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Page No.# 1/4 vs Abdul Hamid Sheikh And 67 Ors
2026 Latest Caselaw 873 Gua

Citation : 2026 Latest Caselaw 873 Gua
Judgement Date : 7 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/4 vs Abdul Hamid Sheikh And 67 Ors on 7 February, 2026

Author: Devashis Baruah
Bench: Devashis Baruah
                                                               Page No.# 1/41

GAHC010286072025




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/72/2026

         THE CENTRAL PROVIDENT, THE EMPLOYEES PROVIDENT FUND
         ORGANISATION FUND COMMISSIONER AND ANR
         MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA, BHAVISHYA
         NIDHI BHAWAN, 14, BHIKAJI CAMA PLACE, NEW DELHI- 110066

         2: THE REGIONAL PROVIDENT FUND COMMISSIONER
          MINISTRY OF LABOUR AND EMPLOYMENT
          GOVT. OF INDIA
          G.S. ROAD
          BHANGAGARH
          GUWAHATI - 78000

         VERSUS

         ABDUL HAMID SHEIKH AND 67 ORS
         S/O LT. KAMAR UDDIN MUNSHI, R/O CHATIBORGAON, P.O.- DHALIGAON,
         DIST- CHIRANG, PIN-783385, ASSAM

         2:KUNJA MOHAN ROY
          LT. HARAKANTA ROY
          RESIDENT OF VILLAGE BAKHARAPARA PART-2
         WARD NO.23
          P.O.- BONGAIGAON
          DISTRICT- BONGAIGAON
          PIN-783380
         ASSAM

         3:MANORANJAN DAS
          SON OF LT. CHITTA RANJAN DAS
          RESIDENT OF HOUSE NO. 32
          BISHNU RABHA PATH
         VILLAGE- BAMUNPARA
          LOKHRA
          DISTRICT- GUWAHATI-1
          PIN- 781034
                                                    Page No.# 2/41

ASSAM

4:MUKTIDHAR SARMA
 SON OF LT. MAHIDHAR SARMA
 RESIDENT OF VILLAGE BALEN ROY PATH
 DHALIGAON
 DISTRICT- PIN-783385
ASSAM. BONGAIGAON

5:KRISHNA KANT. MILI
 SON OF DURGESWAR MILI
 RESIDENT OF VILLAGE BARBARI MAHATMA GANDHI PATH
 P.O.- HENGRABARI
 DISTRICT- KAMRUP (M)
 PIN-781036
ASSAM

6:RAMA KANTA BARMAN
 SON OF LT. JEWRAM BARMAN
 RESIDENT OF HOUSE NO. 68
WARD NO. 13
 LOKHRA
 DISTRICT-KAMRUP (M)
 GUWAHATI
 PIN- 781040
ASSAM

7:AZMAL HUSSAIN
 SON OF LT. AZIZUR RAHMAN
 RESIDENT OF HOUSE NO. 80
 F.A. AHMED NAGAR
 PURAN BASTI
 SIXMILE
 P.O.- KHANAPARA
 DISTRICT- KAMRUP(M)
 GUWAHATI
 PIN- 781022
ASSAM

8:DIPEN KUMAR SARMA
 SON OF LT. HARISH CHANDRA SARMA
 RESIDENT OF HOUSE NO. 92
 SANTIPUR HILL SIDE
 PNGB ROAD
 P.0
 BHARALUMUKH
 DISTRICT-KAMRUP(M)
 GUWAHATI
                                        Page No.# 3/41

PIN- 781009
ASSAM

9:ABDUL HAMID PARAMANIK
 SON OF LT. JURAN ALI PRAMANIK
 RESIDENT OF VILLAGE BARTALOWA
 P.O.- DHALIGAON
 DISTRICT- CHIRANG
 PIN- 783385
ASSAM

10:MD. BASER ALI
 SON OF LT. MAKRAM ALI
 RESIDENT OF VILLAGE SATIBORGAON
 KAJALGAON
 P.O.- DHALIGAON
 DISTRICT- CHIRANG
 PIN- 783385
ASSAM

11:AMULYA CHARAN DAS

SON OF LT. RATNESWAR DAS
RESIDENT OF VILLAGE BAKHRAPARA
WARD NO. 21
DISTRICT- BONGAIGAON
PIN 783380 ASSAM

12:UJJALA SEN
 DAUGHTER LT. JOGENDRA CHAKRABORTY
 NATH RESIDENT OF WARD NO.9
 NETAJI NAGAR
 P.O.- BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

13:MADHAB CHANDRA TALUKDAR
 SON OF LT. DINA BANDHU TALUKDAR
 RESIDENT OF VILLAGE BHAKRAPARA NO.1
WARD NO. 21
 P.O.- BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

14:MD. MASADAT ALI
 SON OF LT. ABDUL MOTLEB
                                       Page No.# 4/41

RESIDENT OF VILLAGE UJANPARA
DOLAIGAON
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

15:NABA KUMAR DAS
 SON LT. PRAHLAD CHANDRA DAS
 RESIDENT OF VILLAGE METUAKUCHI
 BHAKTARKUR
 P.O.-BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN- 781301 ASSAM

16:DIBENDRA CHANDRA RAY
 SON OF LT. MAYA RAM RAY
 RESIDENT OF HOUSE NO.23
WARD NO. 23
 BHAKRAPARA PART-2
 P.O.- BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

17:BABUL CHANDRA MONDAL
 SON OF LT. JITENDRA CHANDRA MONDAL
 RESIDENT OF HOUSE NO. 37/16
 NATUNPARA MISSION ROAD
 P.O.- BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

18:ABDUL KARIM AHMED
 RESIDENT OF WARD NO.13
 GARU NANAK NAGAR
 P.O.- BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

19:BALEN CHANDRA TAHABILDER
 SON OF LT. SARBA NANDA TAHABILDER
 RESIDENT OF WARD NO. 20
 BAKHRAPARA PART-1
 P.O.- BONGAIGAON
 DISTRICT- BONGAIGAON
                                      Page No.# 5/41

PIN-783380
ASSAM

20:ASHIT BARMAN CHOUDHURY
 SON OF LT. BISWESWAR CHOUDHURY
 RESIDENT OF HOUSE NO. 91/A
WARD NO. 9
 NETAJI NAGAR
 P.O.- BONGAIGAON
 DISTRICT- BONGAIGAION
 PIN- 783380
ASSAM

21:KAMINI BRAHMA
 SON OF LT. SUNILAL BRAHMA
 RESIDENT OF WARD NO. 5
 MAIBONG NWGWR
 P.O.- KOKRAJHAR
 DISTRICT- KOKRAJHAR
 PIN- 783370
ASSAM

22:NIREN CHANDRA DAS
 SON OF LT. UZMA RAM DAS
 RESIDENT OF NEAR CHILARAI STADIUM
 P.O.- BONGAIGAION
 DISTRICT- BONGAIGAION
 PIN- 783380
ASSAM

