[Cites 0, Cited by 0]
Gauhati High Court
Page No.# 1/13 vs Ismail Hussain And 50 Ors on 9 February, 2026
Page No.# 1/13
GAHC010128252014
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/287/2014
MUSST. RAHATAN NESSA and 7 ORS.
W/O LATE MUMTAZ ALI
2: NOOR ISLAM
S/O LT. MUMTAZ ALI
3: BAHARUL ISLAM
S/O LT. MUMTAZ ALI
4: TAIZUDDIN
S/O LT. MUMTAZ ALI
5: MAINUDDIN
S/OLT. MUMTAZ ALI ALL ARE RESIDENTS OF VILL- GUNIALGURI
MOUZA- RUPSI
DIST. BARPETA
ASSAM.
6: MAZIRAN NESSA
D/O LT. MUMTAZ ALI W/O SHAHIDUL ISLAM R/O KOKILA BARGHARI
DIST. BARPETA
ASSAM.
7: MUSSTT. AYMONA KHATUN
D/OLT. MUMTAZ ALI W/O JAHABUN R/O VILL- DEOKURA
MOUZA- RUPSI
DIST. BARPETA
ASSAM.
8: MUSSTT. KHADIJA KHATUN
D/O LT. SATTARUDDIN W/O LT. ABDUL REZZAK R/O VILL- GUNIALGURI
MOUZA- RUPSI DIST. BARPETA
ASSAM
Page No.# 2/13
VERSUS
ISMAIL HUSSAIN and 50 ORS.
S/O LATE ABDUL SOBHAN AND LATE TASERAN NESSA
2:JABBAR ALI
S/O DO
3:RAJAB ALI
S/O DO
4:MAJIBAR RAHMAN
S/O DO
5:MATIUR RAHMAN
S/O DO
6:AFSAR ALI
S/O DO
7:MUSSTT. KULSAN NESSA
D/O DO W/O MD.
KURPAN ALI
8:MUSSTT. HAZERA KHATUN
S/O DO W/O MD. ABDUL JALIL
9:LEGAL HEIRS OF LT. LAL BHANU
D/O DO A. MUSSTT. SAHERA KHATUN
DAUGHTER
W/O MURU MIA R/O CHENIMARI
DIST. BARPETA B. NOOR MOHAMMAD SON C. ABDUL SAMAD SON D.
NAZRUL ISLAM SON
10:MUSSTT. MAIRAN NESSA
D/O DO W/O HAKIMUDDIN R/O VILL- PITADHARA
DIST. BARPETA
ASSAM.
11:SHAHJAMAL
S/O LT. ABDUR RAHMAN R/O VILL- SALAPARA TEENSABIGHA
P.S. SOUTH SALMARA
DIST. DHUBRI
ASSAM.
12:ABDUL KARIM
S/O LT. ABDUL JALIL
Page No.# 3/13
13:A MAHAMMAD ALI
S/O LT. MUSST. SABURA KHATUN B AHAMMAD ALI S/O DO C ABDUL
KHABLE S/O DO D RUKIA KHATUN S/O DO E JAHURA KHATUN S/O DO
14:ABDUL MALEK
S/O ABDUL LATIF
15:SALEMAN HUSSAIN
S/O DO
16:MUKHTAR HUSSAIN
S/O DO
17:ARFAN ALI
S/O DO
18:ABDUL KALAM
S/O DO
19:MUSSTT. MALEKA KHATUN
D/O DO W/O BASER ALI R/O BALAPARA PATHAR
MOUZA- TITAPANI.
20:MUSSTT NAZMA KHATUN
D/O DO W/O ABDUL ALI R/O MATRAGHOLA
P.S. ABHAYAPURI
DIST. BONGAIGAON
ASSAM.
21:WAHED ALI
S/O LT. INTAZ ALI
22:MUSSTT. SABURA KHATUN
W/O SEKENDAR ALI R/O DABANDIA
MOUZA- TITAPANI
DIST. BARPETA
ASSAM.
23:SAHER ALI
S/O LT. MAFIZUDDIN AND LT. SARBHANU NESSA
24:MUSSTT. CHAMPA KHATUN
D/O DO W/O ANWAR HUSSAIN
R/O SONKUCHI
MOUZA- GHILAZARI DIST. BARPETA
ASSAM.
