Page No.# 1/2 vs Sri Raj Kumar Modi And 3 Ors
2026 Latest Caselaw 155 Gua

Gauhati High Court

Page No.# 1/2 vs Sri Raj Kumar Modi And 3 Ors on 8 January, 2026

                                                                  Page No.# 1/2
                                                                        2023:GAU-AS:11069
GAHC010137972018




                                                           2023:GAU-AS:11069

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : Review.Pet./97/2018

         ON THE DEATH OF BAJRANGLAL MODI HIS LEGAL HEIR SMT PREM LOTA
         MODI
         W/O LATE BAJRANGLAL MODI RESIDENT OF TITABOR CHARALI, P.S.
         TITABOR, DIST. JORHAT-785630

         2: SRI SURAJ KUMAR MODI
          S/O LT BAJRANGLAL MODI
         RESIDENT OF TITABOR CHARALI
          P.S. TITABOR
          DIST. JORHAT-78563

         VERSUS

         SRI RAJ KUMAR MODI AND 3 ORS
         S/O LATE SUNDARMAL MODI, R/O TITABOR CHAR ALI, P.S. TITABOR,
         JORHAT.

         2:SRI SHOK KUMAR MODI
          S/O LATE SUNDARMAL MODI
          R/O TITABOR CHAR ALI
          P.S. TITABOR
          JORHAT.

         3:SRI SUSHIL KUMAR MODI
          S/O LATE SUNDARMAL MODI
          R/O TITABOR CHAR ALI
          P.S. TITABOR
          JORHAT.

         4:BIJAY KUMAR MODI
          S/O LATE MANNALAL MODI A R/O TITABOR CHAR ALI
          P.S. TITABOR
          JORHA
                                                                         Page No.# 2/2
                                                                              2023:GAU-AS:11069
Advocate for the Petitioner   : MR G KHANDELIA, MR. B PRASAD

Advocate for the Respondent : MR G N SAHEWALLA, MR. A SAHEWALLA,MR. P DEKA,MR.
M SAHEWALLA




                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                       JUDGMENT

Date : 08.01.2026

1. Heard Mr. D. K. Misra, the learned senior counsel assisted by Mr. B. Prasad, the learned counsel for the review petitioner. Also heard Mr. G. N. Sahewalla, the learned senior counsel assisted by Mr. A. Sahewalla, the learned counsel for the respondents.

2. Due to paucity of time, this matter could not be taken up today.

3. Let this matter be listed for hearing on 20.01.2026 at 2.00 pm.

JUDGE

Comparing Assistant