23:SANKAR LAL DAS
 SON OF NANI GOPAL DAS
 RESIDENT OF HOUSE NO. 17
 SNEHA LATA BHAWAN
VIP COLONY
 BOC GATE
 P.O- BONGAIGAION
 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

24:SAMESH BASUMATARY
 SON OF LT. MAHANSING BASUMATARY
 RESIDENT OF WARD NO. 4
 HOUSE NO. 1266
 GWJWNPURI
 1 NO. P.O.- CHAPAGURI
 DISTRICT- CHIRANG
                                   Page No.# 6/41

PIN- 783380
ASSAM

25:SHYAM CHANDRA SARKAR
 SON OF KARTIK CH. SARKAR
 RESIDENT OF SHIVAM NAGAR
 NORTH BONGAIGAION
 P.O.- BONGAIGAON
 DISTRICT- BONGAIGAION
 PIN- 783380
ASSAM

26:LUREN CHANDRA ROY
 SON OF LT. GANYA PRASAD ROY
 RESIDENT OF NEAR DEEO OFFICE
 BONGAIGAION
 P.O.-BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

27:KALYAN KUMAR DAS
 SON OF LT. KAILASH CHANDRA DAS
 RESIDENT OF WARD NO. 3
 P.O.- SARUPATHAR TOWN
 NEAR SDO OFFICE
 DISTRICT- GOLAGHAT
 PIN- 785601
ASSAM

28:NRIPENDRA CH. CHOUDHURY
 SON OF LT. DINESWAR CHOUDHURY
 RESIDENT OF MAJPARA
 DOLAIGAON
 P.O..- BONGAIGAION
 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

29:KAMALA KANTA ROY
 SON OF LT. RAMESH CHANDRA ROY
 RESIDENT OF WARD NO. 24
 BAGESWAR PARA
 BAKHRAPARA PART 2
 P.O.- BONGAIGAION
 DISTRICT- BONGAIGAON
 PIN-783380
ASSAM
                                     Page No.# 7/41


30:AJIT KUMAR CHAKRAVARTY
 SON OF LTD. SUBODH CHAKRAVARTY
 RESIDENT OF VILLAGE JYOTINAGAR
 NORTH BONGAIGAON
 P.O.BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN-783380
ASSAM

31:GOPINATH DAS
 SON OF LT. DHARANI DHAR DAS
 RESIDENT OF WARD NO. 14
 BAKHRAPARA
 P.O..- BONGAIGAON
 11 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

32:JITENDRA NATH DAS
 SON OF LT. DAMODAR DAS
 RESIDENT OF WARD NO.21
 NEAR HARI MANDIR
 BAKHRAPARA
 P.O..- BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

33:PHUKAN CHANDRA BARMAN
 SON OF LT. CHANDRA KANTA BARMAN
 RESIDENT OF WARD NO.20
 BAKHRAPARA
 P.O..- BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN-783380
ASSAM

34:MAHINDRA NATH ROY
 SON OF LT. LALIT CHANDRA ROY
 RESIDENT OF WARD NO.9
 P.O.- GAURIPUR
 DISTRICT- DHUBRI
 PIN- 783331
ASSAM

35:MOSADDEQUE ALFARUQUE
 SON OF LT. ABDUL MASUD ALFARUQUE
                                     Page No.# 8/41

RESIDENT OF WARD NO. 7
N.S. ROAD
NEW MARKET
P.O..- DHUBRI
DISTRICT- DHUBRI
PIN- 783301
ASSAM

36:TANGKARESH DAS
 SON OF RATNESWAR DAS
 RESIDENT OF HOUSE NO. 17
WARD NO. 24
 P.O..- BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

37:MINATI KARMAKAR
 DAUGHTER LT. PRAN GOPAL KARMAKAR
 RESIDENT OF WARD NO.15
 COLLEGE ROAD
 P.O..- BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN-783380
ASSAM

38:DIMBESWAR BARMAN
 SON OF LT. BISWANATH BARMAN
 RESIDENT OF DIGDARI
 P.O..- KAKRAGAON
 DISTRICT- BONGAIGAON
 PIN- 783372
ASSAM

39:NARAYAN CH. KAKOTI
 SON OF LT. DEBESWAR KAKOTI
 RESIDENT OF WARD NO. 4
 MILONPUR
 P.O..- PATHSALA
 DISTRICT- BAJALI
 PIN-781325
ASSAM

40:ABDUL MATLEB ALI
 SON OF DEWAN ALI MUNSHI
 RESIDENT OF KHALILPUR
 BIDYAPARA PT2
 P.O..- DHUBRI
                                    Page No.# 9/41

DISTRICT- DHUBRI
PIN- 783324
ASSAM

41:CHANCHAL KUMAR SAHA
 SON OF LT. DWIJENDRA LAL SAHA
 RESIDENT OF WARD NO. 25
 SALBARI
 P.O..- BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

42:ABDUL HYE SARKAR
 SON OF RAMJAN ALI SARKAR
 RESIDENT OF WARD NO. 14
 PRAGATI NAGAR
 P.O..- KHALILPUR
 DISTRICT- DHUBRI
 PIN- 783325
ASSAM

43:PRABIR KUMAR SHARMA
 SON OF LT. MADHAB CHANDRA SARMA
 RESIDENT OF WARD NO.-03
 BAKHRAPARA PART-2
 P.O.BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

44:RAM KRISHNA CHOUDHURY
 SON OF LT. GOPINATH CHOUDHURY
 RESIDENT OF MILON NAGAR
 BIDYAPUR
 P.O..- SIMLAGURI
 DISTRICT- BARPETA
 PIN- 781313
ASSAM

45:PARTHA SARATH PRAMANIK
 SON OF GOPINATH PRAMANIK
 RESIDENT OF WARD NO. 2
 P.O..- ABHYAPURI
 DISTRICT- BONGAIGAON
 PIN- 783384
ASSAM
                                 Page No.# 10/41

46:DHANANJOY OJAH
 SON OF LT. JAGABANDHU OJAH
 RESIDENT OF WARD NO. 13
 P.O..- SUNDARIDIA KALAYAHATI
 DISTRICT- BARPETA
 PIN- 781314
ASSAM

47:RATNESWAR TALUKDAR
 SON OF LT. MAHENDRA TALUKDAR
 RESIDENT OF JAPARKUCHI
 MAHAT NAGAR
 DISTRICT- NALBARI
 PIN- 781334
ASSAM

48:JAGDISH BARMAN
 SON OF SUSHIL MOHAN BARMAN
 RESIDENT OF WARD NO. 14
 DOLAIGAON
 P.O..- BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN- 783380
ASSAM

49:MANORANJAN DEURI
 SON OF LT. GHANADSHYAM DEURI
 RESIDENT OF MOUTUPURI
 P.O..- HOWLY
 DISTRICT- BARPETA
 PIN- 781316
ASSAM