25:MUSSTT. JAMELA KHATUN
Page No.# 4/13
D/O DO W/O NAZIMUDDIN
R/O DHANBANDA
MOUZA GHILAZARI
DIST. BARPETA
ASSAM.
26:MUSSTT. LALBHANU
D/O DO W/O SHAHJAHAN R/O SONKUCHI
MOUZA- GHILAZARI DIST. BARPETA
ASSAM.
27:MUSSTT. SAHERA KHATUN
D/O DO W/O LALCHAND MIA
R/O KHABALLI
MOUZA- RUPSI
DIST. BARPETA
ASSAM.
28:MUSSTT. TARA BHANU
D/O DO W/O SOHRAB ALI R/O VILL- DEURIKUCHI
MOUZA- GHILAZARI
DIST. BARPETA
ASSAM.
29:MUSSTT. MUMTAZ BEGUM
D/O DO ALL EXCEPT NO. 9A
10
11
19
20
22
24
25
26
27 AND 28 ARE RESIDENT OF VILL- GUNIALGURI MOUZA RUPSI
DIST. BARPETA
ASSAM.
30:SECRETARY
GUNIALGURI SCHOOL
31:JULHAS ALI
S/O ASAN ALI
32:MINHAZ ALI
S/O MIAZUDDIN
Page No.# 5/13
33:RAFIKUL ISLAM
S/O ABDUL GOFUR
34:JEHIRUL ISLAM
S/O ABDUL GOFUR
35:SAHIDUL ISLAM
S/O ABDUL GOFUR
36:WAHED ALI
S/O INTAZ ALI
37:MAINUDDIN AHMED
S/O LT. PALAN UDDIN
38:KHANDAKAR AFTAB HUSSAIN
S/O MATIUR RAHMAN
39:YAKUB ALI
S/O MANIKJAN
40:ABDUL KARIM
S/O MUBARAK ALI
41:SECRETARY
GUNIALGURI JAME MASJID
42:ABDUL ZABBAR
S/O DHANI SHEIKH
43:JAHURUDDIN
S/O DHANI SHEIKH
44:RAMJAN ALI
S/O MANTAZ ALI
45:ABDUL HALIM
S/O ABBAS ALI ALL ARE RESIDENT OF GUNIALGURI
MOUZA- RUPSI DIST. BARPETA
ASSAM
Advocate for the Petitioner : MR.S R BARBHUIYA, R L CHUTIA (p 1 to 7),MR. B HALDAR (p
1 to 7),MR.A M BUZARBARUAH,DR.B AHMED,MR.M HUSSAIN,MR.N HAQUE,MS.D
GHOSH,MS.K DAS,MS.M BARMAN
Advocate for the Respondent : MR. K R PATGIRI, MR.F U BORBHUIYA(R-
Page No.# 6/13
1,3TO6,8TO11,12TO29),MR.H R A CHOUDHURY(R-1,3TO6,8TO11,12TO29),MR.R A
CHOUDHURY(R-1,3TO6,8TO11,12TO29),MR. K R PATGIRI (R13A, R13B, R13C, R13D,
R13E),MRS. C DAS (R13A, R13B, R13C, R13D, R13E)
Linked Case : I.A.(Civil)/4314/2019
JULIYA KHATUN AND 4 ORS
D/O SHAJAHAN ALI
R/O DEWNKUCHI
P.O. SONKUCHI
P.S. AND DIST. BARPETA
ASSAM.
2: RULIA BEGUM
D/O SHAJAHAN ALI
(W/O SEKER ALI)
R/O RASCHIM BELKURI
P.O. MOUZABARI
P.S. BASUGAON
DIST. CHIRANG
ASSAM.
3: JAHEDA KHATUN @ JAHEDA BEGUM
D/O JABED ALI (FATHER)
FAZILA KHATUN (MOTHER)
R/O VILL. APARIA (PART)
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125
4: MAJEDA KHATUN @ MAJEDA KHATUN
D/O JABED ALI (FATHER)
FAZILA KHATUN (MOTHER)
R/O BONGHUGI
P.S. KALGACHIA
DIST. BARPETA
ASSAM
PIN 7813119
5: SAJEDA KHATUN @ SAJEDA BEGUM
D/O JABED ALI (FATHER)
FAZILA KHATUN (MOTHER)
R/O VILL. GUNIALGURI
Page No.# 7/13
P.S. KALGACHIA
DIST. BARPETA
ASSAM
PIN 7813319
VERSUS
RAHATAN NESSA AND ORS
W/O LATE MUMTAZ ALI
R/O VILL. GUNLALGURI
MOUZA RUPSI
DIST. BARPETA
ASSAM.
