- LATE HAREN KONWAR, PRESENTLY HOLDING THE POST OF
SECRETARY , HIGHER (TECHNICAL) EDUCATION DEPARTMENT, TO THE
GOVT. OF ASSAM, ASSAM SECRETARIAT, DISPUR, GUWAHATI-06, ASSAM
2:DR OM PRAKASH
IAS
S/O- UNKNOWN
PRESENTLY HOLDING THE POST OF THE HONBLE COMMISSIONER
SECRETARY
REVENUE AND D.M DEPARTMRNT
TO THE GOVT. OF ASSAM
ASSAM SECRETARIAT
DISPUR
GUWAHATI-06
Page No.# 11/12
ASSAM
3:DEBA KUMAR MISHRA
ACS
DISTRICT COMMISSIONER
KAMRUP
AT AMINGAON
NAMATI JALAH
PIN-781031
4:PRIYANSHU BHARADWAJ ADC
PRESENTLY HOLDING THE POST OF CO-DISTRICT COMMISSIONER
OFFICE OF THE DISTRICT COMMISSIONER
KAMRUP
AT AMINGAON
NAMATI JALAH
PIN-781031
5:BIKARAM CHETRY
ACS
PRESENTLY HOLDING THE POST OF ADDL.DISTRICT COMMISSIONER
KAMRUP
LAND ACQUISITION BRANCH
OFFICE OF THE DISTRICT COMMISSIONER
KAMRUP
AT AMINGAON
NAMATI JALAH
PIN-78103
Advocate for the Petitioner : MR. A CHAMUAH, R BHUYAN,MR. A R KASHYAP,MR. P K
BHUYAN
Advocate for the Respondent : ,
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
28.01.2026
Heard Mr. A Chamuah, learned counsel for the petitioners.
This contempt petition has been filed alleging willful disobedience of the
Page No.# 12/12
directions contained in the order dated 15.03.2017 passed in WP(C) No.6397 of
2014 by this Court.
Issue Notice, returnable by 4 (four) weeks.
Learned counsel for the petitioners shall take steps for service of notice
upon the respondents by registered post with A/D within 1 (one) week from
today.
List the matter after the returnable date.
JUDGE
Comparing Assistant
