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Gauhati High Court
Page No.# 1/26 vs The State Of Assam And 2 Ors on 3 February, 2026
Page No.# 1/26
GAHC010168292022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5534/2022
HEMANTA HAZARIKA AND 14 ORS
SON OF LATE BENURAM HAZARIKA, RESIDENT OF MAHMARIA
DAKARGHAT, DIST. NAGAON, ASSAM, PIN-782003.
2: SOURAV DEKA
SON OF SRI RABINDRA NARAYAN DEKA
RESIDENT OF VILL AND P.O. KAKAYA
DIST.-NALBARI
ASSAM
PIN-781304.
3: HAYEN KR. WARY
SON OF BANESWR WARY
RESIDENT OF VILL-AMINGAON CHARIALI
P.O. AMINGAON
DIST.-KAMRUP
ASSAM
PIN-783370.
4: BHAGYASHREE HAZARIKA
WIFE OF JOON BARUAH
RESIDENT OF HOUSE NO.16
NAMGHAR PATH
HATIGAON
GUWAHATI
DIST. KAMRUP(M)
PIN-781038.
5: DIPENDRA CH. BRAHMA
SON OF UPENDRA BRAHMA
RESIDENT OF KHARIDA SANDALA
P.O. FAKIRAGRAM
DIST. KOKRAJHAR
Page No.# 2/26
ASSAM
PIN-783345.
6: TARANI DEKA
SON OF LATE DAYARAM DEKA
RESIDENT OF BAGHARA (NASATRA)
P.O. NASATRA
DIST.-BARPETA
ASSAM
PIN-781307
7: YAHYA KHAN
SON OF MOULANA KIYAKAT ALI KHAN
RESIDENT OF BASKANDI PT-II
P.O. LAKHIPUR
CACHAR
ASSAM
PIN-788101.
8: NACHIM AKTAR MAZUMDER
SON OF NOOR AHMED MAZUMDER
RESIDENT OF DUDPUR
P.O. DUDPUR
DIST. CACHAR
ASSAM
PIN-788025.
9: KABITA HAZARIKA
WIFE OF BIRINCHI HAZARIKA
RESIDENT OF TETELICHARA
P.O. KAMPUR
DIST.-NAGAON
ASSAM
PIN-782426.
10: CHANDAN BARMAN
SON OF NARAYAN BARMAN
RESIDENT OF CHAMATA
DIST.- NALBARI
ASSAM
PIN-781306.
11: KUKIL DEKA
SON OF LATE DEBEN DEKA
RESIDENT OF PIPRAKUCHI
DIGHIRPAR
Page No.# 3/26
SIPAJHAR
DIST.-DARRANG
ASSAM
PIN-784144.
12: BALINDRA KUMAR HAZARIKA
SON OF DIBYA KUMAR HAZARIKA
RESIDENT OF FAUZDARIPATTY
B. BORAH ROAD
NAGAON
DIST.-NAGAON
ASSAM
PIN-782001.
13: JONALI DAS
WIFE OF BALEN DAS
RESIDENT OF SIKARHATI
P.O. PALASHBARI
DIST.-KAMRUP
ASSAM
PIN-781125.
14: NIKHIL BAISNAB
SON OF LATE KALICHARAN BAISNAB
RESIDENT OF GOBINDANAGAR
P.O. CHIRUKANDI
DIST.-CACHAR
ASSAM
PIN-783345.
15: ASHOK BARMAN
SON OF BIPLAB BARMAN
RESIDENT OF RAMPUR
BORKHULA
DIST.-CACHAR
ASSAM
PIN-788110
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, FISHERY
DEPTT., DISPUR, GUWAHATI-06.
2:THE ASSAM FISHERY DEVELOPMENT CORPORATION
CHACHAL
VIP ROAD
Page No.# 4/26
GUWAHATI-781036 REP. BY THE MANAGING DIRECTOR.
