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Gauhati High Court
Page No.# 1/8 vs Fariz Uddi Barbhuiya And 9 Ors on 9 February, 2026
Page No.# 1/8
GAHC010176482024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/105/2025
ABDUL KALAM CHOUDHURY AND 11 ORS
S/O. LT. KUTUB ALI CHOUDHURY
2: ABDUL KAYUM CHOUDHURY
S/O. LT. KUTUB ALI CHOUDHURY
3: ABDUL SUBHAN CHOUDHURY
S/O. LT. KUTUB ALI CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
4: MOKROM ALI CHOUDHURY
S/O. LT. ROFIZ ALI CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
5: ABDUL NOOR CHOUDHURY
S/O. BATU MIA CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
6: NAZIM UDDIN CHOUDHURY
S/O. LT. HOBIB ALI CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
Page No.# 2/8
7: SARAF UDDIN CHOUDHURY
S/O. LT. HOBIB ALI CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
8: REHIMA BIBI
D/O. LT. MUDARIS ALI
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
9: SAIFUL BIBI
D/O. LT. MUDARIS ALI
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
10: TOZOMUL ALI
S/O. ROMAN ALI
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
11: MOINUL HOQUE CHOUDHURY
S/O. ABDUL MUSSOBBIR CHOUDHURY
12: JAHIRUL HOQUE CHOUDHURY
S/O. ABDUL MUSSOBBIR CHOUDHURY
VILL.- UTTAR KANCHANPUR
PART-II
P/O. JANKIBAZAR
P/S. PANCHGARM
DIST. HAILAKAND
VERSUS
FARIZ UDDI BARBHUIYA AND 9 ORS
S/O. LT. MOZAID ALI BARBHUIYA, VILL.- UTTAR KANCHPUR, PT.-II, P/O.
JANKIBAZAR, P/S. PANCHGRAM, DIST. HAILAKANDI.
2:SAHAB UDDIN BARBHUIYA
Page No.# 3/8
S/O. LT. SIKONDAR ALI BARBHUIYA
VILL.- DOLIDAHAR
P/S. PANCHGRAM
DIST. HAILAKANDI.
3:SAHAJAHAN BARBHUIYA
S/O. LT. SIKONDAR ALI BARBHUIYA
VILL.- DOLIDAHAR
P/S. PANCHGRAM
DIST. HAILAKANDI.
4:LATIFUL NESSA BARBHUIYA
D/O. LT. SIKONDAR ALI BARBHUIYA
VILL.- UTTAR KANCHANPUR
PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI.
5:MOYNUL HOQUE BARBHUIYA
S/O. LT. MOZAID ALI BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
6:SALIM UDDIN BARBHUIYA
S/O. LT. MOZAID ALI BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
7:MOUR UDDIN BARBHUIYA
S/O. LT. ABDULLA MIA BARBHUIYA
UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
8:ALA UDDIN BARBHUIYA
S/O. LT. ABDULLA MIA BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
Page No.# 4/8
DIST. HAILAKANDI
ASSAM.
9:NASIR UDDIN BARBHUIYA
S/O. LT. NOOR UDDIN BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
10:JASHIM UDDIN BARBHUIYA
S/O. LT. NOOR UDDIN BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM
Advocate for the Petitioner : MR. I H LASKAR, MR. R. KARIM,MR. P DAIMARY,MR J H
LASKAR,MR. P K DEKA
Advocate for the Respondent : ,
Linked Case : I.A.(Civil)/2235/2025
ABDUL KALAM CHOUDHURY AND 11 ORS
S/O. LT. KUTUB ALI CHOUDHURY
2: ABDUL KAYUM CHOUDHURY
S/O. LT. KUTUB ALI CHOUDHURY
3: ABDUL SUBHAN CHOUDHURY
S/O. LT. KUTUB ALI CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
4: MOKROM ALI CHOUDHURY
S/O. LT. ROFIZ ALI CHOUDHURY
VILL.- BAKRIHAWAR PART-II
Page No.# 5/8
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
5: ABDUL NOOR CHOUDHURY
S/O. BATU MIA CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
6: NAZIM UDDIN CHOUDHURY
S/O. LT. HOBIB ALI CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
7: SARAF UDDIN CHOUDHURY
S/O. LT. HOBIB ALI CHOUDHURY
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
8: REHIMA BIBI
D/O. LT. MUDARIS ALI
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
9: SAIFUL BIBI
D/O. LT. MUDARIS ALI
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
10: TOZOMUL ALI
S/O. ROMAN ALI
VILL.- BAKRIHAWAR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
11: MOINUL HOQUE CHOUDHURY
S/O. ABDUL MUSSOBBIR CHOUDHURY
Page No.# 6/8
12: JAHIRUL HOQUE CHOUDHURY
S/O. ABDUL MUSSOBBIR CHOUDHURY
VILL.- UTTAR KANCHANPUR
PART-II
P/O. JANKIBAZAR
P/S. PANCHGARM
DIST. HAILAKANDI
VERSUS
FARIZ UDDI BARBHUIYA AND 9 ORS
S/O. LT. MOZAID ALI BARBHUIYA
VILL.- UTTAR KANCHANPUR
PT.-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI.
2:SAHAB UDDIN BARBHUIYA
S/O. LT. SIKONDAR ALI BARBHUIYA
VILL.- DOLIDAHAR
P/S. PANCHGRAM
DIST. HAILAKANDI.
3:SAHAJAHAN BARBHUIYA
S/O. LT. SIKONDAR ALI BARBHUIYA
VILL.- DOLIDAHAR
P/S. PANCHGRAM
DIST. HAILAKANDI.
4:LATIFUL NESSA BARBHUIYA
D/O. LT. SIKONDAR ALI BARBHUIYA
VILL.- UTTAR KANCHANPUR
PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI.
5:MOYNUL HOQUE BARBHUIYA
S/O. LT. MOZAID ALI BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
6:SALIM UDDIN BARBHUIYA
Page No.# 7/8
S/O. LT. MOZAID ALI BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
7:MOUR UDDIN BARBHUIYA
S/O. LT. ABDULLA MIA BARBHUIYA
UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
8:ALA UDDIN BARBHUIYA
S/O. LT. ABDULLA MIA BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
9:NASIR UDDIN BARBHUIYA
S/O. LT. NOOR UDDIN BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
10:JASHIM UDDIN BARBHUIYA
S/O. LT. NOOR UDDIN BARBHUIYA
VILL. UTTAR KANCHANPUR PART-II
P/O. JANKIBAZAR
P/S. PANCHGRAM
DIST. HAILAKANDI
ASSAM.
------------
Advocate for : MR. I H LASKAR
Advocate for : MR M J QUADIR (R-1) appearing for FARIZ UDDI BARBHUIYA
AND 9 ORS
Page No.# 8/8
BEFORE
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
Date : 09.02.2026
Heard Mr. P.K. Deka, learned counsel appearing for the
appellant. Also heard Ms. S. Ahmed, learned counsel appearing on
behalf of Mr. M.J. Kadir, learned counsel for the respondents.
Mr. P.K. Deka, learned counsel, submits that an interlocutory
application has been filed for staying the execution proceedings;
however, the same is not on record.
Let the RSA along with the interlocutory application, if
numbered be listed on 11.02.2026.
JUDGE
Comparing Assistant
