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Page No.# 1/2 vs The State Of Assam And 3 Ors
2026 Latest Caselaw 913 Gua

Citation : 2026 Latest Caselaw 913 Gua
Judgement Date : 7 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And 3 Ors on 7 February, 2026

Author: Devashis Baruah
Bench: Devashis Baruah
                                                                  Page No.# 1/2

GAHC010198042025




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/5137/2025

         JINAMONI KHATANIAR DUTTA AND ANR
         W/O BISWAJEET DUTTA, R/O WARD NO. 3, NARAYANPUR, P.O.- DIKRONG,
         DIST- LAKHIMPUR, ASSAM-784164

         2: PRATIVA BHUYAN @ PRATIVA BHUYAN BORAH
         W/O PRAFULLA BORUAH
          R/O WARD NO. 1
          NARAYANPUR
          BADULAHATI
          P.O.- DIKRONG
          DIST- LAKHIMPUR
         ASSAM-78416

         VERSUS

         THE STATE OF ASSAM AND 3 ORS.
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
         OF ASSAM, HOUSING AND URBAN AFFAIRS DEPARTMENT, DISPUR,
         GUWAHATI-781006

         2:DIRECTORATE OF MUNICIPAL ADMINISTRATION
          REPRESENTED BY ITS DIRECTOR
          OFFICE OF THE DIRECTOR
          MUNICIPAL ADMINISTRATION
          NEAR MESSAGE CONTROL ROOM
          DISPUR
          GUWAHATI
         ASSAM-781006

         3:NARAYANPUR MUNICIPAL BOARD
          REPRESENTED BY ITS CHAIRMAN
          OFFICE OF THE NARAYANPUR MUNICIPAL BOARD
          NARAYANPUR
          P.O.- DIKRONG
                                                                 Page No.# 2/2

            DIST- LAKHIMPUR-784164

           4:THE EXECUTIVE OFFICER
            NARAYANPUR MUNICIPAL BOARD
            OFFICE OF THE NARAYANPUR MUNICIPAL BOARD
            NARAYANPUR
            P.O.- DIKRONG
            DIST- LAKHIMPUR-78416

For the petitioner (s)   : Mr. G. N. Sahewalla, Sr. Advocate
                           Mr. N. Sahewalla, Advocate

For the respondent (s)   : Mr. A. Chakraborty, Govt. Advocate


                              BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH
                             ORDER

07.02.2026

List the matter again on 25.02.2026.

JUDGE

Comparing Assistant

 
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