3:THE MANAGING DIRECTOR
ASSAM FISHERY DEVELOPMENT CORPORATION
CHACHAL
VIP ROAD
GUWAHATI-781036
Advocate for the Petitioner : MR. N J KHATANIAR, MR. N J KHATANIAR
Advocate for the Respondent : GA, ASSAM, SC, AFDC
Linked Case : WP(C)/4835/2023
DEVOJANI DUTTA
D/O- PRAJJATI DUTTA
R/O- MORAN LACHIT NAGAR
NAMGHAR PATH
P.O. MORAN
DIST. DIBRUGARH
ASSAM
PIN- 785675.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER SECRETARY
FISHERY DEPTT.
DISPUR
GUWAHATI-6
DIST. KAMRUP(M).
2:JOINT SECRETARY
FISHERY DEPTT.
DISPUR
GUWAHATI-6
DIST. KAMRUP(M).
3:HIGH LEVEL COMMITTEE HEADED BY ADDITIONAL CHIEF SECRETARY
GOVT. OF ASSAM
Page No.# 5/26
DISPUR
GUWAHATI-6
DIST. KAMRUP(M).
4:CHAIRMAN
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
CACHAL VIP ROAD
GUWAHATI-781036
DIST. KAMRUP(M)
ASSAM
5:MANAGING DIRECTOR OF ASSAM FISHERIES DEV. CORPORATION LTD.
CACHAL VIP ROAD
GUWAHATI-781036
DIST. KAMRUP(M)
ASSAM
6:ASSTT. EXECUTIVE ENGINEER
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
BARAK VALLEY REGION
VIP ROAD
RANGPUR
SILCHAR-09
DIST. CACHAR
ASSAM
------------
Advocate for : MS S CHAKRABORTY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/800/2022
BITUMONI DAS AND 54 ORS
S/O DIMBESWAR DAS
R/O VILL. METEKA
P.O. DIGHALDORI
P.S. RAHA
DIST. NAGAON
ASSAM
PIN 782103
2: MINTU KAKATI
S/O BHAGIRATH KAKATI
Page No.# 6/26
R/O VILL. GUIMARI
P.O. EAST GUIMARI
P.S. KAMPUR
DIST. NAGAON
PIN 782425
3: JUNMONI DAS
S/O DIMBESWAR DAS
R/O VILL. METEKA
P.O. DIGHALDORI
P.S. RAHA
DIST. NAGAON
ASSAM
PIN 782103
4: HEMAPRABHA DAS
S/O BHADRA KANTA DAS
R/O VILL. GARMARI
P.O. RAHA
P.S. RAHA
DIST. NAGAON
ASSAM
PIN 782103
5: RENUKA HAZARIKA
S/O PALON CH. HAZARIKA
R/O VILL. TEOK TELIA GAON
P.O. AND P.S. TEOK
DIST. JORHAT
ASSAM
PIN 785112
6: DIPAK CHANDRA DAS
S/O LATE MOHAN CH. DAS
R/O VILL. GUIMARI
P.O. EAST GUIMARI
P.S. KAMPUR
DIST. NAGAON (ASSAM)
PIN 782425
7: PRANJAL DAS
S/O LT. DIMBESWAR DAS
R/O VILL. GUIMARI
Page No.# 7/26
P.O. EAST GUIMARI
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN 782425
8: HEMA MEDHI
D/O KANAK MEDHI
R/O VILL. AND P.O. DIGHALIATI (DUBORITOLI)
P.S. RAHA
DIST. NAGAON
ASSAM
PIN 782103
9: KRISHNAMOI MEDHI
D/O DEB NARAYAN MEDHI
R/O VILL. CHATANGURI
P.O. KOMORAGURI
DIST. MORIGAON
ASSAM
PIN 782105
10: MANIKA DEWRI
D/O RAMAKANTA DEWRI
R/O UDAY NAGAR
W. NO 6 P.O. AND DIST. MORIGAON
ASSAM
PIN 782106
11: TRIBENI DEVI
D/O RUPRAM NATH
R/O VILL. MAHGARIA AT GAON
P.O. KAMPUR
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
12: RUPAM KR. HAZARIKA
S/O CHANDRA KR. HAZARIKA
R/O VILL. KACHUWA
P.O. CHAPARMUKH
P.S. RAHA
DIST. NAGAON
Page No.# 8/26
ASSAM
PIN 782103
13: RASHMI REKHA SHARMA
D/O ARABINDA SHARMA
R/O VILL. PURANA BAZAR
P.O. AND P.S. KAMPUR
DIST .NAGAON
ASSAM
PIN 782426
14: SUDIPTA PRAN SHARMAH
S/O MUKUL SHARMAH
R/O VILL. AND P.O. MAJ PATHARI
P.S. SADAR
DIST. NAGAON
ASSAM.