50:BUJAN ALI
 SON OF LT. ALIMSHA ALI
 RESIDENT OF WARD NO. 8
 BYE LANE3
 JYOTINAGAR
 DISTRICT- NALBARI
 PIN-781335
ASSAM

51:HIRANYA KUMAR BRAHMA
 SON OF LT. MOTILAL BRAHMA
 RESIDENT OF SILPOTAGAON
 P.O..- KAJALGAON
 DISTRICT- CHIRANG
 PIN- 783385
                                          Page No.# 11/41

ASSAM

52:DILIP DUTTA
 SON OF LT. MANIK DUTTA
 RESIDENT OF TARAJAN GAYANGAON
 BORACHUK JORHAT
 DISTRICT-JORHAT
 PIN- 785001
ASSAM

53:KALYAN KUMAR DAS
 SON OF LT. KAILASH CHANDRA DAS
 RESIDENT OF WARD NO. 3
 SARUPATHAR TOWN
 SARUPATHAR
 GOLAGHAT
 P.O. GOLAGHAT
 DISTRICT- GOLAGHAT
 PIN- 785601
ASSAM

54:SARBESWAR PATHAK
 SON OF LT. MATI RAM PATHAK
 RESIDENT OF HOUSE NO. 35
 LAKHI MANDIR PATH
 LUIT PATH BYLANE- 1 LALMATI GUWAHATI
 DISTRICT- KAMRUP(M)
 PIN- 781029
ASSAM

55:NIREN DEORI
 SON OF LT. LABHESWAR DEORI
 RESIDENT OF LESIAGAON KALIMONDIR PATH
 PATORKUCHI
 BASISTHA CHARIALI
 DISTRICT-KAMRUP(M)
 PIN-781029
ASSAM. GUWAHATI

56:BARUN KUMARSAHARIA
 SON OF LT. PITAMBAR SAHARIA
 57. RESIDENT OF WARD NO.8
 SANKAR NAGAR
 MANGALDAI
 DARRANG
 DISTRICT- DARRANG
 PIN- 784125
ASSAM
                                     Page No.# 12/41


57:SUNAHAR ALI
 SON OF LT. SAFICUL HAQUE
 RESIDENT OF WARD NO.2
 HATMENT ROAD SARALKHA ROAD
 SETTLEMENT ROAD
 KARIMGANJ
 DISTRICT- KARIMGANJ
 PIN- 788712
ASSAM

58:RATI RAM BAGLARY
 SON OF LT. NAOUN CHANDRA BAGLARY
 RESIDENT OF KACHARIGAON
 KATHIATOLI CHARIALI
 KAMPUR
 NAGAON
 DISTRICT- NAGAON
 PIN- 782427
ASSAM

59:DHANESHWAR DAS
 SON OF LT. MOHAN CHANDRA DAS
 RESIDENT OF HOUSE NO.2
TETELIA
 NEAR SOMNATH MANDIR
 GOTANAGAR
 GUWAHATI
 DISTRICT- KAMRUP(M)
 PIN- 781011
ASSAM

60:MATI RAM DEKA
 SON OF LT. NABIN CHANDRA DEKA
 RESIDENT OF HOUSE NO. 7
 NAMGARH PATH
 DARAKA NAGAR
 KHANAPARA
 61. 17 GUWAHATI
 DISTRICT- KAMRUP(M)
 PIN-781022
ASSAM

61:AKAN CHANDRA NATH
 SON OF LT. GHANA KANTA NATH
 RESIDENT OF HOUSE NO. 10/A
 FLAT NO. 301/B
 BASISTHA ENCLAVE
                                           Page No.# 13/41

BASISTHAPUR BYELANE NO.2
BELTOLA
GUWAHATI
DISTRICT- KAMRUP(M)
PIN-781028

62:BONTI KAKOTI
 DAUGHTER OF LT. ABANI HAZARIKA
WIFE OF MR. BIDYA KAKOTI
 RESIDENT OF HOUSE NO.9
 BYE LANE KRISHNACHURA LOKHRA
 PATH GUWAHATI
 BAMUNPARA
 DISTRICT- KAMRUP(M)
 PIN- 781040
ASSAM

63:BISWAJIT DAS
 SON OF LT. AUROBINDO KR. DAS
 RESIDENT OF NIGHTINGLE APARTMENT B 404
 NORTH HARBOURGAON
 P.O. KHUTIKATIA
 NAGAON
 DISTRICT- NAGAON
 PIN- 782002
ASSAM

64:ANANDA CHANDRA NATH
 SON OF LT. PADMA KANTA NATH
 RESIDENT OF BANK COLONY RAZAGAON
 RAHA
 NAGAON
 P.O..- RAHA
 DISTRICT- NAGAON
 PIN- 782103
ASSAM

65:CHAKRADHAR BARMAN
 SON OF LT MADHAB CHANDRA BARMAN
 RESIDENT OF ABHOYPUR
AMINGAON
 KAMRUP
 P.O..- AMINGAON
 DISTRICT- KAMRUP
 PIN- 781031
ASSAM

66:THE UNION OF INDIA
                                                                           Page No.# 14/41

             REPRESENTED BY SECRETARY
             SHRAM SHAKTI BHAWAN
             RAFI MARG
             NEW DELHI-110001

            67:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
            EMPLOYEES PROVIDENT FUND
             (EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
             NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
             NEW DELHI) CORE-2
             SCOPE COMPLEX
             7
             INSTITUTIONAL AREA
             LODHI ROAD
             NEW DELHI- 110003

            68:INDIAN OIL CORPORATION LIMITED BONGAIGAON REFINERY
             DISTRICT- CHIRANG
             PIN- 783385
            ASSA

Advocate for the Petitioner   : MR. P K ROY, MRS. A CHAKRABORTY,MR. S K
CHAKRABORTY

Advocate for the Respondent : MR A DASGUPTA, MS B DAS




             Linked Case : WP(C)/5823/2025

            SHYAM SUNDAR KALITA AND 35 ORS.
            SON OF LATE UPENDRA NATH KALITA
            RESIDENT OF JYOITINAGAR
            BAMUNIMAIDAM
            GUWAHATI- 781021.

            2: NARAYAN GOSWAMI
            SON OF LATE UDAY CH. GOSWAMI
            RESIDENT OF ANANDA NAGAR
             BYE LANE -1
             HOUSE NO.2
             NOONMATI
             GUWAHATI- 20

             3: BHUPEN CH KALITA
                                                   Page No.# 15/41

SON OF LATE MITHA RAM KALITA
RESIDENT OF HOUSE NO.6
NEAR MODERN H.S.
BAISHNAV DEVI PATH
2 NO. MATHGHORIA
GUWAHATI-20.

4: ARNAB KHAUND
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.

5: CHANDAN SARMA
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.

6: CHAITANYA KR SARMA
SON OF LATE KHAGENDRA NATH SARMA
RESIDENT OF HOUSE NO.7
RUPALIM NAGAR
LANKESWAR
GUWAHATI-14.

