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Gauhati High Court
Page No.# 1/9 vs The Union Of India And 6 Ors on 27 February, 2026
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/9
GAHC010287492025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1136/2026
KHARMALE VISHAL GULAB AND 52 ORS
S/O GULAB SHANKAR, RANK HC/GD, FORCE NO. 041635811
2: C BOOPALAN
S/O CHINAPAIYAN
RANK HC/GD
FORCE NO. 041692752
3: DILIP DEK
S/O BANESWAR DEK
RANK HC/GD
FORCE NO. 051360011 4.
4: RENUKUMAR KARRI
S/O JAGANNAYAKULU
FORCE NO. HC/GD 055148472
5: NOOR AHMAD KASANA
S/O SATAR MOHD. KASANA
RANK CT/GD
FORCE NO. 105343762
6: ABHILASH S
S/O SUGATHAN B.
RANK CT/BUG
FORCE NO. 085240817
7: YOGENDRA
S/O RAMSHRAN ALIAS RAMSHARAN
RANK CT/GD
FORCE NO. 041747752
8: BAJARANG LAL CHOUPRA
Page No.# 2/9
S/O CHHITAR MAL CHOUPRA
RANK HC/GD
FORCE NO. 055000258
9: P SIVAPRAKASH
S/O M. PECHIMUTHU
RANK HC/GD
FORCE NO. 041695636
10: SHANKAR KUMAR
S/O RAGHU PASWAN
RANK CT/GD
FORCE NO. 145313292
11: NARAYAN MAHARANA
S/O SHYAM GHANA MAHARANA
RANK CT/GD
FORCE NO. 145049081
12: PRAJWALA ROUT
S/O KANHU CHARAN ROUT
RANK CT/GD
FORCE NO. 135043079
13: H SHYAM
S/O H. JAIHIND BABU
RANK HC/GD
FORCE NO. 041618106 14.
14: TIKAYAT TUDU
S/O KADU TUDU
RANK CT/GD
FORCE NO. 145048903
15: M RAJAVARDHAN REDDY
S/O M. RAGHUNATH REDDY
RANK CT/GD
FORCE NO. 135143787
16: CHANDAN SETHI
S/O GOURANGA SETHI
RANK CT/GD
FORCE NO. 145048895
17: PURENDRA KULDI
Page No.# 3/9
S/O NILAMANI KULDI
RANK CT/GD
FORCE NO. 145048886
18: RAJU KUMAR SINGH
S/O RAMESHWAR SINGH
RANK CT/GD
FORCE NO. 115196451
19: APPALA SURI KILLI
S/O AMMINAIDU KILLI
RANK HC/GD
FORCE NO. 050500031
20: RAVIRATH NAYAK RATHOD
S/O RATHOD TEEKAJI
RANK CT/GD
FORCE NO. 135143849
21: MARKA SAGAR
S/O MARKA NARSAIAH
RANK CT/GD
FORCE NO. 135143911
22: NIRMAL KUMAR DAS
S/O BINOD DAS
RANK CT/GD
FORCE NO. 145048868
23: KALI RAMESH
S/O KALI NARSAIAH
RANK CT/GD
FORCE NO. 135144846
24: ABHIJEET PRAKASH
S/O RAJENDRA MANJHI
RANK CT/GD
FORCE NO. 135021369
25: BHISMA RANJAN SWAIN
S/O NRUSINGHA SWAIN
RANK CT/GD
FORCE NO. 145048984
26: MANTU NAIK
Page No.# 4/9
S/O SATRUGHAN NAIK
RANK CT/GD
FORCE NO. 145048797
27: SWARUP KUMAR NAYAK
S/O SANTANU NAYAK
RANK CT/GD
FORCE NO. 145048877
28: SHAIK LATEEF
S/O SHAIK KHUTUBUDDIN
RANK CT/GD
FORCE NO. 135143885
29: N LAXMAN
S/O N. KHIMYA
RANK CT/GD
FORCE NO. 135143938
30: BATAKRUSHNA SETHI
S/O SRUSTIDHAR SETHI
RANK CT/GD
FORCE NO. 145048948
31: B SAI BABA
S/O B SAILU
RANK CT/GD
FORCE NO. 135143929
32: MAJEED MEERAN
S/O LATE MEERAN
RANK HC/GD
FORCE NO. 041541994
33: HIMANSU CHARAN DASH
S/O UMA CHARAN DASH
RANK CT/GD
FORCE NO. 145049009
34: BIMALKANTA MOHANTA
S/O KRUSHNA CHANDRA MOHANTA
RANK CT/GD
FORCE NO. 145048975
35: A GURUSWAMY
S/O A SURYANARAYAN
RANK CT/BB
FORCE NO. 125140651
Page No.# 5/9
36: JADHAV SANTOSH MAROTRAO
S/O MAROTRAO
RANK HC/GD
FORCE NO. 015214064
37: SANJAY SINGH
S/O LATE HARIKESH BAHADUR SINGH
RANK CT/ARMR
FORCE NO. 100190051
38: P RAM REDDY
S/O P.MURALIDHAR REDDY
RANK CT/ARMR
FORCE NO. 075271462
39: UMESH RAM
S/O SURESH PASWAN
RANK CT/ARMR
FORCE NO. 060045072
40: NASAGONI RAMU