15: MANASH JYOTI CHOUDHURY
S/O DILIP DAS
R/O H. NO. 7
KUNJA DAS PATH
A.R. DAS COLONY
NANDANPUR
JAPORIGOG
KAMRUP (M)
ASSAM
PIN 781005
16: ERAJ MONI DAS
D/O PUSPAKANTA DAS
R/O GHAHI
UJANIKURI
BHATIKURI
BALIGAON
NAGAON
RAHA
ASSAM
PIN 782144
17: GOBINDA SAHA
S/O NIRANJAN SAHA
R/O VILL. KANUAMARI
P.O. MUWAMARI
Page No.# 9/26
P.S. SAMAGURI
PIN 782140
DIST. NAGAON
ASSAM.
18: INDRA KUMAR BASUMATARY
S/O BHUBENESHWAR BASUMATARY
R/O VILL. RUPAHI
BELAGURI
P.O. RUPAHI
P.S. RUPAHIHAT
DIST. NAGAON
PIN 782125
ASSAM.
19: GOPAL SAHA
S/O NIRANJAN SAHA
R/O VILL. KANUAMARI
P.O .MUWAMARI
P.S. SAMAGURI
PIN 782140
DIST. NAGAON
ASSAM.
20: BISHAL RAJKHOWA.
S/O LT. JAGANATH RAJKHOWA
R/O VILL. TETELISARA AMARAWATI
P.O. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
21: JITUMONI DEKA
S/O PRABHAT DEKA
R/O VILL. BHEBENGA ATI GAON
NEAR AHOM GAON L.P. SCHOOL
P.S. KAMPUR
DIST. NAGAON
ASSAM.
22: NETRA KAMAL BORDOLOI
S/O GOBIN BORDOLOI
R/O VILL. AND P.O. MAHARATI
P.S. NAGAON SADAR
Page No.# 10/26
DIST. NAGAON
PIN 782002
23: ARUN HAZARIKA
S/O NIDHI RAM HAZARIKA
R/O VILL. NEW BHELEOGURI
P.O. BHELEOGURI
P.S. SAMAGURI
DIST. NAGAON
PIN 782140
ASSAM.
24: MANDIP KAUR
S/O BIJOY SINGH
R/O VILL. AND P.O. BORKHOLA
P.S. SADAR
DIST. NAGAON
ASSAM.
25: BIVAKAR SAIKIA
S/O JOGYASWAR SAIKIA
R/O VILL AND P.O. LALUNGAON
P.S. BATADRAVA
DIST. NAGAON
ASSAM.
