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Gauhati High Court
Sri Haradhan Sutradhar vs Smt. Rakhi Deb And 11 Ors on 27 February, 2026
Page No.# 1/8
GAHC010160502019
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/180/2019
SRI HARADHAN SUTRADHAR
S/O- LATE AMULY KUMAR SUTRADHAR, R/O- RAMKRISHNA NAGAR
BLOCK ROAD, RAMKRISHNA NAGAR, P.O. AND P.S. RAMKRISHNA
NAGAR, DIST.- KARIMGANJ, ASSAM, PIN- 788710.
VERSUS
SMT. RAKHI DEB AND 11 ORS.
W/O- SRI NITYANANDA DEB, R/O- SETTLEMENT ROAD, RAMKRISHNA
NAGAR, P.O. AND P.S. RAMKRISHNA NAGAR, DIST.- KARIMGANJ, ASSAM,
PIN- 788166.
2:SRI NITYANANDA DEB
S/O- LATE GOPENDRA DEB
R/O- SETTLEMENT ROAD
RAMKRISHNA NAGAR
P.O. AND P.S. RAMKRISHNA NAGAR
DIST.- KARIMGANJ
ASSAM
PIN- 788166.
3:AIRCEL
A MOBILE COMPANY HAVING ITS REGISTERED OFFICE AT 5TH FLOOR
SPENCER PLAZA
709
ANNA SALAI
CHENNAI- 600002 AND ONE OF ITS OFFICE
C/O GTL
INFRASTRUCTURE LTD.
MAYUR GARDEN BUILDING
ABC BUS STOP (OPPOSITE RAJIB BHAVAN
Page No.# 2/8
G.S. ROAD
GUWAHATI) (NOTICE TO BE SERVED ON THE GENERAL MANAGER
5TH FLOOR
SPENCER PLAZA
709
ANNA SALAI
CHENNAI- 600002 (UNDER THE JURIDICTION OF DISTRICT JUDGE
CHENNAI
TAMILNADU).
4:THE GENERAL MANAGER
5TH FLOOR
SPENCER PLAZA
709
ANNA SALAI
CHENNAI- 600002. (UNDER THE JURIDICTION OF DISTRICT JUDGE
CHENNAI
TAMILNADU).
5:CIRCLE HEAD/OFFICER
C/O- GTL
INFRASTRUCTURE LTD.
MAYUR GARDEN BUILDING
ABC BUS STOP (OPPOSITE RAJIB BHAVAN
G.S. ROAD
GUWAHATI-5.
6:IN-CHARGE
AIRCEL
SILCHAR
JANIGANJ
P.O. AND P.S. SILCHAR
DIST.- CACHAR
ASSAM. (UNDER JURISDICTION OF THE COURT OF MUNSIFF NO. 1
SILCHAR
CACHAR
P.O. AND P.S. SILCHAR
DIST.- CACHAR
ASSAM.
7:IN-CHARGE
AIRCEL
KARIMGANJ DISTRICT
P.O.
P.S. AND DIST.- KARIMGANJ
ASSAM
PIN- 788710.
Page No.# 3/8
8:IN-CHARGE
AIRCEL
C/O- MAMUN TELECOM
S.T. ROAD
BADARPUR
P.O. AND P.S. BADARPUR
DIST.- KARIMGANJ
ASSAM
PIN- 788806.
9:IN-CHARGE
AIRCEL
RAMKRISHNA NAGAR
P.O. AND P.S. RAMAKRISHNA NAGAR
DIST.- KARIMGANJ
ASSAM
PIN- 788166.
10:CHENNAI NETWORK INFRASTRUCTURE LIMITED (CNIL)
A COMPANY REGISTERED UNDER THE COMPANIES ACT
1956
HAVING ITS REGISTERED OFFICE AT DOOR NO. 34/1 DL
NEW NO. 403/2 SAMSON TOWER
7TH FLOOR
PANTHERON ROAD
EGMORE
CHENNAI- 600008
TAMILNADU
INDIA. (NOTICE TO BE SERVED TO THE GENERAL MANAGER
CNIL UNDER THE JURISDICTION AT DISTRICT JUDGE
CHENNAI
TAMILNADU.
11:GENERAL MANAGER
C/O- CNIL
DOOR NO. 34/1 DL
NEW NO. 403/2 SAMSON TOWEER
7TH FLOOR
PANTHERON ROAD
EGMORE
CHENNAI- 600008
TAMILNADU
INDIA (NOTICE TO BE SERVED TO THE GENERAL MANAGER
CNIL UNDER THE JURISDICTION AT DISTRICT JUDGE
CHENNAI
Page No.# 4/8
TAMILNADU).
12:GENERAL MANAGER
CNIL
3RD FLOOR
MAYUR GARDEN BUILDING
ABC BUS STOP
OPPOSITE RAJIB BHAWN
G.S. ROAD
GUWAHATI-5
Advocate for the Petitioner : MR. B C DAS, MR D N BHATTACHARYYA
Advocate for the Respondent : DR. B AHMED, MR. N C DAS (R-5,10,11 & 12),MR. A K
AZAD,MR K UDDIN
Linked Case : I.A.(Civil)/2876/2019
SRI HARADHAN SURADHAR
S/O- LATE AMULY KUMAR SUTRADHAR
R/O- RAMKRISHNA NAGAR BLOCK ROAD
RAMKRISHNA NAGAR
P.O. AND P.S. RAMKRISHNA NAGAR
DIST.- KARIMGANJ
ASSAM
PIN- 788710.