7: HEMANTA KR BARUAH
SON OF LATE INDIBAR BARUAH
RESIDENT OF HOUSE NO. 72B PUB SARANIA MAIN ROAD
P.O.- SILPUKHURI
GUWAHATI-03.

8: AJIT KR DEORI
SON OF LATE PRAFULLA KUMAR DEORIRESIDENT OF NARENGI HOUSING
COLONY
HOUSE NO. A/45
BYE LANE NO.04
GUWAHATI -26.

9: BASISTHA RAM KALITA
SON OF LATE SUKU RAM KALITA
RESIDENT OF HOUSE NO. 163
BIRKUCHI
RAGHUNATH CHOUDHURY PATH
                                   Page No.# 16/41

GUWAHTI-26.

10: UDHAB CH DAS
SON OF LATE BANGSHI DHAR DAS
RESIDENT OF HOUSE NO.10
FULESWARI PATH
BISHNU RABHA NAGAR
NOONMATI
GUWAHATI

11: AMAL CH LAHKAR
SON OF LATE UMESH CH. LAHKAR
RESIDENT OF HOUSE NO.15
MOTHER TERASA ROAD
AMAR PATH
GEETA NAGAR
GUWAHATI -24.

12: BISHYA NATH KALITA
SON OF LATE THANESWAR KALITA
RESIDENT OF HOUSE NO. 58
PUB JYOTINAGAR
GUWAHATI-20.

13: NIRENDRA NATH BORO
SON OF LATE SANIBAR BORO
RESIDENT OF HOUSE NO. 5
A.K. DEB ROAD
ANNADA DAIMARI PATH
BYE LANE NO. 1
GANESHPARA
GUWAHATI 25.

14: MUKUT DATTA
SON OF LATE HARENDRA NATH DUTTA
RESIDENT OF BONDA
TIWA PATH
HOUSE NO. 29
NARENGI
GUWAHATI 26

15: MUKUL CH DEKA
SON OF LATE DHIRESWAR DEKA
RESIDENT OF 2 NO. MATHGHARIA
PRAGATI NAGAR
NOONMATI
GUWAHATI -2
                                      Page No.# 17/41

16: KAMAL KALITA
SON OF LATE N.R. KALITA
RESIDENT OF HOUSE NO.60
PUB JYOTINAGAR
BYE LANE-11
NOONMATI
GUWAHATI -20.

17: DILIP KR GOSWAMI
SON OF LATE ANANTA NARAYAN GOSWAMI
RESIDENT OF FLATE NO. 5D
ARATI PLAZA
OPP. GAUHATI COMMERCE COLLEGE
CHANDMARI
GUWAHATI 03

18: RAJIB BHUYAN
SON OF LATE KHAGESWAR BHUYAN
RESIDENT OF HOUSE NO.9
SARBUDAY NAGAR
CHANDMARI
P.O.- BAMUNIMAIDAM
GUWAHATI-21.

19: DILIP KUMAR GOSWAMI
SON OF LATE MOHESWAR GOSWAMI
RESIDENT OF HOUSE NO.5
PUB JYOTI NAGAR
P.O. BAMUNIMAIDAM
GUWAHATI 21.

20: JAYANTA KALITA
SON OF LATE KHAGEN CH. KALITA
RESIDENT OF MOTI RESIDENCY
BISHNURABHA NAGAR
NOONMATI
GUWAHATI -20.

21: HITESH CH BARMAN
SON OF LATE BASO RAM BARMAN
RESIDENT OF HOUSE NO.09
PURBACHAL PATH
P.O.- NARENGI
GUWAHATI -26

22: DILIP KAKATI
SON OF LATE BHUDEV CH. DAS
RESIDENT OF CHOONSALI
                                                  Page No.# 18/41

SATYEN BORO PATH
BYE LANE- 2
HOUSE NO. 03
NOONMATI
GUWAHATI-20

23: IMRAM HUSSAIN
SON OF LATE AKBARI ALI
RESIDENT OF SRIMANTAPUR MAZID ROAD
HOUSE NO. 05
BYE LANE NO.4
GUWAHATI-32

24: UMESH CH DAS
SON OF LATE GANERAM DAS
RESIDENT OF HOUSE NO.03
SAMANNAY PATH NARENGI
GUWAHATI- 26.

25: MUKUT SARMA
SON OF LATE LAKSHMI KANTA SARMA
RESIDENT OF SATGAON MAIN ROAD
DAAL MILL
MILAN PATH
HOUSE NO.70
GUWAHATI -71.

26: SATYA NATH PATOWARI
SON OF LATE BUDDHI RAM PATOWARY
RESIDENT OF BAIHATA CHARAILI
P.O. P.S.- BAIHATA CHARAILI

27: HARI PADA KAKATI
SON OF LATE BHRIGURAM KAKATI
RESIDENT OF JATIA
HOUSE NO. 33
RUPATION PATH
KAHILIPARA
GUWAHATI-19

28: MANASH BHUYAN
SON OF LATE ANANTA RAM BHUYAN RESIDENT OF ROYEL CHERRY
ENCLAVE
2ND FLOOR
NOONMATI
MASHJID ROAD
NOONMATI
GUWAHATI 20.
                                       Page No.# 19/41


29: BIREN KALITA
SON OF LATE MITHA RAM KALITA
RESIDENT OF 2 NO. MATHGHARIA
BAISHNODEVI PATH
HOUSE NO. 03
GUWAHATI- 20.

30: TANKESWAR NATH
SON OF LATE THANESWAR NATH
RESIDENT OF BIJAY NAGAR
NOONMATI
GUWAHATI 20.

31: DULAL SARMA
SON OF LATE ARUN CH. SARMA
RESIDENT OF SATGAON
JYOTI REKHA PATH
HOUSE NO. 05
GUWAHATI 71

32: PRAFULLA KALITA
SON OF LATE TARANI KALITA
RESIDENT OF HOUSE NO. 38
BYE LANE NO. 03
EAST JYOTI NAGAR
BAMUNIMAIDAM
GUWAHATI -21

33: JANANTA MAZUMDAR
SON OF LATE SURANJAN MAZUMDAR
RESIDENT OF HOUSE NO. 35A 1ST FLOOR
SARBODOY NAGAR
R.G. BARUA ROAD
GUWAHATI- 21.

34: MOBARAK ALI
SON OF LATE MOHAMMAD ALI
RESIDENT OF HOUSE NO. 08
PRAGATI NAGAR
SATGAON
P.O.- UDAYAN VIHAR
GUWAHATI -71

35: KHANIN BAYAN
SON OF LATE KUMUD CH. BAYAN
RESIDENT OF HOUSE NO. 10
PUB SIVA NAGAR
                                                   Page No.# 20/41

VIP ROAD
MAZGINE
GUWAHATI 71.