26: PARINITA HAZARIKA
D/O DEBA HAZARIKA
R/O VILL. GADHARI GAON
P.O. MORANGIAL
P.S. SADAR
DIST. NAGAON
ASSAM
PIN 782141
27: JYOTISHMAN BORA
S/O JUGAL CH. BORA
R/O VILL. SANTIPUTY
P.O. AND P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
Page No.# 11/26
28: PRITY BAISHYA
D/O MAHENDRA BAISHYA
R/O GANESH MANDIR
NARENGI
GUWAHATI
P.S. NOONMATI
DIST. KAMRUP (M)
ASSAM
PIN 781026
29: KAUSIK KR. BORA
S/O SARUDHAR BORA
R/O VILL. JOGDUAR NA PAMUA
P.O. JOGDUAR SONARI
P.S. TEOK
DIST. JORHAT
ASSAM
PIN 785112
30: DIPAK GOGOI
D/O MANESWAR GOGOI
R/O VILL. BORPOTHAR
P.S. BORPOTHAR
DHANSHRI MAHKUMA
DIST. NAGAON
ASSAM
PIN 785112
31: POMPI DAS LASKAR
D/O DINA NATH DAS
R/O VILL. ATIKAMPUR
P.O. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
32: RUPAM BORUAH
S/O LAKHI KT. BORUAH
R/O VILL. GARMARI
P.O. AND P.S. RAHA
DIST .NAGAON
ASSAM
PIN 782103
Page No.# 12/26
33: RANJIT BORUAH
S/O DEBIAL BORUAH
R/O GUIMARI
P.O. EAST GUIMARI
P.S. KAMPUR
DIST. NAGAON
PIN 782425
34: RUMI SAIKIA
D/O KRISHNA RAM SAIKIA
R/O MAJARATI
P.O. AND P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
35: MADHAB DAS
S/O JADAV DAS
R/O VILL. AND P.O. TETELISARA
P.S. KAMPUR
DIST .NAGAON
ASSAM
PIN 782426
36: RUMI RAJKHOWA
D/O BISHNU RAJKHOWA
R/O VILL. DAKHIMPAT BHAKOTGAON
P.O. DAKHIN CHANG CHAKI
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
37: GOLAK MONI DAS
S/O NILKAMAL DAS
R/O VILL. KHANAMUKH
P.O. GUWAHATI UNIVERSITY
P.S. JALUKBARI
DIST .KAMRUP (M)
PIN 781014
38: KASHMIRI RAJKHOWA
Page No.# 13/26
D/O UPEN RAJKHOWA
R/O VILL. DAKHINPAT BHAKOTGAON
P.O. DAKHIN CHANG CHAKI
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
39: BISHNU DEBNATH
S/O SUNIL CH. DEBNATH
R/O VILL. PAGHALI
P.O. MOWAMARI
P.S. SAMAGURI
DIST .NAGAON
ASSAM
PIN 782140
40: RIJUMANI THAKURIA
S/O RATNESWAR THAKURIA
R/O VILL. AND P.O. BELSOR
P.S. BELSOR
DIST. NALBAI
ASSAM
PIN 781304
41: RATUL BARMAN
S/O JATIN BARMAN
R/O DANGARMAKHA
BAKSA
ASSAM 781333
42: TINKUMONI LASKAR
S/O RAJANI LASKAR
R/O VILL. MEDHIBHAKAR GAON
P.S. KAMPUR
DIST. NAGAON
43: KHIREWAR BARUAH
S/O CHIDANANDA BARUAH
R/O VILL. JORHATIA
P.O. CHARAIMORIA
P.S. BOGINADI
Page No.# 14/26
DIST. LAKHIMPUR
ASSAM.
44: KULADIP DAS
S/O SANKAR KUMAR DAS
R/O BARIMAKHA (BAKSA)
P.O. BARBARI
DIST. BAKSA (ASSAM)
PIN 781333
45: RUBUL SHARMA
S/O LATE SAMIN SHARMA
R/O VILL. BHAKATPARA
P.O. TAMULPUR
DIST. BAKSA
PIN 781367
ASSAM.
