Citation : 2026 Latest Caselaw 953 Gua
Judgement Date : 9 February, 2026
Page No.# 1/14
GAHC010254502025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6620/2025
SRI RUPJYOTI BORAH AND ANR
S/O LATE GHANA KANTA BORAH, VILLAGE DAPARGATIA,
KHUNARIGAON, P.O.-TEZPUR, P.S TEZPUR, DISTRICT SONITPUR,ASSAM,
PIN NO. 784001
2: SRI RABI DEY
S/O- SUDHANGSU DEY
VILLAGE- ARAGAON
P.O. BALIPARA
P.S. CHAIDAR (ERSTWHILE RANGAPARA)
DISTRICT- SONITPUR
ASSAM
PIN NO- 78410
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM, HOME (A) DEPARTMENT, DISPUR, GUWAHATI-06
2:THE DIRECTOR GENERAL OF POLICE
ASSAM
ULUBARI
GUWAHATI-07
3:THE INSPECTOR GENERAL OF POLICE (A)
ULUBARI
GUWAHATI-07
4:THE SUPERINTENDENT OF POLICE
SONITPUR
TEZPUR
ASSAM
Page No.# 2/14
PIN NO. 784001
5:THE RESERVE OFFICER
POLICE RESERVE
TEZPUR
DISTRICT- SONITPUR
ASSAM
PIN- 78400
Advocate for the Petitioner : MR H R A CHOUDHURY, MR J ISLAM,J M SULAIMAN
Advocate for the Respondent : GA, ASSAM,
Linked Case : WP(C)/6526/2025
ANAM UDDIN
S/O LATE ASAR UDDINVILLAGE AMALAGRAM
P. ARAIGRAMP.S PATHARKANDI
DISTRICT SRIBHUMIVENOTARYMARAMI BARMANGUWAHATI REGD.NO.-
42825EXPIRY DT19/02/2030SRNERT OFINDIA--ERSTWHILE KARIMGANJ
ASSAM
PIN NO.788723.
2: HISAN AHMED
S/O- ABDUL LATIF
VILL- BANIAPUR
P.O- KALIGANJ BAZAR
P.S- KARIMGANJ
DIST- SRIBHUMI
ASSAM
PIN-788720
VERSUS
THE STATE OF ASSAM AND OTHRS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM HOME AND POLITICAL DEPARTMENT
JANATA BHAWAN
DISPUR
GUWAHATI
ASSAM 781006.
Page No.# 3/14
2:THE DIRECTOR GENERAL OF POLICE
GUWAHATI-07
ASSAM
3:THE INSPECTOR GENERAL OF POLICE (A)
GUWAHATI-07
ULUBARI
4:THE SUPERINTENDENT OF POLICE
SRIBHUMI
ASSAM
PIN-788710
5:THE RESERVE OFFICER
POLICE RESERVE
JUNITILLA SRIBHUMI
ASSAM
PIN-788710
------------
Advocate for : MR. SAYED SALIM AHMED
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND OTHRS
Linked Case : WP(C)/2654/2023
ABDUL HAKIM AND ANR
S/O- MONTAZ ALI
R/O- BAIRDALA
P.O.- ANIPUR
P.S.- RATABARI
DISTRICT- KARIMGANJ
ASSAM
PIN-
2: SUDIP BASAK
S/O- PRODIP BASAK
R/O- BANOMALI
P.O.- KARIMGANJ
DISTRICT- KARIMGANJ
Page No.# 4/14
ASSAM
PIN- 788712.
VERSUS
THE STATE OF ASSAM AND 6 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE DIRECTOR GENERAL OF POLICE
ASSAM
ULUBARI
GUWAHATI- 781007.
3:THE INSPECTOR GENERAL OF POLICE (A)
ASSAM
ULUBARI
GUWAHATI- 781007.
4:THE SUPERINTENDENT OF POLICE
KARIMGANJ
ASSAM
PIN- 788710.
5:THE RESERVE OFFICER
POLICE RESERVE
JUNTILLA
KARIMGANJ
PIN- 788710.
6:RANU RUDRA PAUL
S/O- HARI RUDRA PAUL
VILL.- SAIDKHARI
P.S.- MULLAGANG BAZAR
DIST.- KARIMGANJ
ASSAM
PIN- 788719.
Page No.# 5/14
7:UTTAM KUMAR SINGH
S/O- LT. BIMANAND KUMAR SINGH
VILL.- CHANDKHIRA
P.O. CHANDKHIRA
P.S. PATHARKANDI
DISTRICT- KARIMGANJ
ASSAM
PIN- 788724.
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/4584/2019
DIPAK RUDRA PAUL AND 26 ORS.
S/O- LATE DHARANIU RUDRA PAUL
R/O. MAIZGRAM
P.O. MAIZGRAM
DIST.- KARIMGANJ (ASSAM).