36: RAMESHWAR KALITA
SON OF LATE SATYA RAM KALITA
RESIDENT OF HOUSE NO. 50
JYOTI NAGAR
NOONMATI GUWAHATI- 20.
VERSUS

UNION OF INDIA AND 4 ORS.
MINISTRY OF LABOUR AND EMPLOYMENT
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001

2:THE CENTRAL PROVIDENT FUND COMMISSIONER
THE EMPLOYEES PROVIDENT FUND ORGANISATION
MINISTRY OF LABOUR AND EMPLOYMENT
 GOVT. OF INDIA
 BHAVISHYA NIDHI BHAWAN
 14
 BHIKAJI CAMA PALACE
 NEW DELHI-110066

3:THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
G.S. ROAD
BHANGAGARH
GUWAHATI - 780005.

 4:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
EMPLOYEES PROVIDENT FUND
(EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
 NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
 NEW DELHI) CORE-2
 SCOPE COMPLEX
 7
 INSTITUTIONAL AREA
 LODHI ROAD
 NEW DELHI- 110003.

5:INDIAN OIL CORPORATION LIMITED
GUWAHATI REFINERY
NOONMATI
                                                                    Page No.# 21/41

GUWAHATI
PIN-781020
------------
Advocate for : MR A DASGUPTA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 4 ORS.



Linked Case : I.A.(Civil)/4215/2025

THE CENTRAL PROVIDENT FUND COMMISSIONER
THE EMPLOYEES PROVIDENT FUND ORGANISATION AND ANR
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
BHAVISHYA NIDHI BHAWAN
14
BHIKAJI CAMA PALACE
NEW DELHI-110066

2: THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
 GOVT. OF INDIA
 G.S. ROAD
 BHANGAGARH
 GUWAHATI - 780005.
VERSUS

SHYAM SUNDAR KALITA AND 38 ORS
S/O LATE UPENDRA NATH KALITA
R/O JYOTINAGAR BAMUNIMAIDAM
GUWAHATI 781021

2:NARAYAN GOSWAMI
SON OF LATE UDAY CH. GOSWAMI
RESIDENT OF ANANDA NAGAR
 BYE LANE -1
 HOUSE NO.2
 NOONMATI
 GUWAHATI- 20

3:BHUPEN CH KALITA
SON OF LATE MITHA RAM KALITA
RESIDENT OF HOUSE NO.6
NEAR MODERN H.S.
BAISHNAV DEVI PATH
2 NO. MATHGHORIA
GUWAHATI-20.
                                                   Page No.# 22/41

4:ARNAB KHAUND
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.

5:CHANDAN SARMA
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.

6:CHAITANYA KR SARMA
SON OF LATE KHAGENDRA NATH SARMA
RESIDENT OF HOUSE NO.7
RUPALIM NAGAR
LANKESWAR
GUWAHATI-14.

7:HEMANTA KR BARUAH
SON OF LATE INDIBAR BARUAH
RESIDENT OF HOUSE NO. 72B PUB SARANIA MAIN ROAD
P.O.- SILPUKHURI
GUWAHATI-03.

8:AJIT KR DEORI
SON OF LATE PRAFULLA KUMAR DEORIRESIDENT OF NARENGI HOUSING
COLONY
HOUSE NO. A/45
BYE LANE NO.04
GUWAHATI -26.

9:BASISTHA RAM KALITA
SON OF LATE SUKU RAM KALITA
RESIDENT OF HOUSE NO. 163
BIRKUCHI
RAGHUNATH CHOUDHURY PATH
GUWAHTI-26.

10:UDHAB CH DAS
SON OF LATE BANGSHI DHAR DAS
RESIDENT OF HOUSE NO.10
FULESWARI PATH
BISHNU RABHA NAGAR
                                   Page No.# 23/41

NOONMATI
GUWAHATI

11:AMAL CH LAHKAR
SON OF LATE UMESH CH. LAHKAR
RESIDENT OF HOUSE NO.15
MOTHER TERASA ROAD
AMAR PATH
GEETA NAGAR
GUWAHATI -24.

12:BISHYA NATH KALITA
SON OF LATE THANESWAR KALITA
RESIDENT OF HOUSE NO. 58
PUB JYOTINAGAR
GUWAHATI-20.

13:NIRENDRA NATH BORO
SON OF LATE SANIBAR BORO
RESIDENT OF HOUSE NO. 5
A.K. DEB ROAD
ANNADA DAIMARI PATH
BYE LANE NO. 1
GANESHPARA
GUWAHATI 25.

14:MUKUT DATTA
SON OF LATE HARENDRA NATH DUTTA
RESIDENT OF BONDA
TIWA PATH
HOUSE NO. 29
NARENGI
GUWAHATI 26

15:MUKUL CH DEKA
SON OF LATE DHIRESWAR DEKA
RESIDENT OF 2 NO. MATHGHARIA
PRAGATI NAGAR
NOONMATI
GUWAHATI -2

16:KAMAL KALITA
SON OF LATE N.R. KALITA
RESIDENT OF HOUSE NO.60
PUB JYOTINAGAR
BYE LANE-11
NOONMATI
GUWAHATI -20.
                                      Page No.# 24/41


17:DILIP KR GOSWAMI
SON OF LATE ANANTA NARAYAN GOSWAMI
RESIDENT OF FLATE NO. 5D
ARATI PLAZA
OPP. GAUHATI COMMERCE COLLEGE
CHANDMARI
GUWAHATI 03

18:RAJIB BHUYAN
SON OF LATE KHAGESWAR BHUYAN
RESIDENT OF HOUSE NO.9
SARBUDAY NAGAR
CHANDMARI
P.O.- BAMUNIMAIDAM
GUWAHATI-21.

19:DILIP KUMAR GOSWAMI
SON OF LATE MOHESWAR GOSWAMI
RESIDENT OF HOUSE NO.5
PUB JYOTI NAGAR
P.O. BAMUNIMAIDAM
GUWAHATI 21.

20:JAYANTA KALITA
SON OF LATE KHAGEN CH. KALITA
RESIDENT OF MOTI RESIDENCY
BISHNURABHA NAGAR
NOONMATI
GUWAHATI -20.

21:HITESH CH BARMAN
SON OF LATE BASO RAM BARMAN
RESIDENT OF HOUSE NO.09
PURBACHAL PATH
P.O.- NARENGI
GUWAHATI -26

22:DILIP KAKATI
SON OF LATE BHUDEV CH. DAS
RESIDENT OF CHOONSALI
SATYEN BORO PATH
BYE LANE- 2
HOUSE NO. 03
NOONMATI
GUWAHATI-20

23:IMRAM HUSSAIN
                                                  Page No.# 25/41

SON OF LATE AKBARI ALI
RESIDENT OF SRIMANTAPUR MAZID ROAD
HOUSE NO. 05
BYE LANE NO.4
GUWAHATI-32

24:UMESH CH DAS
SON OF LATE GANERAM DAS
RESIDENT OF HOUSE NO.03
SAMANNAY PATH NARENGI
GUWAHATI- 26.