46: TANKESWAR SAIKIA
S/O BALINDRA SAIKIA
R/O VILL. DUBIAPOTHAR
P.O. DUBA
DIST. BISWANATH
ASSAM
PIN 784178
47: PRAKASH DAS
S/O LT. BALINDRA DAS
R/O VILL. AND P.O. BARDEKPUR
P.S. KAMALPUR
DIST. KAMRUP
PIN 781382
48: KAMAL TALUKDAR
S/O LT. PRAMOD TALUKDAR
R/O VILL. AND P.O. PIPALIBARI
DIST. NALBARI
ASSAM
PIN 781338
49: MANISH KUMAR BAISHYA
S/O BITUPAN KR. BAISHYA
Page No.# 15/26
R/O PALAHGURI
P.O. KILING VALLEY
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.
50: DIP KUMAR MEDHI
S/O SAILYADHAR MEDHI
R/O VILL. ANGURI
P.O. BHURBANDHA
DIST. MORIGAON
ASSAM.
51: RUPAM KALITA
S/O PHANIN KALITA
R/O VILL. BARBARI
P.O. AND P.S. TIHU
DIST. NALBARI
PIN 78137
52: CHAMPAK HAZARIKA
S/O BADAN HAZARIKA
R/O VILL. BARBALI
P.O. PATHALIPAM
P.S. BOGIWADI
DIST. LAKHIMPUR
ASSAM.
53: MRS. LALITA RAJBONGSHI
D/O SHRI GUNARAM DEKA
R/O VILL. PIPIRAKUCHI
P.O. DHIGHIRPAR
DIST. DARRANG
ASSAM.
54: DIBYAJYOTI HAZARIKA
S/O LT. DAMBARUDHAR HAZARIKA
R/O VILL. AND P.O. TATELICHARA
P.S. KAMPUR
DIST. NAGAON
ASSAM.
55: MRS. RIJU DEWRI
Page No.# 16/26
W/O SHRI RAJDIP DEKA
R/O UDAY NAGAR
W/NO. 6
MORIGAON
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
FISHERY DEPTT.
DISPUR. GUWAHATI 6
2:THE ASSAM FISHERY DEVELOPMENT CORPORATION
CHACHAL
VIP ROAD
GUWAHATI 781036 REPRESENTED BY THE MANAGING DIRECTOR.
3:THE MANAGING DIRECTOR
ASSAM FISHERY DEVELOPMENT CORPORATION CHACHAL VIP ROAD
GUWAHATI 781036
------------
Advocate for : MR. U K NAIR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/1557/2022
SOURAV DEKA AND 15 ORS
S/O SRI RABINDRA NARAYAN DEKA
R/O VILL AND P.O.-KAKAYA
DIST-NALBARI
ASSAM
PIN-781304
2: BABU SEKHAR DAS
S/O BHAGIRATH DAS
R/O VILL AND P.O.-GAURIPUR
DIST-DHUBRI
ASSAM
PIN-783331
3: HAREN KR. WARY
S/O BANESWAR WARY
Page No.# 17/26
R/O VILL-AMINGAON CHARIALI
P.O.-AMINGAON
DIST-KAMRUP
ASSAM
PIN-781031
4: PARINITA HAZARIKA
R/O GODHARIYA GAON
P.O.-K.P. MORONGIAL GAON
DIST-NAGAON
ASSAM
PIN-782141
5: RASHMI REKHA SHARMA
R/O VILL-PURANA BAZAR
P.O.-KAMPUR
DIST-NAGAON
ASSAM
PIN-782426
6: SUDIPTA PRAN SHARMA
R/O VILL-MAJPATHARI
P.O.-MAJPATHARI
DIST-NAGAON
ASSAM
PIN-782003
7: RUMI RAJKHUWA
