Citation : 2026 Latest Caselaw 751 Gua
Judgement Date : 5 February, 2026
Page No.# 1/10
GAHC010147452025
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3935/2025
ADITYA GOGOI AND 44 ORS.
SON OF LATE PUHAI GOGOI, VILL- MOHBAL, DIST- LAKHIMPUR, ASSAM
2: DIBYAJYOTI CHEKANIDHARA
SON OF- LATE MAHURAM CHEKANIDHARA
VILL- CHARAIDOLANI
DISTRICT- LAKHIMPUR
ASSAM.
3: NIRU HATIBORUAH
DAUGHTER OF- LATE NARNATH HATIBORUAH
VILL- DAKHINGAON
DIST- LAKHIMPUR
ASSAM
4: SINDHURANI PEGU
DAUGHTER OF- LATE BALESWAR PEGU
VILL-RUPTOLIDANGDHARA
DIST- LAKHIMPUR
ASSAM
5: DEBEN DAS
SON OF- LATE JOYRAM DAS
VILL-PITHIAL
DIST- LAKHIMPUR
ASSAM
6: MRIDUL MOHAN
SON OF- LATE CHANDRAKANTA MOHAN
VILL- KONWARGAON
DIST- LAKHIMPUR
ASSAM
7: ANANDA CHUTIA
Page No.# 2/10
SON OF- LATE BOGADHAR CHUTIA
VILL- BORBIL
DIST- LAKHIMPUR
ASSAM
8: UMANANDRA @ UMANANDA BORUAH
CARE OF- LATE SONARAM
VILL- BHAPARA
DIST- LAKHIMPUR
ASSAM
9: NIRMALA DOLEY
DAUGHTER OF- MALA DOLEY
VILL- ALIMUR BOCHAGAON
DIST- LAKHIMPUR
ASSAM
10: PADMESWAR PEGU
SON OF- LATE MARAT PEGU
VILL- MEDHISUTI
DIST- LAKHIMPUR
ASSAM.
11: BIDYADHAR KUTUM
SON OF- LATE DUPAR KUTUM
VILL- DHUNAGURI
DIST- LAKHIMPUR
ASSAM
12: DIPAMONI PAYENG
DAUGHTER OF- GUPIRAM PAYENG
VILL- BILMUKH
DIST- LAKHIMPUR
ASSAM
13: DIJEN SARMAH
SON OF- LATE KHAGEN SARMAH
VILL- NO. 2 KUWADONGA
DIST- LAKHIMPUR
ASSAM
14: JUGEN MORANG
SON OF- LATE BONGSHIDHAR MORANG
VILL- NO. 2 BONGALMARA
DIST- LAKHIMPUR
ASSAM
15: DILIP RAJKHOWA
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SON OF- LATE PADMA RAJKHOWA
VILL- NO. RAJKHOWA GAON
DIST- LAKHIMPUR
ASSAM
16: NEKIB UDDIN AHMED
SON OF- LATE AFTAB UDDIN AHMED
VILL- NO. 1 AHMEDPUR
DIST- LAKHIMPUR
ASSAM
17: SANTI BORTHAKUR
SON OF- LATE GULAP BORTHAKUR
VILL- NO.2 KHUWADONGA
DIST- LAKHIMPUR
ASSAM
18: JOGEN KALITA
SON OF- SOLIA KALITA
VILL- KHAGA
DIST- LAKHIMPUR
ASSAM
19: BIMAN BORUAH
SON OF- LATE TIKHESWAR BORUAH
VILL- RUP NAGAR
K.B ROAD
DIST- LAKHIMPUR
ASSAM
20: TRAILUKYA GOGOI
SON OF- LATE KARUNA GOGOI
VILL- NO. AHUCHUL GAON
DIST- LAKHIMPUR
ASSAM
21: JUMI DUTTA
CARE OF- BIDYA DHAR DUTTA
VILL- CHINATALIA
DIST- LAKHIMPUR
ASSAM
22: JITEN KUMAR NANDI