25:MUKUT SARMA
SON OF LATE LAKSHMI KANTA SARMA
RESIDENT OF SATGAON MAIN ROAD
DAAL MILL
MILAN PATH
HOUSE NO.70
GUWAHATI -71.

26:SATYA NATH PATOWARI
SON OF LATE BUDDHI RAM PATOWARY
RESIDENT OF BAIHATA CHARAILI
P.O. P.S.- BAIHATA CHARAILI

27:HARI PADA KAKATI
SON OF LATE BHRIGURAM KAKATI
RESIDENT OF JATIA
HOUSE NO. 33
RUPATION PATH
KAHILIPARA
GUWAHATI-19

28:MANASH BHUYAN
SON OF LATE ANANTA RAM BHUYAN RESIDENT OF ROYEL CHERRY
ENCLAVE
2ND FLOOR
NOONMATI
MASHJID ROAD
NOONMATI
GUWAHATI 20.

29:BIREN KALITA
SON OF LATE MITHA RAM KALITA
RESIDENT OF 2 NO. MATHGHARIA
BAISHNODEVI PATH
HOUSE NO. 03
GUWAHATI- 20.
                                       Page No.# 26/41


30:TANKESWAR NATH
SON OF LATE THANESWAR NATH
RESIDENT OF BIJAY NAGAR
NOONMATI
GUWAHATI 20.

31:DULAL SARMA
SON OF LATE ARUN CH. SARMA
RESIDENT OF SATGAON
JYOTI REKHA PATH
HOUSE NO. 05
GUWAHATI 71

32:PRAFULLA KALITA
SON OF LATE TARANI KALITA
RESIDENT OF HOUSE NO. 38
BYE LANE NO. 03
EAST JYOTI NAGAR
BAMUNIMAIDAM
GUWAHATI -21

33:JANANTA MAZUMDAR
SON OF LATE SURANJAN MAZUMDAR
RESIDENT OF HOUSE NO. 35A 1ST FLOOR
SARBODOY NAGAR
R.G. BARUA ROAD
GUWAHATI- 21.

34:MOBARAK ALI
SON OF LATE MOHAMMAD ALI
RESIDENT OF HOUSE NO. 08
PRAGATI NAGAR
SATGAON
P.O.- UDAYAN VIHAR
GUWAHATI -71

35:KHANIN BAYAN
SON OF LATE KUMUD CH. BAYAN
RESIDENT OF HOUSE NO. 10
PUB SIVA NAGAR
VIP ROAD
MAZGINE
GUWAHATI 71.

36:RAMESHWAR KALITA
SON OF LATE SATYA RAM KALITA
RESIDENT OF HOUSE NO. 50
                                                          Page No.# 27/41

JYOTI NAGAR
NOONMATI GUWAHATI- 20.

37:UNION OF INDIA
MINISTRY OF LABOUR AND EMPLOYMENT
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001

 38:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
EMPLOYEES PROVIDENT FUND
(EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
 NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
 NEW DELHI) CORE-2
 SCOPE COMPLEX
 7
 INSTITUTIONAL AREA
 LODHI ROAD
 NEW DELHI- 110003.

39:INDIAN OIL CORPORATION LIMITED
GUWAHATI REFINERY
NOONMATI
GUWAHATI
PIN-781020
------------
Advocate for : MR. P K ROY
Advocate for : MR A DASGUPTA appearing for SHYAM SUNDAR KALITA AND 38
ORS



Linked Case : WP(C)/6075/2025

ABDUL HAMID SHEIKH AND 64 ORS.
S/O LT. KAMAR UDDIN MUNSHI
R/O CHATIBORGAON
P.O.- DHALIGAON
DIST- CHIRANG
PIN-783385
ASSAM

2: KUNJA MOHAN ROY
LT. HARAKANTA ROY
 RESIDENT OF VILLAGE BAKHARAPARA PART-2
WARD NO.23
 P.O.- BONGAIGAON
                                                   Page No.# 28/41

DISTRICT- BONGAIGAON
PIN-783380
ASSAM

3: MANORANJAN DAS
SON OF LT. CHITTA RANJAN DAS
RESIDENT OF HOUSE NO. 32
BISHNU RABHA PATH
VILLAGE- BAMUNPARA
LOKHRA
DISTRICT- GUWAHATI-1
PIN- 781034
ASSAM

4: MUKTIDHAR SARMA
SON OF LT. MAHIDHAR SARMA
RESIDENT OF VILLAGE BALEN ROY PATH
DHALIGAON
DISTRICT- PIN-783385
ASSAM. BONGAIGAON

5: KRISHNA KANT. MILI
SON OF DURGESWAR MILI
RESIDENT OF VILLAGE BARBARI MAHATMA GANDHI PATH
P.O.- HENGRABARI
DISTRICT- KAMRUP (M)
PIN-781036
ASSAM

6: RAMA KANTA BARMAN
SON OF LT. JEWRAM BARMAN
RESIDENT OF HOUSE NO. 68
WARD NO. 13
LOKHRA
DISTRICT-KAMRUP (M)
GUWAHATI
PIN- 781040
ASSAM

7: AZMAL HUSSAIN
SON OF LT. AZIZUR RAHMAN
RESIDENT OF HOUSE NO. 80
F.A. AHMED NAGAR
PURAN BASTI
SIXMILE
P.O.- KHANAPARA
DISTRICT- KAMRUP(M)
GUWAHATI
                                     Page No.# 29/41

PIN- 781022
ASSAM

8: DIPEN KUMAR SARMA
SON OF LT. HARISH CHANDRA SARMA
RESIDENT OF HOUSE NO. 92
SANTIPUR HILL SIDE
PNGB ROAD
P.0
BHARALUMUKH
DISTRICT-KAMRUP(M)
GUWAHATI
PIN- 781009
ASSAM

9: ABDUL HAMID PARAMANIK
SON OF LT. JURAN ALI PRAMANIK
RESIDENT OF VILLAGE BARTALOWA
P.O.- DHALIGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM

10: MD. BASER ALI
SON OF LT. MAKRAM ALI
RESIDENT OF VILLAGE SATIBORGAON
KAJALGAON
P.O.- DHALIGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM

11: AMULYA CHARAN DAS

SON OF LT. RATNESWAR DAS
RESIDENT OF VILLAGE BAKHRAPARA
WARD NO. 21
DISTRICT- BONGAIGAON
PIN 783380 ASSAM

12: UJJALA SEN
DAUGHTER LT. JOGENDRA CHAKRABORTY
NATH RESIDENT OF WARD NO.9
NETAJI NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
                                       Page No.# 30/41


13: MADHAB CHANDRA TALUKDAR
SON OF LT. DINA BANDHU TALUKDAR
RESIDENT OF VILLAGE BHAKRAPARA NO.1
WARD NO. 21
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

14: MD. MASADAT ALI
SON OF LT. ABDUL MOTLEB
RESIDENT OF VILLAGE UJANPARA
DOLAIGAON
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