W/O BISHNU RAJKHUWA
R/O VILL-DANKHINPAT BHAKATGAON
P.O.-KAMPUR
DIST-NAGAON
PIN-782426
8: DHANTI HAZARIKA
R/O VILL AND P.O.-TETELISARA
P.S.-KAMPUR
DIST-NAGAON
ASSAM
PIN-782426
9: HEMAPRABHA DAS
R/O VILL-GARMARI
P.O.-RAHA
DIST-NAGAON
ASSAM
PIN-782103
Page No.# 18/26
10: JITUMONI DEKA
R/O VILL-BHEBENGATI GAON
P.O.-KAMPUR
DIST-NAGAON
ASSAM
PIN-782426
11: TINKUMONI LASKAR
R/O VILL-MEDHIBHAKAT GAON
P.O.-PATIAPAM
DIST-NAGAON
ASSAM
PIN-782426
12: BITUMONI DAS
R/O VILL-METEKA
P.O.-DIGAHLDORI
DIST-NAGAON
ASSAM
PIN-782103
13: RUPAM KUMAR HAZARIKA
R/O VILL-KACHUA
P.O.-CHAPARMUKH
DIST-NAGAON
ASSAM
PIN-782425
14: MINTU KAKATI
R/O GUIMARI
P.O.-PUB GUIMARI
DIST-NAGAON
ASSAM
PIN-782425
15: JUNMONI DAS
D/O DIMBESWAR DAS
R/O VILL-METEKA
P.O.-RAHA
DIST-NAGAON
ASSAM
PIN-782103
16: RUMI SAIKIA
D/O KRISHNA SAIKIA
R/O MAJARATI GAON
P.O.-KAMPUR
DIST-NAGAON
Page No.# 19/26
ASSAM
PIN-782426
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
FISHERY DEPARTMENT
DISPUR
GUWAHATI-6
2:THE ASSAM FISHERY DEVELOPMENT CORPORATION
CHACHAL
VIP ROAD
GUWAHATI-781036
REPRESENTED BY THE MANAGING DIRECTOR
3:THE MANAGING DIRECTOR
ASSAM FISHERY DEVELOPMENT CORPORATION
CHACHAL
VIP ROAD
GUWAHATI-781036
------------
Advocate for : MR. I CHOWDHURY SR ADV
Advocate for : SC
AFDC appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/5875/2022
PRIYANKA BHARALI AND 17 ORS
D/O SHRI HRISHIKESH BHARALI
R/O SUBHAM REGENCY
4TH FLOOR
HOUSE NO. 4E
P.O.-HENGRABARI
P.S.-DISPUR
DIST-KAMRUP (M)
ASSAM-781036
2: NILAKSHI DAS
C/O PRANJAL BEZBARUAH
R/O JAPORIGOG NEAR KARBI NAMGHAR
PANCHARATNA PATH
H.NO.-17
GUWAHATI-781005
P.O.-DISPUR
Page No.# 20/26
P.S.-DISPUR
DIST-KAMRUP(M)
ASSAM
3: DHRUBA JYOTI DEKA
C/O SHRI AMBURAM DEKA
R/O VILL-KATHALGURI
P.O.-KATHIATALI
P.S.-KAMPUR
DIST-NAGAON
ASSAM-782427
4: MRINMOY DEKA
S/O SHRI NAGENDRA DEKA
R/O VILL-OJAGAON
P.O.-CHENGAPATHER
DIST-UDALGURI
ASSAM
5: PINKU MANE BORAH
S/O SHRI SADA NANDA BORAH
R/O VILL-MADHUPUR
P.O.-MADHUPUR
P.S.-SADAR
DIST-NAGAON
ASSAM-782003
6: JITJYOTI KALITA
C/O SHRI RISHAB CH. KALITA
R/O KRISHNANAGAR
JAPORIGOG
GUWAHATI
DIST-KAMRUP(M)
ASSAM-781005