2:NOOR ISLAM
S/O LT. MUMTAZ ALI
3:BAHARUL ISLAM
S/O LT. MUMTAZ ALI
4:TAIZUDDIN
S/O LT. MUMTAZ ALI
5:MAINUDDIN
S/OLT. MUMTAZ ALI ALL ARE RESIDENTS OF VILL- GUNIALGURI
MOUZA- RUPSI
DIST. BARPETA
ASSAM.
6:MAZIRAN NESSA
D/O LT. MUMTAZ ALI W/O SHAHIDUL ISLAM R/O KOKILA BARGHARI
DIST. BARPETA
ASSAM.
7:MUSSTT. AYMONA KHATUN
D/OLT. MUMTAZ ALI W/O JAHABUN R/O VILL- DEOKURA
MOUZA- RUPSI
DIST. BARPETA
ASSAM.
8:MUSSTT. KHADIJA KHATUN
D/O LT. SATTARUDDIN W/O LT. ABDUL REZZAK R/O VILL- GUNIALGURI
MOUZA- RUPSI DIST. BARPETA
ASSAM.
9:ISMAIL HUSSAIN
S/O LATE ABDUL SOBHAN AND LATE TASERAN NESSA
R/O CHENIMARI
DIST. BARPETA
Page No.# 8/13
10:JABBAR ALI
S/O DO
11:RAJAB ALI
S/O DO
12:MAJIBAR RAHMAN
S/O DO
13:MATIUR RAHMAN
S/O DO
14:AFSAR ALI
S/O DO
15:MUSSTT. KULSAN NESSA
D/O DO W/O MD.
KURPAN ALI
16:MUSSTT. HAZERA KHATUN
S/O DO W/O MD. ABDUL JALIL
17:LEGAL HEIRS OF LT. LAL BHANU
D/O DO A. MUSSTT. SAHERA KHATUN
DAUGHTER
W/O MURU MIA R/O CHENIMARI
DIST. BARPETA B. NOOR MOHAMMAD SON C. ABDUL SAMAD SON D.
NAZRUL ISLAM SON
17.1:SAHERA KHATUN (DAUGHTER)
W/O MURU MIA
R/O CHENIMARI
DIST. BARPETA
17.2:NOOR MOHAMMAD (SON)
R/O CHENIMARI
DIST. BARPETA
17.3:ABDUL SAMAD (SON)
R/O CHENIMARI
DIST. BARPETA
17.4:NAZRUL ISLAM (SON)
R/O CHENIMARI
DIST. BARPETA
Page No.# 9/13
18:MUSSTT. MAIRAN NESSA
D/O DO W/O HAKIMUDDIN R/O VILL- PITADHARA
DIST. BARPETA
ASSAM.
19:SHAHJAMAL
S/O LT. ABDUR RAHMAN R/O VILL- SALAPARA TEENSABIGHA
P.S. SOUTH SALMARA
DIST. DHUBRI
ASSAM.
20:ABDUL KARIM
S/O LT. ABDUL JALIL
21:MAHAMMAD ALI
S/O LT. MUSST. SABURA KHATUN B AHAMMAD ALI S/O DO C ABDUL
KHABLE S/O DO D RUKIA KHATUN S/O DO E JAHURA KHATUN S/O DO
21.1:AHAMMAD ALI
S/O LATE MUSSTT SABURA KHATUN
R/O BALAPARA PATHAR
MOUZA TITAPANI
DIST. BONGAIGAON
ASSAM.
21.2:ABDUL KHABLE
S/O LATE MUSSTT SABURA KHATUN
R/O BALAPARA PATHAR
MOUZA TITAPANI
DIST. BONGAIGAON
ASSAM.