S/O NASAGONI MALLAIAH
RANK CT/GD
FORCE NO. 135146813
41: ANIL KUMAR
S/O KASHMIRI SINGH
RANK CT/GD
FORCE NO. 095110827
42: G SHIVUDU
S/O G KRISHNAINH
RANK CT/WM
FORCE NO. 145270897
43: JADABANANDA ADHIKARY
S/O RAMANI KANTA ADHIKARY
RANK CT/GD
FORCE NO.105131791
44: GOVINDA PATHIVADA
S/O SURI PATHIVADA
RANK HC/GD
FORCE NO.041617885
Page No.# 6/9
45: SURESH KUMAR JENA
S/O KIRTAN BIHARI JENA
RANK CT/GD
FORCE NO. 145048912
46: BISWANATH BEHERA
S/O JUANGA BEHERA
RANK CT/GD
FORCE NO. 145048779
47: GHASIRAM NAIK
S/O BHUBANE NAIK
RANK CT/GD
FORCE NO. 145049036
48: RABINDRA KUMAR DAS
S/O GANGADHAR DAS
RANK CT/GD
FORCE NO. 145048841
49: AJAY KUMAR
S/O ASHOK KUMAR
RANK CT/GD
FORCE NO. 075162085
50: LOHAKARE VINAYAK
S/O MANOHAR LOHAKARE
RANK HC/GD
FORCE NO. 001396373
51: M GOPAL
S/O A.MUNIYAPPAN
RANK HC/GD
FORCE NO. 045033725
52: L PAUNRAJ
S/O IAKSHMANAN
RANK HC/GD
FORCE NO. 055037261
53: RAMANA MURTY YENNI
S/O- DHARMARAO YENNI
RANK HC/GD
FORCE NO. 065144209.
- ALL ARE WORKING UNDER 142 BN CRPF UNIT
SITUATED AT JONAKI NAGAR
Page No.# 7/9
GOLAGHAT
DIST. GOLAGHAT
ASSAM PIN 78562
VERSUS
THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
THE MINISTRY OF HOME AFFAIRS, DEPARTMENT OF HOME,
GOVERNMENT OF INDIA, NEW DELHI-110001
2:THE UNDER SECRETARY TO THE GOVERNMENT OF INDIA
MINISTRY HOME AFFAIRS/GRIHA MANTRALAYA
POLICE-II
DIVISION (PF-I DESK) NORTH BLOCK
NEW DELHI
PIN110001.
3:THE DIRECTOR GENERAL
CENTRAL RESERVE POLICE FORCE
DIRECTORATE GENERAL
CRPF
BLOCK NO.1
CGO COMPLEX
LODHI ROAD
NEW DELHI-110003.
4:INSPECTOR GENERAL
NORTH EASTERN SECTOR CENTRAL RESERVE POLICE FORCE
SHILLONG
MEGHALAYA
PIN-793001
5:DEPUTY INSPECTOR GENERAL
CRPF (ADMINISTRATION)
FORCE HEADQUARTERS
BLOCK NO.1
CGO COMPLEX
LODHI ROAD
NEW DELHI-110003.
6:INSPECTOR GENERAL (OPERATION) JORHAT SECTOR
CRPF
JORHAT
ASSAM
PIN-785001
7:COMMANDANT
Page No.# 8/9
142 BN CRPF
JONAKI NAGAR
DISTRICT- GOLAGHAT ASSAM
PIN-78562
Advocate for the Petitioner : MR. A A R KARIM, GK GOGOI,MR M HOQUE
Advocate for the Respondent : DY.S.G.I., MR. A K DUTTA(C.G.C. R-1 TO 7)
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
27.02.2026
Heard Mr. AAR Karim, learned counsel for the petitioners.
The petitioners, which are serving in the CRPF, are challenging the
recovery of the Risk and Hardship Allowances (R&HA), which were earlier
granted to the petitioners. Being aggrieved, the present writ petition has been
filed.
It is submitted that similar other writ petitions have been filed by other
similarly situated persons which are pending before the Court.
Considering the submissions made by the learned counsel for the
petitioners, let Notice be issued, returnable by 6 (six) weeks.
Mr. AK Dutta, learned CGC appears and accepts notice on behalf of all the
respondents. Therefore, notices are waived. Extra copies be furnished to him
within 1 (one) week from today.
Page No.# 9/9
List the matter after 6 (six) weeks.
In the interim, it is directed that until further orders there shall
be no recovery of Risk and Hardship Allowances (R&HA) from the writ
petitioners.
JUDGE
Comparing Assistant