2: YEAPUS ALI
S/O- SAKAN ALI
R/O. CHANDKHANI
P.O. KADAMTALA
P.S. R.K. NAGAR
DIST.- KARIMGANJ
ASSAM.
3: BISWAJIT PAUL
S/O- BIDHUBHUSAN PAUL
R/O- JAIDHARA
P.O. KARNAMADHU
P.S. KARIMGANJ
DIST.- KARIMGANJ
ASSAM.
4: ABDUL HALIM
S/O- ISMAIL ALI
R/O EAST KANISHIL
P.O. KANISHIL
P.S. KARIMGANJ
DIST- KARIMGANJ
Page No.# 6/14
ASSAM.
5: BIPLOB DAS
S/O- LATE BINOY KRISHNA DAS
R/O- NAYAGRAM
P.O. NAYAGRAM
P.S. KARIMGANJ
DIST- KARIMGANJ
ASSAM.
6: PRADIP PAUL
S/O- LATE MANILAL PAUL
R/O. HASANPUR
P.O. HASANPUR
P.S.- BADARPUR
DIST- KARIMGANJ
ASSAM.
7: PRADIP KUMAR DAS
S/O- LABANYA KUMAR DAS
R/O- CHALIADI
P.O. LATU
P.S.- KARIMGANJ
DIST.- KARIMGANJ
ASSAM.
8: JAYANTA SUKLABAIDYA
S/O- LATE BHAJAN SUKLABAIDYA
R/O. LONGAI ROAD
P.O. SETTLEMENT ROAD
DIST.- KARIMGANJ
ASSAM.
9: MILON CHANDRA DEV
S/O- NRIPENDRA CHANDRA DEV
R/O. MAHISASHAN
P.S. KARIMGANJ
DIST.- KARIMGANJ
ASSAM.
10: BIVASH ROY
S/O SURAJIT ROY
R/O. BHABANIPUR
P.O. BARUALA
P.S. R.K. NAGAR
DIST- KARIMGANJ
ASSAM.
Page No.# 7/14
11: RAMESH GOALA
R/O SINGLACHERRA
P.O. DULLAVECHERRA
P.S. RATABARI
DIST- KARIMGANJ
ASSAM.
12: JAMAL UDDIN AHMED
S/O- SAIOB MIAH
R/O. MEHARPUR
P.O. BARUALA
P.S. RATABARI
DIST- KARIMGANJ
ASSAM.
13: SAJAL DAS
S/O SANTOSH DAS
R/O BONAMALI ROAD
WARD NO. 14
P.O. AND P.S. KARIMGANJ
DIST.- KARIMGANJ
ASSAM.
14: JOHIRUL ISLAM
S/O- LATE MOKLISUR RAHMAN
R/O- KOTANPUR
P.O. KOTAMONI
P.S. BAZARICHERRA
DIST- KARIMGANJ
ASSAM.
15: SANJOY NAMASUDRA
S/O- LATE SUNIL NAMASUDRA
R/O. ARNARKHAL
P.O. ANIPUR
P.S. R.K. NAGAR
DIST.- KARIMGANJ
ASSAM.
16: UJJAL KAR
S/O. LT. KOTOKI KAR
R/O BERARTAL
P.O. NATUN BAZAR
P.S. RATABARI
DIST.- KARIMGANJ
ASSAM.
17: SAHAJAHAN ALOM CHOUDHURY
Page No.# 8/14
S/O LT. MARTUZA ALI CHOUDHURY
R/O- VILL. BOTARASHI
P.O. TILLA BAZAR
P.S. KARIMGANJ
DIST- KARIMGANJ
ASSAM.
18: HEMANDRA NATH
S/O- HIRANNYA NATH
R/O- SURAIGRAM
P.O. AYALABARI
P.S. KARIMGANJ
ASSAM.
19: DEBAKANTA DAS
S/O- LT. HIRAKANTA DAS
R/O. KARNAMADHU
P.S. AND DIST- KARIMGANJ
ASSAM.
20: GOURISH CH. DAS
S/O- GONESH CH. DAS
R/O. MOHISASHAN
P.S. AND DIST.- KARIMGANJ
ASSAM.
21: BIJOY MAL
S/O RAJYA MAL
R/O. AYALABARI
P.O. KARNAMADHU
P.S. AND DIST.- KARIMGANJ
ASSAM.
22: ANGSHU SARKAR
S/O- LATE SUNIL SARKAR
R/O. MONGAI ROAD
P.S. AND DIST.- KARIMGANJ
ASSAM.
23: ABANI MOHAN DAS
S/O ARUN KUMAR DAS
R/O- PADMARPUR
P.O. GIRISHGANJ
P.S. AND DIST.- KARIMGANJ
ASSAM.