15: NABA KUMAR DAS
SON LT. PRAHLAD CHANDRA DAS
RESIDENT OF VILLAGE METUAKUCHI
BHAKTARKUR
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 781301 ASSAM

16: DIBENDRA CHANDRA RAY
SON OF LT. MAYA RAM RAY
RESIDENT OF HOUSE NO.23
WARD NO. 23
BHAKRAPARA PART-2
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

17: BABUL CHANDRA MONDAL
SON OF LT. JITENDRA CHANDRA MONDAL
RESIDENT OF HOUSE NO. 37/16
NATUNPARA MISSION ROAD
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

18: ABDUL KARIM AHMED
RESIDENT OF WARD NO.13
                                     Page No.# 31/41

GARU NANAK NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

19: BALEN CHANDRA TAHABILDER
SON OF LT. SARBA NANDA TAHABILDER
RESIDENT OF WARD NO. 20
BAKHRAPARA PART-1
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM

20: ASHIT BARMAN CHOUDHURY
SON OF LT. BISWESWAR CHOUDHURY
RESIDENT OF HOUSE NO. 91/A
WARD NO. 9
NETAJI NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM

21: KAMINI BRAHMA
SON OF LT. SUNILAL BRAHMA
RESIDENT OF WARD NO. 5
MAIBONG NWGWR
P.O.- KOKRAJHAR
DISTRICT- KOKRAJHAR
PIN- 783370
ASSAM

22: NIREN CHANDRA DAS
SON OF LT. UZMA RAM DAS
RESIDENT OF NEAR CHILARAI STADIUM
P.O.- BONGAIGAION
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM

23: SANKAR LAL DAS
SON OF NANI GOPAL DAS
RESIDENT OF HOUSE NO. 17
SNEHA LATA BHAWAN
VIP COLONY
BOC GATE
                                   Page No.# 32/41

P.O- BONGAIGAION
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

24: SAMESH BASUMATARY
SON OF LT. MAHANSING BASUMATARY
RESIDENT OF WARD NO. 4
HOUSE NO. 1266
GWJWNPURI
1 NO. P.O.- CHAPAGURI
DISTRICT- CHIRANG
PIN- 783380
ASSAM

25: SHYAM CHANDRA SARKAR
SON OF KARTIK CH. SARKAR
RESIDENT OF SHIVAM NAGAR
NORTH BONGAIGAION
P.O.- BONGAIGAON
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM

26: LUREN CHANDRA ROY
SON OF LT. GANYA PRASAD ROY
RESIDENT OF NEAR DEEO OFFICE
BONGAIGAION
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

27: KALYAN KUMAR DAS
SON OF LT. KAILASH CHANDRA DAS
RESIDENT OF WARD NO. 3
P.O.- SARUPATHAR TOWN
NEAR SDO OFFICE
DISTRICT- GOLAGHAT
PIN- 785601
ASSAM

28: NRIPENDRA CH. CHOUDHURY
SON OF LT. DINESWAR CHOUDHURY
RESIDENT OF MAJPARA
DOLAIGAON
P.O..- BONGAIGAION
DISTRICT- BONGAIGAON
                                   Page No.# 33/41

PIN- 783380
ASSAM

29: KAMALA KANTA ROY
SON OF LT. RAMESH CHANDRA ROY
RESIDENT OF WARD NO. 24
BAGESWAR PARA
BAKHRAPARA PART 2
P.O.- BONGAIGAION
DISTRICT- BONGAIGAON
PIN-783380
ASSAM

30: AJIT KUMAR CHAKRAVARTY
SON OF LTD. SUBODH CHAKRAVARTY
RESIDENT OF VILLAGE JYOTINAGAR
NORTH BONGAIGAON
P.O.BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM

31: GOPINATH DAS
SON OF LT. DHARANI DHAR DAS
RESIDENT OF WARD NO. 14
BAKHRAPARA
P.O..- BONGAIGAON
11 DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

32: JITENDRA NATH DAS
SON OF LT. DAMODAR DAS
RESIDENT OF WARD NO.21
NEAR HARI MANDIR
BAKHRAPARA
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

33: PHUKAN CHANDRA BARMAN
SON OF LT. CHANDRA KANTA BARMAN
RESIDENT OF WARD NO.20
BAKHRAPARA
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
                                    Page No.# 34/41

ASSAM

34: MAHINDRA NATH ROY
SON OF LT. LALIT CHANDRA ROY
RESIDENT OF WARD NO.9
P.O.- GAURIPUR
DISTRICT- DHUBRI
PIN- 783331
ASSAM

35: MOSADDEQUE ALFARUQUE
SON OF LT. ABDUL MASUD ALFARUQUE
RESIDENT OF WARD NO. 7
N.S. ROAD
NEW MARKET
P.O..- DHUBRI
DISTRICT- DHUBRI
PIN- 783301
ASSAM

36: TANGKARESH DAS
SON OF RATNESWAR DAS
RESIDENT OF HOUSE NO. 17
WARD NO. 24
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

37: MINATI KARMAKAR
DAUGHTER LT. PRAN GOPAL KARMAKAR
RESIDENT OF WARD NO.15
COLLEGE ROAD
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM

38: DIMBESWAR BARMAN
SON OF LT. BISWANATH BARMAN
RESIDENT OF DIGDARI
P.O..- KAKRAGAON
DISTRICT- BONGAIGAON
PIN- 783372
ASSAM

39: NARAYAN CH. KAKOTI
SON OF LT. DEBESWAR KAKOTI
                                   Page No.# 35/41

RESIDENT OF WARD NO. 4
MILONPUR
P.O..- PATHSALA
DISTRICT- BAJALI
PIN-781325
ASSAM

40: ABDUL MATLEB ALI
SON OF DEWAN ALI MUNSHI
RESIDENT OF KHALILPUR
BIDYAPARA PT2
P.O..- DHUBRI
DISTRICT- DHUBRI
PIN- 783324
ASSAM

41: CHANCHAL KUMAR SAHA
SON OF LT. DWIJENDRA LAL SAHA
RESIDENT OF WARD NO. 25
SALBARI
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

42: ABDUL HYE SARKAR
SON OF RAMJAN ALI SARKAR
RESIDENT OF WARD NO. 14
PRAGATI NAGAR
P.O..- KHALILPUR
DISTRICT- DHUBRI
PIN- 783325
ASSAM

43: PRABIR KUMAR SHARMA
SON OF LT. MADHAB CHANDRA SARMA
RESIDENT OF WARD NO.-03
BAKHRAPARA PART-2
P.O.BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

44: RAM KRISHNA CHOUDHURY
SON OF LT. GOPINATH CHOUDHURY
RESIDENT OF MILON NAGAR
BIDYAPUR
P.O..- SIMLAGURI
                                Page No.# 36/41

DISTRICT- BARPETA
PIN- 781313
ASSAM

45: PARTHA SARATH PRAMANIK
SON OF GOPINATH PRAMANIK
RESIDENT OF WARD NO. 2
P.O..- ABHYAPURI
DISTRICT- BONGAIGAON
PIN- 783384
ASSAM

