Page No.# 1/4 vs Page No.# 3/4
2026 Latest Caselaw 149 Gua

Gauhati High Court

Page No.# 1/4 vs Page No.# 3/4 on 8 January, 2026

Author: Nelson Sailo

Bench: Nelson Sailo

                                                                  Page No.# 1/4

GAHC010221432022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Cont.Cas(C)/610/2022

         UMESH DEKA AND 10 ORS
         S/O LT PADMADHAR DEKA, R/O VILL AND P.O.-BELSOR, P.S.-BELSOR,
         DIST-NALBARI, PIN-781304, ASSAM

         2: DINESH KALITA
          S/O PARSHURAM KALITA
          R/O BARKUCHIJAR
          P.O.-MURMELA
          P.S.-BARMA
          DIST-NALBARI-781346
         ASSAM

         3: ANJU RANI TALUKDAR
          D/O PRANKANTA TALUKDAR
          R/O VILL-BALIKARIA
          P.O.-GOPALBAZAR
          P.S.-NALBARI
          DIST-NALBARI-781353
         ASSAM

         4: GOBINDA DEKA
          S/O LT. NIBHARSHA RAM DEKA
          R/O VILL AND P.O.-BALI
          P.S.-TIHU
          DIST-NALBARI-781378
         ASSAM

         5: BABITA GOSWAMI
          D/O PRAFULLA GOSWAMI
          R/O VILL-NANNATTARI
          P.O.-TIHU
          P.S.-TIHU
          DIST-NALABARI-781378
         ASSAM
                               Page No.# 2/4


6: MONOWAR HUSSAIN
 S/O AZGAR ALI
 R/O CHATA
 P.O.-PASCHIM MAZDIA
 P.S.-TARABARI
 DIST-BARPETA-781305
ASSAM

7: RABEN TALUKDAR
 S/O LT. DWARIK TALUKDAR
 R/O VILL AND P.O.-BARGHOPA
 P.S.-SARTHEBARI
 DIST-BARPETA-781312
ASSAM

8: RUMILA DEKA
 D/O NIRMAL DEKA
 R/O VILL-DANGARIPARA
 P.O.-DAGAPARA
 P.S.-MUKALMUA
 DIST-NALBARI
 PIN-78116
ASSAM

9: SHURAJ ALI AHMED
 S/O LATE KAZIMUDDIN
 R/O VILL-BANIARPARA
 P.O.-GAREMARI
 DIST- BARPETA-781314
ASSAM

10: ABDUR RASHID
 S/O EAKUB ALI AHMED
 R/O VILL- BANIARA PARA
 P.O.-GAREMARI
 P.S. AND DIST- BARPETA
 PIN-781314
ASSAM

11: ABU TALEB SIKDER
 S/O. LT. SAMAN UDDIN AHMED
 R/O. VILL. BANIARAPARA
 P.O. GAREMARI
 P.S. AND DIST. BARPETA
ASSAM-781314

VERSUS
                                                                         Page No.# 3/4


            DR. BIJOYA CHOUDHURY AND ORS
            IAS, SECRETARY TO THE GOVT. OF ASSAM, SECONDARY EDUCATION
            DEPTT., JANATA BHANATA BHAWAN, DISPUR, GUWAHATI-781006.

            2:MS. MAMATA HOJAI
            AES
             DIRECTOR OF SECONDARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-781019.

            3:MANISH THAKUR
             IAS
             COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
             FINANCE DEPTT.
             JANATA BHAWAN
             DISPUR
             GUWAHATI-781006.

            4:SHRI NARAYAN KONWAR
             IAS
             SECRETARY TO THE GOVERNMENT OF ASSAM
             SECONDARY EDUCATION DEPARTMENT
             JANATA BHAWAN
             DISPUR
             GUWAHATI-781006.

            5:SHRI JAYANT NARLIKAR
             IAS
             COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
             FINANCE DEPARTMENT
             JANATA BHAWAN
             DISPUR
             GUWAHATI-781006

Advocate for the Petitioner   : MR. P D NAIR, MR G ALAM,MR. A CHETRY,MR. H ROHMAN

Advocate for the Respondent : SC, FINANCE DEPTT., MR S M T CHISTIE,MR. R MAZUMDAR
(R-4),MR. D SAIKIA(R-4),MR P NAYAK (R-5),MR A CHALIHA (R-5),MR. B GOGOI (R-5),MR S
M T CHISTIE(R-4),SC, SEC. EDU.
                                                                      Page No.# 4/4

                                  BEFORE
                      HONOURABLE MR. JUSTICE NELSON SAILO

                                     ORDER

Date : 08.01.2026

Mr. P. K. Bora, learned counsel for the respondents submits that the State has preferred an appeal against the Judgment of the Single Judge i.e. Writ Appeal No. 270 of 2024 and the same is due to be listed on 28.01.2026.

In view of above, list this matter again on 04.02.2026.

JUDGE

Comparing Assistant