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Gauhati High Court
Registered Office At House No. 5 vs The State Of Assam And 5 Ors on 9 February, 2026
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/9
GAHC010029942024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/932/2024
M/S JYOTI FORGE AND FABRICATION PVT LTD
A COMPANY REGISTERED UNDER THE COMPANIES ACT, 2013 HAVING ITS
REGISTERED OFFICE AT HOUSE NO. 51, COL. J. ALI ROAD, LAKHTOKIA,
GUWAHATI, PO AND PS PANBAZAR, GUWAHATI DIST KAMRUP M ASSAM
781001 AND REPRESENTED BY ITS DIRECTOR CUM AUHTORISED
SIGNTORY SHRI NAMAN JAIN, AGED ABOUT 29 YEARS. S/O LATE PADAM
CHAND JAIN, RESIDENT OF POOJA APARTMENT, S.C GOSWAMI ROAD,
GUWAHATI , PO AND PS PANBAZAR, GUWAHATI, KAMRUP UM ASSAM
781001
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY SECRETARY TO THE GOVT. OF ASSAM HOME AND
POLITICAL DEPARTMENT, DISPUR,GUWAHATI 781005
2:THE CHAIRMAN
ASSAM POLICE HOUSING CORPORATION LIMITED
REHABARI
GUWAHATI 781008
3:THE MANAGING DIRECTOR
ASSAM POLICE HOUSING CORPORATION LIMITED
REHABARI
GUWAHATI 781008
4:THE CHIEF ENGINEER
ASSAM POLICE HOUSING CORPORATION LIMITED
REHABARI
Page No.# 2/9
GUWAHATI 781008
5:THE EXECUTIVE ENGINEER
ASSAM POLICE HOUSING CORPORATION LIMITED
BONGAIGAON SUB UNIT
BONGAIGAON
ASSAM
783380
6:THE INSPECTOR GENERAL OF PRISON
ASSAM
KHANAPARA
GUWAHATI 78102
Advocate for the Petitioner : MR B PATHAK, MR. M SHARMAH,MR B HAZARIKA,MS M
TIWARI,MR. T NATH
Advocate for the Respondent : GA, ASSAM,
Linked Case : WP(C)/875/2024
SHREE SHYAM ENTERPRISE
A PROP FIRM IN THE NAME OF SRI OM PRAKASH AGARWAL HAVING ITS
REGD OFFICE SHREE KUNJ HOUSE NO. 22B
JIBAN KRISHNA PATH
HENGRABARI
DIST- KAMRUP (M)
ASSAM
PIN- 781036 AND REP. BY ITS AUTHORISED SIGNATORY
SHRI JITENDRA AGARWALA
S/O- OM PRAKASH AGARWAL
R/O- SHREE KUNJ HOUSE NO. 22B
JIBAN KRISHNA PATH
HENGRABARI
DIST- KAMRUP(M)
ASSAM
PIN- 781036
VERSUS
THE STATE OF ASSAM AND 5 ORS
Page No.# 3/9
REP. BY SECRETARY TO THE GOVT OF ASSAM
HOME AND POLITICAL DEPTT
DISPUR
GUWAHATI- 781005
2:THE CHAIRMAN
ASSAM POLICE HOUSING CORP LTD
REHABARI
GHY- 781008
3:THE MANAGING DIRECTOR
ASSAM POLICE HOUSING CORP LTD
REHABARI
GHY- 08
4:THE CHIEF ENGINEER
ASSAM POLICE HOUSING CORP LTD
REHABARI
GHY- 08
5:THE EXECUTIVE ENGINEER
ASSAM POLICE HOUSING CORP LTD
BONGAIGAON SUB UNIT
BONGAIGAON
ASSAM
PIN- 783380
6:THE INSPECTOR GENERAL OF PRISONS
ASSAM
KHANAPARA
GHY- 781022
------------
Advocate for : MR B PATHAK
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/889/2024
M/S JYOTI FORGE AND FABRICATION PVT LTD
A COMPANY
REGISTERED UNDER THE COMPANIES ACT
2013
HAVING ITS REGISTERED OFFICE AT HOUSE NO.51
COL. J. ALI ROAD
LAKHTOKIA
GUWAHATI
Page No.# 4/9
P.O. AND P.S.- PANBAZAR
GUWAHATI
DISTRICT- KAMRUP (M)
ASSAM- 781001 AND REPRESENTED BY ITS DIRECTOR AND AUTHORISED
SIGNATORY
SHRI NAMAN JAIN
AGED ABOUT 29 YEARS
SON OF LATE PADAM CHAND JAIN
RESIDENT OF POOJA APARTMENT
S.C. GOSWAMI ROAD
PANBAZAR
P.O. AND P.S. PANBAZAR
GUWAHATI
DISTRICT- KAMRUP (M)
ASSAM- 781001
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY SECRETARY TO THE GOVERNMENT OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR
GUWAHATI- 781005
2:THE CHAIRMAN
ASSAM POLICE HOUSING CORPORATION LIMITED
REHABARI
GUWAHATI- 781008
3:THE MANAGING DIRECTOR
ASSAM POLICE HOUSING CORPORATION LIMITED
REHABARI
GUWAHATI- 781008
4:THE CHIEF ENGINEER
ASSAM POLICE HOUSING CORPORATION LIMITED
REHABARI
GUWAHATI- 781008
5:THE EXECUTIVE ENGINEER
ASSAM POLICE HOUSING CORPORATION LIMITED
BONGAIGAON SUB-UNIT
BONGAIGAON
ASSAM- 783380