24: SANTOSH DAS
S/O- LATE SATYENDRA DAS
Page No.# 9/14
R/O. BONAMALI ROAD
WARD NO. 14
P.S. AND DIST.- KARIMGANJ
ASSAM.
25: SWAPAN GOSH
S/O- SAMIRAN GOSH
R/O. BADARPUR GHAT
P.O. BADARPUR GHAT
P.S. BADARPUR
DIST.- KARIMGANJ
ASSAM.
26: JOYDEEP CHANDRA
S/O JAGADISH CHANDRA
R/O- HASANPUR
P.O. HASANPUR
P.S. BADARPUR
DIST.- KARIMGANJ
ASSAM.
27: PRAMUD SINHA
S/O- PADMA SINHA
R/O. GARARBOND
P.O. NETAJI NAGAR
P.S. RK NAGAR
DIST.- KARIMGANJ
ASSAM.
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
HOME (A) DEPTT.
DISPUR
GUWAHATI-6.
2:THE DIRECTOR GENERAL OF POLICE
ASSAM
ULUBARI
GUWAHATI-07.
3:THE INSPECTOR GENERAL OF POLICE
ULUBARI
GUWAHATI-7.
4:THE SUPERINTENDENT OF POLICE
Page No.# 10/14
KARIMGANJ
DIST.- KARIMGANJ
ASSAM.
5:THE RESERVE OFFICER
POLICE RESERVE
JUNITILLA
KARIMGANJ.
6:THE DISTRICT COMMANDANT
HOME GUARDS
CACHAR
SILCHAR
PIN- 788001.
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/1684/2023
BISWAJIT PAUL AND 8 ORS
S/O- LT. BIDHUBHUSAN PAUL
R/O- JIADHARA
P.O.- KARNAMADHU
DISTRICT- KARIMGANJ
ASSAM.
PIN- 788712.
2: SUBIR KANJILAL
S/O- SWAPAN KANJILAL
R/O- RAILWAY COLONY
WARD NO. 27
P.O. KARIMGANJ
P.S.- KARIMGANJ
DISTRICT- KARIMGANJ
ASSAM.
PIN- 788710.
Page No.# 11/14
3: MUZIBUR RAHMAN
S/O- FAIJUR RAHMAN
R/O- TIKARPARA
P.O.- DUTTAGRAM
P.S.- NILAMBAZAR
DISTRICT- KARIMGANJ
ASSAM
PIN- 788722.
4: YEAPUS ALI
S/O SAKAN ALI
R/O CHANDKHANI
P.O.- KADAMTALA
P.S.- R.K. NAGAR
DISTRICT- KARIMGANJ
ASSAM
PIN- 788766.
5: BIBASH ROY
S/O- SARJIT ROY
R/O- BHABANIPUR
P.O.- MALUA
P.S.- R.K. NAGAR
DISTRICT- KARIMGANJ
ASSAM
PIN- 788806.
6: DIPAK CHAKRABARTY
S/O- LT. PORESH CHAKRABARTY
R/O- MAIZGRAM
P.O.- MAIZGRAM
P.S.- KARIMGANJ
DISTRICT- KARIMGANJ
Page No.# 12/14
ASSAM. PIN- 788712.
7: MRIDUL KANTI NAMASUDRA
S/O- MONTU KR. NAMASUDRA
R/O- BALIDALA
P.S.- LATU
P.S.- KARIMGANJ
DISTRICT- KARIMGANJ
ASSAM
PIN- 788781.
8: ANGSHUMAN SARKAR
S/O- SUNIL SARKAR
R/O- KARIMGANJ TOWN
W/NO. 5
P.O.- KARIMGANJ
P.S.- KARIMGANJ
DISTRICT- KARIMGANJ
ASSAM
PIN- 788710.
9: PRADIP KR. DAS
S/O- LABANYA KR. DAS
R/O- LATU CHARIALI
P.O.- LATU
P.S.- KARIMGANJ
DISTRICT- KARIMGANJ
ASSAM
PIN- 788781.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
Page No.# 13/14
HOME (A) DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE DIRECTOR GENERAL OF POLICE
ASSAM
ULUBARI
GUWAHATI- 07.
3:THE INSPECTOR GENERAL OF POLICE (A)
ASSAM
ULUBARI
GUWAHATI-07.
4:THE SUPERINTENDENT OF POLICE
KARIMGANJ
ASSAM
PIN- 788710.
5:THE RESERVE OFFICER
POLICE RESERVE
JUNTILLA
KARIMGANJ
PIN -788710.
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : 09.02.2026
1. Heard the learned counsel for the parties at some length.
2. Hearing remains inconclusive.
3. Registry to list this matter again on 11.02.2026 for further hearing.
Page No.# 14/14
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