SON OF- LATE RANJIT KUMAR NANDI
VILL- BOGINADI
DIST- LAKHIMPUR
ASSAM
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23: KHIRA PROVA NATH
CARE OF- LATE TULA RAM NATH
VILL- NO. 1 MAZ GAON
DIST- LAKHIMPUR
ASSAM
24: BAGENDRA SAIKIA
SON OF- LATE RUPRAM SAIKIA
VILL- KHAGA
DIST- LAKHIMPUR
ASSAM
25: BHANU BORAH
SON OF- HEM KANTA BORAH
VILL- LALUK
DIST- LAKHIMPUR
ASSAM
26: BHOLA NATH DAS
SON OF- SRIDHAR CHANDRA DAS
VILL- BEJIBARI
DIST- LAKHIMPUR
ASSAM
27: DIPALI DOLAKASARIA
CARE OF- LATE YOGA DOLAKASARIA
VILL- NAKARI
DIST- LAKHIMPUR
ASSAM
28: MOMI BORUAH
CARE OF- MINA BORUAH
VILL- GOWAL GAON
DIST- LAKHIMPUR
ASSAM
29: JOGESWAR SONOWAL
SON OF- LATE MOHAN SONOWAL
VILL- NO. 2 MORICHAPATHAR
DIST- LAKHIMPUR
ASSAM
30: SANGITA DAS
SON OF- SARAT DAS
VILL- MORONI
DIST- LAKHIMPUR
ASSAM
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31: TANKESWAR HAZARIKA
SON OF- LATE SIDESWAR HAZARIKA
VILL- LATHOW
DIST- LAKHIMPUR
ASSAM
32: NARAYAN CH SARMAH
SON OF- LATE JINTHA NATH SARMAH
VILL- PACHIM LALUK
DIST- LAKHIMPUR
ASSAM
33: RAMJAN ALI
SON OF- OSMAN ALI
VILL- MOHGHULI
DIST- LAKHIMPUR
ASSAM
34: LAKHIMAI BORGOHAIN
CARE OF- UMA BORGOHAIN.
VILL- ROIYA BAKUL GAON
DIST- LAKHIMPUR
ASSAM
35: DIBYAJYOTI HAZARIKA
SON OF- LATE BINUD CHANDRA HAZARIKA
VILL- BHEREKI GAON
DIST- LAKHIMPUR
ASSAM
36: ALI HAIDOR
SON OF- LATE HAREZ ALI
VILL- TINTHENGIA
DIST- LAKHIMPUR
ASSAM
37: DIPAK KUMAR SAIKIA
SON OF- LATE RIBINDRA NATH SAIKIA
VILL- MADHABPUR
DIST- LAKHIMPUR
ASSAM
38: KAMAL CHANDRA NATH
SON OF- LATE KUTULA NATH
VILL- NAKARI
DIST- LAKHIMPUR
ASSAM
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39: PREMANANDA THAKURIA
SON OF- DEBENDRA NATH THAKURIA
VILL- GOSAI PATHAR
DIST- LAKHIMPUR
ASSAM
40: RUPALI GOGOI
CARE OF- INDERASWAR GOGOI
VILL- GAGALDUBI
DIST- LAKHIMPUR
ASSAM
41: KASHMITA LAKSHMI CHELLENG
CARE OF- SARAT KUMAR CHELLENG
VILL- KHELMATI
DIST- LAKHIMPUR
ASSAM
42: SAMSUL HOQUE CHOUDHURY
SON OF- LATE JUNAB ALI
VILL- AHMEDPUR
DIST- LAKHIMPUR
ASSAM
43: TARUN SAIKIA
SON OF- LATE CHENIRAM SAIKIA
VILL- MORICHA PATHAR
DIST- LAKHIMPUR
ASSAM
44: AZMAT ALI
SON OF- LATE AKASH ALI
VILL- NO 1 DHARMPUR
DIST- LAKHIMPUR
ASSAM.