21.3:RUKIA KHATUN
S/O LATE MUSSTT SABURA KHATUN
R/O BALAPARA PATHAR
MOUZA TITAPANI
DIST. BONGAIGAON
ASSAM.
21.4:JAHURA KHATUN
S/O LATE MUSSTT SABURA KHATUN
R/O BALAPARA PATHAR
MOUZA TITAPANI
DIST. BONGAIGAON
ASSAM.
22:ABDUL MALEK
S/O ABDUL LATIF
Page No.# 10/13
23:SALEMAN HUSSAIN
S/O DO
24:MUKHTAR HUSSAIN
S/O DO
25:ARFAN ALI
S/O DO
26:ABDUL KALAM
S/O DO
27:MUSSTT. MALEKA KHATUN
D/O DO W/O BASER ALI R/O BALAPARA PATHAR
MOUZA- TITAPANI.
28:MUSSTT NAZMA KHATUN
D/O DO W/O ABDUL ALI R/O MATRAGHOLA
P.S. ABHAYAPURI
DIST. BONGAIGAON
ASSAM.
29:WAHED ALI
S/O LT. INTAZ ALI
30:MUSSTT. SABURA KHATUN
W/O SEKENDAR ALI R/O DABANDIA
MOUZA- TITAPANI
DIST. BARPETA
ASSAM.
31:SAHER ALI
S/O LT. MAFIZUDDIN AND LT. SARBHANU NESSA
32:MUSSTT. CHAMPA KHATUN
D/O DO W/O ANWAR HUSSAIN
R/O SONKUCHI
MOUZA- GHILAZARI DIST. BARPETA
ASSAM.
33:MUSSTT. JAMELA KHATUN
D/O DO W/O NAZIMUDDIN
R/O DHANBANDA
MOUZA GHILAZARI
DIST. BARPETA
ASSAM.
Page No.# 11/13
34:MUSSTT. LALBHANU
D/O DO W/O SHAHJAHAN R/O SONKUCHI
MOUZA- GHILAZARI DIST. BARPETA
ASSAM.
35:MUSSTT. SAHERA KHATUN
D/O DO W/O LALCHAND MIA
R/O KHABALLI
MOUZA- RUPSI
DIST. BARPETA
ASSAM.
36:MUSSTT. TARA BHANU
D/O DO W/O SOHRAB ALI R/O VILL- DEURIKUCHI
MOUZA- GHILAZARI
DIST. BARPETA
ASSAM.
37:MUSSTT. MUMTAZ BEGUM
D/O DO ALL EXCEPT NO. 9A
10
11
19
20
22
24
25
26
27 AND 28 ARE RESIDENT OF VILL- GUNIALGURI MOUZA RUPSI
DIST. BARPETA
ASSAM.
38:SECRETARY
GUNIALGURI SCHOOL
39:JULHAS ALI
S/O ASAN ALI
40:MINHAZ ALI
S/O MIAZUDDIN
41:RAFIKUL ISLAM
S/O ABDUL GOFUR
42:JEHIRUL ISLAM
S/O ABDUL GOFUR
Page No.# 12/13
43:SAHIDUL ISLAM
S/O ABDUL GOFUR
44:WAHED ALI
S/O INTAZ ALI
45:MAINUDDIN AHMED
S/O LT. PALAN UDDIN
46:KHANDAKAR AFTAB HUSSAIN
S/O MATIUR RAHMAN
47:YAKUB ALI
S/O MANIKJAN
48:ABDUL KARIM
S/O MUBARAK ALI
49:SECRETARY
GUNIALGURI JAME MASJID
50:ABDUL ZABBAR
S/O DHANI SHEIKH
51:JAHURUDDIN
S/O DHANI SHEIKH
52:RAMJAN ALI
S/O MANTAZ ALI
53:ABDUL HALIM
S/O ABBAS ALI ALL ARE RESIDENT OF GUNIALGURI
MOUZA- RUPSI DIST. BARPETA
ASSAM.
------------
Advocate for : MR. M KHAN
Advocate for : MR M BARMAN appearing for RAHATAN NESSA AND ORS
BEFORE
HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA
ORDER
Date : 09.02.2026
Page No.# 13/13
List these matters before another Bench without me on 18.02.2026.(Sanjeev
Kumar Sharma, J.)
JUDGE
Comparing Assistant
