Pritom Hazarika And Anr vs The State Of Assam And 4 Ors. Represented ...
2026 Latest Caselaw 805 Gua

Gauhati High Court

Pritom Hazarika And Anr vs The State Of Assam And 4 Ors. Represented ... on 5 February, 2026

                                                                   Page No.# 1/2

GAHC010121042023




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : PIL/45/2023

         1: PRITOM HAZARIKA AND ANR
         S/O- HARENDRA KUMAR HAZARIKA, R/O- MANIK NAGAR, P.O.
         JAPORIGOG, P.S. DISPUR, PIN- 781005, GUWAHATI, KAMRUP(M), ASSAM

         2: JON JYOTI SARMAH
         S/O- LATE JAMINI SARMAH R/O- KHUTIKATIA
         NAGAON PIN- 782002 DIST. NAGAON ASSAM

                   VERSUS

         1: THE STATE OF ASSAM AND 4 ORS. REPRESENTED BY THE CHIEF
         SECRETARY TO THE GOVT. OF ASSAM, ASOM SACHIVALAYA, DISPUR,
         GUWAHATI, PIN- 781006, KAMRUP(M), ASSAM

         2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
         PERSONNEL DEPARTMENT ASOM SACHIVALAYA DISPUR
         GUWAHATI PIN- 781006 ASSAM

         3:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
         DEPARTMENT OF HOME AND POLITICAL ASOM SACHIVALAYA
         DISPUR GUWAHATI PIN- 781006 KAMRUP METRO ASSAM

         4:THE DIRECTOR GENERAL OF POLICE
         ASSAM KAMRUP(M) GUWAHATI PIN- 781007 ASSAM

         5:THE COMMITTEE CONSTITUTED FOR IMPLEMENTATION OF ONE MAN
         INQUIRY COMMISSION HEADED BY JUSTICE (RETD.) B K SHARMA
         RETIRED JUDGE OF HONBLE GAUHATI HIGH COURT REGARDING
         ANOMALIES AND MALPRACTICES IN CONDUCT OF EXAMINATIONS BY
         APSC IN CCE- 2013 (REPRESENTED BY ITS MEMBER SECRETARY)
         OFFICE OF THE INQUIRY COMMISSION RELATING TO AFFAIRS OF APSC
         MAGISTRATE COLONY 1ST FLOOR HOUSE NO 4 HEDAYATPUR
         GUWAHATI-781003 KAMRUP(M) ASSAM
                                                                                 Page No.# 2/2

For the Petitioner(s)    : Mr. S. Borthakur, Advocate.
                         : Mr. D. Saikia, Advocate.

For the Respondent(s)    : Mr. D. Nath, Senior Government Advocate, Assam, assisted by Ms. M.

Devi, Government Advocate, Assam.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

05.02.2026 (Ashutosh Kumar, CJ)

Mr. S. Borthakur, learned Advocate submits that he has only recently been engaged in this matter and, therefore, would require some more time to get ready before addressing the Court.

Time prayed for is granted.

Let this matter come up for consideration on 16.03.2026.

                       JUDGE                             CHIEF JUSTICE




Comparing Assistant