7: TRIDEEP KR BORAH
S/O ANIL CHANDRA BORAH
R/O BELTOLA
BHETAPARA
P.O. AND P.S.-GOLAKGANJ
DIST-KAMRUP (M)
ASSAM-781028
8: PRANJAL DEKA
S/O SHRI MADHAB CH. DEKA
R/O CHANDMARI
KRISHNANAGAR
C/O DEKA STORE
Page No.# 21/26
P.S. AND P.O.-CHANDMARI
DIST-KAMRUP(M)
ASSAM-781003
9: MRIGANKA DAS
S/O SHRI NARAYAN CHANDRA DAS
R/O CHANDMARI
NABAGIRI PATH
GUWAHATI-3
DIST-KAMRUP (M)
ASSAM
10: NAYAN MONI DAS
C/O SHRI NILKAMAL DAS
R/O VILL-KHANAMUKH
P.S.-JALUKBARI
P.O.-GUWAHATI UNIVERSITY
DIST-KAMRUP(M)
ASSAM-781014
11: MANAB DEKA
C/O LATE KANDARPA KR. DEKA
R/O VILL-BELBARI (BAGHMARA)
P.O.-BARKAPALA
P.S.-SARTHEBARI
DIST-BARPETA
ASSAM-781307
12: JYOTI PRASAD NATH
C/O SHRI KAMINI KUMAR NATH
R/O NARENGI BONDA (NEAR FOREST CAMP)
P.S.-NOONMATI
P.O.-BONDA
DIST-781026
13: RITALI TALUKDAR
S/O KISHORE TALUKDAR
R/O VILL-BAREIGAON
P.O. AND P.S.-TAMULPUR
DIST-BAKSA
ASSAM-781367
14: MANAS JYOTI BARMAN
S/O HAREN CH. BARMAN
R/O VILL-TATIKUCHI
P.O.-SONAFULLI
P.S.-SALBARI
DIST-BASKA-781318
Page No.# 22/26
15: SIDHARTH RAY
C/O SHRI MRINAL KANTI RAY
R/O VILL-SOUTH TOKRERCHARA PART-IV
P.O. AND P.S.-GALAKGANJ
DIST-DHUBRI-783334
16: KISHORE MAHANTA
S/O SHRI ABAINI MAHANTA
R/O HOUSE NO. 74
ANANDA NAGAR
DR. BHUPEN HAZARIKA ROAD
P.S. AND P.O.-NOONMATI
GUWAHATI
ASSAM-781020
17: PRAHLAD DAS
C/O PARAMA DAS
R/O VILL- NO-3 AMTALA
P.O.-KUKURMARA
P.S.-CHAIGAON
DIST-KAMRUP(R)
ASSAM-781130
18: KAKSHYAJIT BARUAH
C/O SHRI DIMBESWAR BARUAH
R/O VILL-LOZORA
P.O.-BORIGAON NO. 2
P.S.-SIPAJHAR
DIST-DARANG
ASSAM-784147
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
FISHERY DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
P.H.E
WATER RESOURCES AND IT DEPARTMENT
(CHAIRMAN OF THE ENQUIRY COMMITTEE) DISPUR
GUWAHATI-781006
3:THE ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED
(A GOVERNMENT OF ASSAM UNDERTAKING)
Page No.# 23/26
CHACHAL
VIP ROAD
GUWAHATI-781036
DIST-KAMRUP(M)
ASSAM
REPRESENTED BY ITS CHAIRMAN
4:THE MANAGING DIRECTOR
ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED
CHACHAL
VIP ROAD
GUWAHATI-781036
DIST-KAMRUP(M)
ASSAM
------------
Advocate for : MR. B D KONWAR SR. ADV.