46: DHANANJOY OJAH
SON OF LT. JAGABANDHU OJAH
RESIDENT OF WARD NO. 13
P.O..- SUNDARIDIA KALAYAHATI
DISTRICT- BARPETA
PIN- 781314
ASSAM

47: RATNESWAR TALUKDAR
SON OF LT. MAHENDRA TALUKDAR
RESIDENT OF JAPARKUCHI
MAHAT NAGAR
DISTRICT- NALBARI
PIN- 781334
ASSAM

48: JAGDISH BARMAN
SON OF SUSHIL MOHAN BARMAN
RESIDENT OF WARD NO. 14
DOLAIGAON
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

49: MANORANJAN DEURI
SON OF LT. GHANADSHYAM DEURI
RESIDENT OF MOUTUPURI
P.O..- HOWLY
DISTRICT- BARPETA
PIN- 781316
ASSAM

50: BUJAN ALI
SON OF LT. ALIMSHA ALI
RESIDENT OF WARD NO. 8
                                         Page No.# 37/41

BYE LANE3
JYOTINAGAR
DISTRICT- NALBARI
PIN-781335
ASSAM

51: HIRANYA KUMAR BRAHMA
SON OF LT. MOTILAL BRAHMA
RESIDENT OF SILPOTAGAON
P.O..- KAJALGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM

52: DILIP DUTTA
SON OF LT. MANIK DUTTA
RESIDENT OF TARAJAN GAYANGAON
BORACHUK JORHAT
DISTRICT-JORHAT
PIN- 785001
ASSAM

53: KALYAN KUMAR DAS
SON OF LT. KAILASH CHANDRA DAS
RESIDENT OF WARD NO. 3
SARUPATHAR TOWN
SARUPATHAR
GOLAGHAT
P.O. GOLAGHAT
DISTRICT- GOLAGHAT
PIN- 785601
ASSAM

54: SARBESWAR PATHAK
SON OF LT. MATI RAM PATHAK
RESIDENT OF HOUSE NO. 35
LAKHI MANDIR PATH
LUIT PATH BYLANE- 1 LALMATI GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781029
ASSAM

55: NIREN DEORI
SON OF LT. LABHESWAR DEORI
RESIDENT OF LESIAGAON KALIMONDIR PATH
PATORKUCHI
BASISTHA CHARIALI
DISTRICT-KAMRUP(M)
                                    Page No.# 38/41

PIN-781029
ASSAM. GUWAHATI

56: BARUN KUMARSAHARIA
SON OF LT. PITAMBAR SAHARIA
57. RESIDENT OF WARD NO.8
SANKAR NAGAR
MANGALDAI
DARRANG
DISTRICT- DARRANG
PIN- 784125
ASSAM

57: SUNAHAR ALI
SON OF LT. SAFICUL HAQUE
RESIDENT OF WARD NO.2
HATMENT ROAD SARALKHA ROAD
SETTLEMENT ROAD
KARIMGANJ
DISTRICT- KARIMGANJ
PIN- 788712
ASSAM

58: RATI RAM BAGLARY
SON OF LT. NAOUN CHANDRA BAGLARY
RESIDENT OF KACHARIGAON
KATHIATOLI CHARIALI
KAMPUR
NAGAON
DISTRICT- NAGAON
PIN- 782427
ASSAM

59: DHANESHWAR DAS
SON OF LT. MOHAN CHANDRA DAS
RESIDENT OF HOUSE NO.2
TETELIA
NEAR SOMNATH MANDIR
GOTANAGAR
GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781011
ASSAM

60: MATI RAM DEKA
SON OF LT. NABIN CHANDRA DEKA
RESIDENT OF HOUSE NO. 7
NAMGARH PATH
                                          Page No.# 39/41

DARAKA NAGAR
KHANAPARA
61. 17 GUWAHATI
DISTRICT- KAMRUP(M)
PIN-781022
ASSAM

61: AKAN CHANDRA NATH
SON OF LT. GHANA KANTA NATH
RESIDENT OF HOUSE NO. 10/A
FLAT NO. 301/B
BASISTHA ENCLAVE
BASISTHAPUR BYELANE NO.2
BELTOLA
GUWAHATI
DISTRICT- KAMRUP(M)
PIN-781028

62: BONTI KAKOTI
DAUGHTER OF LT. ABANI HAZARIKA
WIFE OF MR. BIDYA KAKOTI
RESIDENT OF HOUSE NO.9
BYE LANE KRISHNACHURA LOKHRA
PATH GUWAHATI
BAMUNPARA
DISTRICT- KAMRUP(M)
PIN- 781040
ASSAM

63: BISWAJIT DAS
SON OF LT. AUROBINDO KR. DAS
RESIDENT OF NIGHTINGLE APARTMENT B 404
NORTH HARBOURGAON
P.O. KHUTIKATIA
NAGAON
DISTRICT- NAGAON
PIN- 782002
ASSAM

64: ANANDA CHANDRA NATH
SON OF LT. PADMA KANTA NATH
RESIDENT OF BANK COLONY RAZAGAON
RAHA
NAGAON
P.O..- RAHA
DISTRICT- NAGAON
PIN- 782103
ASSAM
                                                    Page No.# 40/41


65: CHAKRADHAR BARMAN
SON OF LT MADHAB CHANDRA BARMAN
RESIDENT OF ABHOYPUR
AMINGAON
KAMRUP
P.O..- AMINGAON
DISTRICT- KAMRUP
PIN- 781031
ASSAM
VERSUS

THE UNION OF INDIA
MINISTRY OF LABOUR AND EMPLOYMENT AND 4 ORS.
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001

2:THE CENTRAL PROVIDENT
THE EMPLOYEES PROVIDENT FUND ORGANISATION FUND
COMMISSIONER

MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
BHAVISHYA NIDHI BHAWAN
14
BHIKAJI CAMA PLACE
NEW DELHI- 110066

3:THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
G.S. ROAD
BHANGAGARH
GUWAHATI - 780005

 4:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
EMPLOYEES PROVIDENT FUND
(EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
 NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
 NEW DELHI) CORE-2
 SCOPE COMPLEX
 7
 INSTITUTIONAL AREA
 LODHI ROAD
 NEW DELHI- 110003

5:INDIAN OIL CORPORATION LIMITED BONGAIGAON REFINERY
                                                                      Page No.# 41/41

           DISTRICT- CHIRANG
           PIN- 783385
           ASSAM
           ------------


Advocate for the petitioner(s):   Mr. SK Chakraborty


Advocate for the respondent(s): Mr. A Dasgupta, Senior Advocate
                                  Mr. S Chakraborty
                                  Mr. N Baruah for respondent No.5




                                   BEFORE
                 HON'BLE MR. JUSTICE DEVASHIS BARUAH


                                     ORDER

07.02.2026

List these matters again on 26.02.2026.

JUDGE

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