VERSUS
SMT. RAKHI DEB AND 11 ORS.
W/O- SRI NITYANANDA DEB
R/O- SETTLEMENT ROAD
RAMKRISHNA NAGAR
P.O. AND P.S. RAMKRISHNA NAGAR
DIST.- KARIMGANJ
ASSAM
PIN- 788166.
2:SRI NITYANANDA DEB
S/O- LATE GOPENDRA DEB
R/O- SETTLEMENT ROAD
Page No.# 5/8
RAMKRISHNA NAGAR
P.O. AND P.S. RAMKRISHNA NAGAR
DIST.- KARIMGANJ
ASSAM
PIN- 788166.
3:AIRCEL
A MOBILE COMPANY HAVING ITS REGISTERED OFFICE AT 5TH FLOOR
SPENCER PLAZA
709
ANNA SALAI
CHENNAI- 600002 AND ONE OF ITS OFFICE
C/O GTL
INFRASTRUCTURE LTD.
MAYUR GARDEN BUILDING
ABC BUS STOP (OPPOSITE RAJIB BHAVAN
G.S. ROAD
GUWAHATI) (NOTICE TO BE SERVED ON THE GENERAL MANAGER
5TH FLOOR
SPENCER PLAZA
709
ANNA SALAI
CHENNAI- 600002 (UNDER THE JURIDICTION OF DISTRICT JUDGE
CHENNAI
TAMILNADU).
4:THE GENERAL MANAGER
5TH FLOOR
SPENCER PLAZA
709
ANNA SALAI
CHENNAI- 600002. (UNDER THE JURIDICTION OF DISTRICT JUDGE
CHENNAI
TAMILNADU).
5:CIRCLE HEAD/OFFICER
C/O- GTL
INFRASTRUCTURE LTD.
MAYUR GARDEN BUILDING
ABC BUS STOP (OPPOSITE RAJIB BHAVAN
G.S. ROAD
GUWAHATI-5.
6:IN-CHARGE
AIRCEL
SILCHAR
Page No.# 6/8
JANIGANJ
P.O. AND P.S. SILCHAR
DIST.- CACHAR
ASSAM. (UNDER JURISDICTION OF THE COURT OF MUNSIFF NO. 1
SILCHAR
CACHAR
P.O. AND P.S. SILCHAR
DIST.- CACHAR
ASSAM.
7:IN-CHARGE
AIRCEL
KARIMGANJ DISTRICT
P.O.
P.S. AND DIST.- KARIMGANJ
ASSAM
PIN- 788710.
8:IN-CHARGE
AIRCEL
C/O- MAMUN TELECOM
S.T. ROAD
BADARPUR
P.O. AND P.S. BADARPUR
DIST.- KARIMGANJ
ASSAM
PIN- 788806.
9:IN-CHARGE
AIRCEL
RAMKRISHNA NAGAR
P.O. AND P.S. RAMAKRISHNA NAGAR
DIST.- KARIMGANJ
ASSAM
PIN- 788166.
10:CHENNAI NETWORK INFRASTRUCTURE LIMITED (CNIL)
A COMPANY REGISTERED UNDER THE COMPANIES ACT
1956
HAVING ITS REGISTERED OFFICE AT DOOR NO. 34/1 DL
NEW NO. 403/2 SAMSON TOWER
7TH FLOOR
PANTHERON ROAD
EGMORE
CHENNAI- 600008
TAMILNADU
INDIA. (NOTICE TO BE SERVED TO THE GENERAL MANAGER
Page No.# 7/8
CNIL UNDER THE JURISDICTION AT DISTRICT JUDGE
CHENNAI
TAMILNADU.
11:GENERAL MANAGER
C/O- CNIL
DOOR NO. 34/1 DL
NEW NO. 403/2 SAMSON TOWEER
7TH FLOOR
PANTHERON ROAD
EGMORE
CHENNAI- 600008
TAMILNADU
INDIA (NOTICE TO BE SERVED TO THE GENERAL MANAGER
CNIL UNDER THE JURISDICTION AT DISTRICT JUDGE
CHENNAI
TAMILNADU).
12:GENERAL MANAGER
CNIL
3RD FLOOR
MAYUR GARDEN BUILDING
ABC BUS STOP
OPPOSITE RAJIB BHAWN
G.S. ROAD
GUWAHATI-5.
------------
Advocate for : MR. B C DAS
Advocate for : appearing for SMT. RAKHI DEB AND 11 ORS.
BEFORE
HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA
ORDER
27.02.2026
None appears for the appellant on call. Mr. NC Das, learned counsel has
appeared on behalf of respondent Nos. 5, 10, 11 and 12.
As per Office Note dated 20.02.2026, learned advocates have entered
appearance on behalf of respondent Nos. 1 and 2, but unserved notices have
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been received in respect of proforma respondent Nos. 3, 4, 7 and 9. The A/D
cards or unserved notices have not been received back in respect of proforma
respondent Nos. 6 and 7.
Appellant is directed to take fresh steps on the proforma respondent
Nos. 3, 4, 7 and 9, after ascertaining their proper address.
List the matter again on 23.04.2026.
JUDGE
Comparing Assistant