Advocate for : SC
AFDC appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/6401/2022
MANIKA DAS AND 10 ORS
W/O- SRI PRAMOD DAS
R/O- VILL- SAURAGURI
P.O. KACHUBARI
P.S. TAMULPUR
DIST.- BAKSA
ASSAM- 781368
2: MINU SINGHA
W/O- MR. NEERAJ MISHRA C/O- MR. K.P. SINGH
BALIJANA
P.O. AND P.S. AGIA
DIST.- GOALPARA
ASSAM- 783120
PH.- 9435106784
3: ARPANA DAS
D/O- SHRI TARANATH
R/O- VILL- BHAILLABARI
P.O. JAPIA
P.S. HAJO
DIST.- KAMRUP (R)
ASSAM- 781382
4: RUPJYOTI DEKA
Page No.# 24/26
S/O- SRI NAGEN CH. DEKA
R/O- VILL- MAJORKURI
P.O. RAMDIA
P.S. HAJO
DIST.- KAMRUP (R)
ASSAM- 781102
5: RACHANA MEDHI
D/O- KISHORI MAHAN MEDHI
R/O- VILL- GHANDAL
P.O. CHIPON CHILA
DIST.- BONGAIGAON
ASSAM- 783380
6: PRIYANKA DEVI
D/O- SRI HARI CHANDRA NATH
R/O- VILL- DOSOTANI
P.O. GARUKHUTI
P.S. SIPAJHAR
DIST.- DARRANG
ASSAM- 784145
7: ISRAFIL ALI
S/O- LT. RAMJAN ALI
R/O- VILL./TOWN DHANIA BHETI PATHAR
P.O. LALUNGGAON
P.S. BATADRAVA
DIST.- NAGAON
ASSAM- 782122
8: KHWMDWN NARZARY
S/O- LT. RAMA KT. NARZARY
R/O- VILL- KHAGRABARI
P.O. BONGAIGAON
DIST.- KOKRAJHAR
ASSAM- 783347
9: SIMANTA RAY
C/O- GOPAL CH. RAY
R/O- VILL- FOFANGA
P.O. BALBALA
DIST.- GOALPARA
ASSAM- 783120
10: ILAMANI NATH
C/O- SRI UDHAB NATH
R/O AND P.O. VILL- GAHIA
DIST.- BARPETA
Page No.# 25/26
ASSAM- 781311
11: THITUN KR. BRAHMA
S/O- SRI RAHENDRA NATH BRAHMA
R/O- VILL- GOYBARI
P.O. DOTMA
DIST.- KOKRAJHAR
ASSAM- 783347
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FISHERY DEPTT.
DISPUR
GHY-06
2:THE ADDL. CHIEF SECY. TO THE GOVT OF ASSAM
PUBLIC HEALTH ENGINEERING
WATER RESOURCES AND IT DEPTT.
(CHAIRMAN OF THE ENQUIRY COMMITTEE) DISPUR
GHY-06
3:THE ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
(A GOVT. OF ASSAM UNDERTAKING) CHACHAL
VIP ROAD
GHY-36
DIST.- KAMRUP (M)
ASSAM
REP. BY ITS CHAIRMAN
4:THE MANAGING DIRECTOR
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
CHACHAL
VIP ROAD
GHY-36
DIST.- KAMRUP (M)
ASSAM
------------
Advocate for : MR. B D KONWAR SR. ADV.
Advocate for : SC
AFDC appearing for THE STATE OF ASSAM AND 3 ORS
BEFORE
HONOURABLE MR. JUSTICE KARDAK ETE
ORDER
Page No.# 26/26
Date : 03.02.2026
Heard Mr. I. Chowdhury, learned senior counsel assisted by Mr. N.J. Khatuniar, learned
counsel for the petitioner in WP(C) 5534/2022 and WP(C) 1557/2022 and Mr. J. Singh,
learned counsel for the petitioner in WP(C) 5875/2022 WP(C) 6401/2022. None appears for
the petitioner in WP(C) 800/2022 and WP(C) 4835/2023.
It is submitted by Mr. P. Sarma, learned Standing Counsel, AFDC that in these matters
learned Advocate General for the State of Assam has been engaged. However, due to some
personal difficulty he could not brief the learned Advocate General. Therefore, he prays that
the matters be adjourned for 3 (three) weeks.
As agreed to by the learned counsel for the parties, list these matters on 19.02.2026.
JUDGE
Comparing Assistant
