Page No.# 1/4 vs The State Of Assam And 10 Ors
2026 Latest Caselaw 1655 Gua

Gauhati High Court

Page No.# 1/4 vs The State Of Assam And 10 Ors on 24 February, 2026

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                               Page No.# 1/4

GAHC010057042022




                                                        undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2249/2022

         BISWAJIT DEY AND 2 ORS
         S/O- LATE AMULYA CH. DEY,
         VILL- DURGANAGAR PART-IV,
         P.O- UDHARBOND, PIN-788030,
         DIST- CACHAR, ASSAM

         2: ANANDA MOHAN DEY
          S/O- LATE NARESH CH. DEY

         VILL- DURGANAGAR PART-IV
          VIP ROAD
         P.O- UDHARBOND
          PIN-788030

         DIST- CACHAR
         ASSAM

         3: MINATI RANI PAUL
          S/O- LATE SUKAMOY DEY

         VILL-6TH MILE
          VIP ROAD'
         NEAR RAJIB GANDHI STADIUM
         P.O- UDHARBOND
          PIN-788030

         DIST- CACHAR
         ASSA

         VERSUS

         THE STATE OF ASSAM AND 10 ORS
         REP. THROUGH THE COMMISSIONER AND SECRETARY TO THE GOVT. OF
         ASSAM, ENVIRONMENT AND FOREST DEPTT., SACHIVALAYA, DISPUR,
                                          Page No.# 2/4

GUWAHATI-781006.

2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
 ENVIRONMENT AND FOREST DEPTT.
 SACHIVALAYA
 DISPUR
 GUWAHATI-781006.

3:THE PRINCIPAL CHIEF CONSERVATOR
 OF FORESTS
 PANJABARI
ARANYA BHAWAN
 GUWAHATI-781037.

4:THE CONSERVATOR OF FORESTS
 SOUTHERN ASSAM CIRCLE
 P.O- SILCHAR
 DIST- CACHAR
ASSAM

5:THE DIVISIONAL FOREST OFFICER
 CACHAR FOREST DIVISION
 SILCHAR
ASSAM

6:THE POLLUTION CONTROL BOARD
ASSAM
 BAMUNIMAIDAM
 GUWAHATI-21

7:THE REGIONAL POLLUTION CONTROL BOARD
 SILCHAR
 P.O- SILCHAR
 PIN-788001
 DIST- CACHAR

8:THE ASSISTANT GENERAL MANAGER
 SILCHAR ELECTRICAL DIVISION-II
APDCL
 CACHAR
 MEHARPUR
 SILCHAR
 PIN-788015

9:THE DEPUTY COMMISSIONER
 DIST- CACHAR
ASSAM
                                                                        Page No.# 3/4


          10:ASHIM PAUL
           PROPRIETOR
           SHREE KRISHNA CRUSHER

          S/O- LATE HIMANGSHU PAUL
          CLUB ROAD
          SILCHAR
          ( GITANJALI HOTEL)
          P.O- SILCHAR
          PIN-788001
          CACHAR
          ASSAM

          11:KESHAB DUTTA
           VILLAGE UTTARPARA
           P.O- UDARBOND
           PIN-788030
           DIST- CACHAR
          ASSA

Advocate for the Petitioner : MR . B MALAKAR, MR D SARMA,MS P SHARMA,MR. P K
GARODIA,MS K DAS,MS P SHARMA,MR. T ISLAM,MS M ROY,MS. T ROY

Advocate for the Respondent : SC, FOREST, MR. A BORUA,MS. P BHATTACHARYA (R-
10,11),GA, ASSAM,SC, PCB




                                BEFORE
               HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                     ORDER

24.02.2026 Shri D. Sarma, learned counsel for the petitioners has submitted that a rejoinder affidavit would be filed against the affidavit-in-opposition of the respondent nos. 6 and 7.

Also heard Shri N. Das, learned State Counsel as well as Shri S. Baruah, learned Standing Counsel, PCB and Ms. D. Bhattacharyya, learned counsel for the respondent nos. 10 and 11.

In view of the prayer made on behalf of the petitioner, the matter is Page No.# 4/4

adjourned to be listed on 13.03.2026 to enable filing of rejoinder affidavit.

JUDGE

Comparing Assistant