Citation : 2026 Latest Caselaw 392 Gua
Judgement Date : 28 January, 2026
Page No.# 1/10
GAHC010236202025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6587/2025
SRI RAMA KANTA BARUAH AND 47 ORS.
S/O LATE HEM BARUAH ,
R/O GARAL , PS AND PO AZARA , DIST KAMRUP M ,ASSAM PIN 781017
2: SRI BHABIT CHANDRA BARUAH
S/O LATE HEM BARUAH
VILL- GARAL
P.S. AND P.O. AZARA
DIST. KAMRUP (M)
ASSAM
PIN- 781017
3: SRI TILAK CHANDRA BARUAH
S/O LATE HEM BARUAH
VILL- GARAL
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
4: SRI ANANTA KUMAR BARUAH
S/O LATE HEM BARUAH
VILL- GARAL
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
5: SMT. BINITA BARUAH
W/O LATE HEM BARUAH
VILL- GARAL
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
Page No.# 2/10
PIN- 781017
6: MD. SAYED ALI
S/O LATE NAZIR ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
7: SMT. SAJINA BEGUM
W/O LATE HAJRAT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
8: SMT. REJIA KHATUN
W/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
9: SRI INSAHFUDDIN ALI
S/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
10: SRI MITUL ALI
S/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
11: SRI JITUL ALI
S/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
Page No.# 3/10
PIN- 781017
12: SMT. RUBINA BEGUM
D/O LATE HAJRAT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
13: SMT. RUKUZA BEGUM
D/O LATE HAJRAT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
14: SMT. NAZMIN BEGUM
D/O LATE HAJRAT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
15: SRI SAIFUDDIN ALI
S/O LATE MAHIUDDIN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
16: SRI MUKUT ALI
S/O LATE MAHIUDDIN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
17: SRI RAFIQUE ALI
S/O LATE MAHIUDDIN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
Page No.# 4/10
PIN- 781017
18: SRI KHURSHID ALI
S/O LATE MAHIUDDIN VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
19: SMT. MEHERUN NESSA
D/O LATE MAHIUDDIN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
20: SMT. AMBIYA KHATUN
W/O LATE AZAD ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
21: MD. MEHBUB ALI
S/O LATE AZAD ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
22: SRI MUKTADIR ALI
S/O LATE AZAD ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
23: SRI MUSTAFA ALI
S/OLATE AZAD ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
Page No.# 5/10
24: SRI AKRAM HUSSAIN
S/O LATE NAUSAD ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
25: SRI SAHADAT ALI
S/OLATE MAHIUDDIN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
26: SRI DAUD ALI
S/OLATE FAZIR ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
27: SRI SAHEEDUR RAHMAN
S/O LATE FARIDUR RAHMAN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
28: SMT. RAJIA RAHMAN
W/O LATE FARIDUR RAHMAN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
29: SMT. RUBY RAHMAN
D/O LATE FARIDUR RAHMAN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
Page No.# 6/10
30: MANJUR ALI
S/O LATE MUMTAZ ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
31: MATUJA ALI
S/O LATE MATIBUR ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
32: MUSTUFA ALI
S/O NURUDDIN SHEIKH
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
33: MD. ROUSHAN ALI
S/O LATE MOHOR ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
34: MD. REKOT ALI
S/O LATE AMRIT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
35: SRI ATOWAR HUSSAIN
S/O LATE AMRIT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
Page No.# 7/10
36: SRI AMJED ALI
S/OLATE AMRIT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
37: SRI SAJEDUL ALI @ SAJEDUL ISLAM
S/O LATE AMRIT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
38: SMT. ASIRAN BEGUM
W/O LATE HAIDER ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
39: SMT. ASRUPI BEGUM
W/O LATE CHAFAT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
40: SMTI. TARIBAN NESSA
D/O LATE NAJIR ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
41: MD. HAYATUL ISLAM
S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
Page No.# 8/10
42: MD. RAFIQUL ISLAM
S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
43: MD. TAIJUL ISLAM
S/O MD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
44: MD. SARIFUL ISLAM
S/O MD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
45: MD. JEHIRUL ISLAM
S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
46: MD. BAHARUL ISLAM
S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
47: MD. NABIUL ISLAM
S/O MD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
Page No.# 9/10
48: MD. ABDUL JALIL
S/O MD. GIASUDDIN AHMED
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 78101
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE SECRETARY TO THE GOV ASSAM , DEPT OF
REVENUE AND DISASTER MANAGEMENT , DISPUR GUWAHATI ASSAM ,
PIN 781006
2:THE DISTRICT COMMISISONER
KAMRUP (M)
ASSAM
3:THE CHIEF EXECUTIVE OFFICER
GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
BHANGAGARH
GUWAHATI
ASSAM
PIN-78100
Advocate for the Petitioner : MR S BORTHAKUR, A BEGUM,MR SAURADEEP DEY
Advocate for the Respondent : GA, ASSAM, SC, G M D A,SC, REVENUE
BEFORE
HONOURABLE MR. JUSTICE KARDAK ETE
ORDER
Date : 28.01.2026
Heard Mr. S. Borthakur, learned counsel for the petitioner.
Mr. D. Nath, learned Senior Government Advocate prays for and is granted 3 (three) weeks time to file affidavit-in-opposition.
Page No.# 10/10
List on 23.02.2026.
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