6:THE INSPECTOR GENERAL OF PRISON
ASSAM
Page No.# 5/9
KHANAPARA
GUWAHATI- 781022
------------
Advocate for : MR B PATHAK
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/861/2024
M/S JYOTI FORGE AND FABRICATION PVT LTD
A COMPANY
REGISTERED UNDER THE COMPANIES ACT
2013
HAVING ITS REGISTERED OFFICE AT HOUSE NO.51
COL. J. ALI ROAD
LAKHTOKIA
GUWAHATI
P.O. AND P.S.- PANBAZAR
GUWAHATI
DISTRICT- KAMRUP (M)
ASSAM- 781001 AND REPRESENTED BY ITS DIRECTOR AND AUTHORISED
SIGNATORY
SHRI NAMAN JAIN
AGED ABOUT 29 YEARS
SON OF LATE PADAM CHAND JAIN
RESIDENT OF POOJA APARTMENT
S.C. GOSWAMI ROAD
PANBAZAR
P.O. AND P.S. PANBAZAR
GUWAHATI
DISTRICT- KAMRUP (M)
ASSAM- 781001
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY SECRETARY TO THE GOVERNMENT OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR
GUWAHATI- 781005
2:THE CHAIRMAN
ASSAM POLICE HOUSING CORPORATION LIMITED
REHABARI
GUWAHATI- 781008
Page No.# 6/9
3:THE MANAGING DIRECTOR
ASSAM POLICE HOUSING CORPORATION LIMITED
REHABARI
GUWAHATI- 781008
4:THE CHIEF ENGINEER
ASSAM POLICE HOUSING CORPORATION LIMITED
REHABARI
GUWAHATI- 781008
5:THE EXECUTIVE ENGINEER
ASSAM POLICE HOUSING CORPORATION LIMITED
BONGAIGAON SUB-UNIT
BONGAIGAON
ASSAM- 783380
6:THE INSPECTOR GENERAL OF PRISON
ASSAM
KHANAPARA
GUWAHATI- 781022
------------
Advocate for : MR B PATHAK
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/1040/2024
TARUN DEKA
S/O- LATE PRITHU RAM DEKA
R/O- VIP ROAD
MAGAZINE H.NO-142
P.O- HENGRABARI
ASSAM
PIN-781036
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY SECRETARY TO THE GOVERNMENT OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR
GHY-781005.
Page No.# 7/9
2:THE CHAIRMAN
ASSAM POLICE HOUSING CORPORATION LIMITED
REHABARI
GHY-781008.
3:THE MANAGING DIRECTOR
ASSAM POLICE HOUSING CORPORATION
LIMITED
REHABARI
GHY-781008.
4:THE CHIEF ENGINEER
ASSAM POLICE HOUSING CORPORATION
LIMITED
REHABARI
GHY-781008.
5:THE EXECUTIVE ENGINEER
ASSAM POLICE HOUSING CORPORATION
LIMITED
BONGAIGAON SUB-UNIT
BONGAIGAON
ASSAM
PIN- 783380.
6:THE INSPECTOR GENERAL OF PRISON
ASSAM
KHANAPARA
GHY-781022.
------------
Advocate for : MR B PATHAK
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/971/2024
TARUN DEKA
S/O- LATE PRITHU RAM DEKA
R/O- VIP ROAD
MAGAZINE
HOUSE NO. 142
P.O. HENGRABARI
Page No.# 8/9
ASSAM-781036.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY SECRETARY TO THE GOVERNMENT OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR
GHY-781005.
2:THE CHAIRMAN
ASSAM POLICE HOUSING CORPORATION LIMITED
REHABARI
GHY-781008.
3:THE MANAGING DIRECTOR
ASSAM POLICE HOUSING CORPORATION
LIMITED
REHABARI
GHY-781008.
4:THE CHIEF ENGINEER
ASSAM POLICE HOUSING CORPORATION
LIMITED
REHABARI
GHY-781008.
5:THE EXECUTIVE ENGINEER
ASSAM POLICE HOUSING CORPORATION
LIMITED
BONGAIGAON SUB-UNIT
BONGAIGAON
ASSAM
PIN- 783380.
6:THE INSPECTOR GENERAL OF PRISON
ASSAM
KHANAPARA
GHY-781022.
------------
Advocate for : MR B PATHAK
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Page No.# 9/9
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
09.02.2026
Mr. Pathak, learned counsel for the petitioners has submitted that the amended cause-
title in each of the writ petition has already been filed.
Registry to verify and thereafter, list the case on 18.02.2026 along with W.P.[C] no.
971/2024, W.P.[C] no. 923/2024 and W.P.[C] no. 885/2024.
The name of learned Standing Counsel, Standing Counsel, Finance Department and
learned Standing Counsel, PWD be reflected in the respondents' side in the Cause-List.
JUDGE
Comparing Assistant
