Page No.# 1/3 vs The State Of Assam
2026 Latest Caselaw 885 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam on 7 February, 2026

                                                                    Page No.# 1/3

GAHC010244802025




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : AB/2624/2025

         ALFAZ HUSSAIN AND 6 ORS.
         SON OF ABDUL RASHJID
         R/O NEAR LIC OFFICE, WARD NO. 3, P.S. TEZPUR DIST. SONITPUR, ASSAM,
         PIN-784001.

         2: ARMAN ALI
          SON OF KURBAN ALI
         RESIDENT OF 5-5(1)
          KACHARIGAON
          BSNL ROAD
         TRIBENI CINEMA HALL

         P.S. TEZPUR
          DIST. SONITPUR
         ASSAM
          PIN-784001.

         3: KURBAN ALI
          S/O HAJI GURAMIA
         R/O 5-5(1)
          KACHARIGAON
          BSNL ROAD
         TRIBENI CINEMA HALL
          P.S. TEZPUR

         DIST. SONITPUR
         ASSAM

         PIN-784001

         4: MAMINA BEGUM @ SHERI KHATUN
         W/O ABDUL RASHID
         R/O 5-5(1)
          KACHARIGAON
                                                                         Page No.# 2/3

             BSNL ROAD
             TRIBENI CINEMA HALL
             P.S. TEZPUR

            DIST. SONITPUR
            ASSAM

            PIN-784001

            5: JAMILA KHATUN
            W/O LATE TOKIR AHMED KHAN RESIDENT OF KACHARIGAON
             P.S. TEZPUR
             DIST. SONITPUR
            ASSAM
             PIN-784001.

            6: NECHIMA KHATUN @ NISIMA KHATUN
             D/O LATE ABDUL RASHID
            RESIDENT OF WARD NO. 3
             P.S. TEZPUR
             DIST. SONITPUR
            ASSAM
             PIN-784001.

            7: FARIDA BEGUM @ MUSSTT. BEGUM
             D/O ASHRAF ALI
            RESIDENT OF WARD NO. 4
             MOJID ROAD

            P.S. TEZPUR
             DIST. SONITPUR
            ASSAM

            PIN-784001

            VERSUS

            THE STATE OF ASSAM
            REPRESENTED BY PUBLIC PROSECUTOR, ASSAM



Advocate for the Petitioner   : MR. A CHAUDHURY, MR. D BORA,MR. N MAHAJAN,MR. P K
DAS

Advocate for the Respondent : PP, ASSAM,
                                                                         Page No.# 3/3




                                BEFORE
              HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

                                      ORDER

Date : 07.02.2026 Heard Mr. A. Choudhury, learned counsel for the petitioners and Mr. P. Borthakur, learned Addl. Public Prosecutor for the State respondent.

[2] Case diary as called for is not received.

[3]         Issue reminder.

[4]         List the matter on 06.03.2026.

[5]         Interim order passed earlier shall continue till the next date.



                                          JUDGE

Eam/


                                                             JUDGE



Comparing Assistant