45: SURAJIT MONDAL
SON OF- SATISH MONDAL
VILL- KONWARPUR
DIST- LAKHIMPUR
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM,
SCHOOL EDUCATION (SECONDARY DEPARTMENT), DISPUR, GUWAHATI-6
Page No.# 7/10
2:THE DIRECTOR
SECONDARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI-19.
3:THE INSPECTOR OF SCHOOLS
LAKHIMPUR DISTRICT CIRCLE
DISTRICT- LAKHIMPUR
ASSAM
Advocate for the Petitioner : MR. A R BHUYAN, S LASKAR,MR S ABDULLAH,MR N A
MAZARBHUIYA
Advocate for the Respondent : SC, SEC. EDU.,
Linked Case : WP(C)/3847/2025
BIKUL CHANDRA DUTTA AND 14 ORS.
S/O- TULESWAR DUTTA
R/O- VILL-BOGORIGURI
DIST- JORHAT
ASSAM
2: PRABHAT DAS
S/O- CHENIRAM DAS
R/O- VILL- BANGAL GAON
DIST- JORHAT
ASSAM
3: AKHIL SONOWAL
SON OF- THAGIRAM SONOWAL. VILL- RAJABARI SONOWAL KACHARI
GAON. DIST- JORHAT
ASSAM.
4: NOGEN KUMAR GOGOI
SON OF- CHENI RAM GOGOI. VILL- UJANI NANOI GAON DIST- JORHAT
ASSAM.
5: DHARMENDRA SONOWAL
S/O-UPEN SONOWAL
R/O-VILL-BEKAJAN BORHOLLA MIRI GAON
DIST-JORHAT
ASSAM
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6: BEAUTI HAZARIKA BORUAH
C/O-LATE PARESH BARUAH
VILL DHAPKATA
DIST-JORHAT
ASSAM
7: NIRUPOMA HAZARIKA
C/O-DILIP DAS
R/O-VILL-MOHIMABARI
DIST-JORHAT
ASSAM
8: TULIKA MONI DAS
CARE OF-ABHOY DAS. VILL-1 NO MEJENGA. DIST- JORHAT
ASSAM.
9: DEBAMADHU SONOWAL
CARE OF-MONI NEOG. VILL- KHEREMA GAON DIST- JORHAT
ASSAM.
10: MRIDUJYOTI GOGOI
CARE OF- RAMESH CHANDRA BORAH. VILL- CHERELI PATHAR NAPAM.
DIST- JORHAT
ASSAM
11: PROBIN DUTTA
S/O-DHARMESHWAR DUTTA
R/O-VILL-PARBATIA GAON
DIST-JORHAT
ASSAM
12: LIPIKA BORGOHAIN
C/O-GOBINDRA NATH BORGOHAIN
R/O-VILL-GOHAIN GAON
DIST-JORHAT
ASSAM
13: MAMONI SHYAM
C/O-CHAO PHUKANYA THAOMUNG
R/O-VILL-TOCKLAI GAON ROAD
DIST-JORHAT
ASSAM
14: JANMONI GOGOI
C/O-LAKHIRAM GOGOI
R/O-VILL-NAPAM GAON
DIST-JORHAT
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ASSAM
15: RATUL SAIKIA
SON OF- BOLORAM SAIKIA VILL-AKAHU GAON. DIST- JORHAT
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
TO BE REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
ASSAM
SCHOOL EDUCATION (SECONDARY DEPARTMENT)
DISPUR
GUWAHATI-6.
2:THE DIRECTOR
SECONDARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI-19.
3:THE INSPECTOR OF SCHOOLS
JORHAT DISTRICT CIRCLE
DISTRICT- JORHAT
ASSAM.
------------
Advocate for : MR. A R BHUYAN
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.
Page No.# 10/10
BEFORE
HONOURABLE MR. JUSTICE NELSON SAILO
ORDER
Date : 05.02.2026
Ms. H. Terangpi, learned Standing Counsel for the Secondary Education Department submits that she has received instructions yesterday and prays for two (2) weeks time to file counter-affidavit.
Prayer is allowed.
List the matters again on 19.03.2026.
JUDGE
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