Sri Nirmal Paul vs The State Of Assam
2026 Latest Caselaw 1643 Gua

Gauhati High Court

Sri Nirmal Paul vs The State Of Assam on 24 February, 2026

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                                         Page No.# 1/4

GAHC010235712025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Crl.)/1154/2025

            SRI NIRMAL PAUL
            SON OF LATE NARAYAN PAUL ALIAS NITAI PAUL RESIDENTS OF VILLAGE
            - GOBARDHAN, GHORAMARA, JANPAM PIN-781150 UNDER
            PRAGJYOTISHPUR POLICE STATION IN THE DISTRICT OF KAMRUP M
            ASSAM.



            VERSUS

            THE STATE OF ASSAM
            REPRESENTED BY P.P. ASSAM.

            2:SRI AJOY PAUL
             SON OF LATE SUBAL PAUL
             RESIDENT OF VILLAGE- GOBARDHAN
             GHORAMARA
             JANPAM
             P.O. -CHANDRAPUR
             PIN781150
             UNDER PRAGJYOTISHPUR POLICE STATION IN THE DISTRICT OF
            KAMRUP M ASSAM

Advocate for the Petitioner   : MR S I AHMED, MR. N AHMED

Advocate for the Respondent : PP, ASSAM,




             Linked Case : Crl.A./78/2016

            SRI HARE KRISHNA PAUL
                                                      Page No.# 2/4

S/O LATE NITAI PAUL
R/O GOBARDHAN GHORAMARA
JANPAM
CHANDRAPUR
PIN 781150
UNDER PRAGJYOTISHPUR P.S. IN THE DIST. OF KAMRUP M
ASSAM.


VERSUS

THE STATE OF ASSAM and ANR


2:AJOY PAUL

S/O LATE SUBAL PAUL
R/O GOBARDHAN GHORAMARA
JANPAM CHANDRAPUR
PIN 781150
UNDER PRAGJYOTISHPUR POLICE STATION IN THE DIST. OF KAMRUP M
ASSAM.
------------
Advocate for : MRS I AHMED
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM and ANR



Linked Case : Crl.A./50/2017

SRI BIPUL PAUL
S/O SRI ATUP PAUL
R/O VILL. GOBARDHAN
GHORAMARA
JANPAM
P.S. PRAGJYOTISHPUR
DIST. KAMRUP M
ASSAM.


VERSUS

THE STATE OF ASSAM and ANR


2:AJAY PAUL
S/O LATE SUBAL PAUL
                                                              Page No.# 3/4

R/O VILL. GHORAMARA JAMPAN
P.S. PRAGJYOTISHPUR
DISPUR
DIST. KAMRUP M
ASSAM.
------------
Advocate for : MRK NAYAK
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM and ANR



Linked Case : Crl.A./94/2016

SRI SIBA PAUL @ SIBU PAUL and 2 ORS
S/O SRI PRATAP PAUL

2: PRATAP PAUL
S/O LATE ARJUN PAUL

3: PARIMAL PAUL
S/O SRI PRATAP PAUL
ALL ARE R/O VILL. GOBARDHAN
GHORAMARA JANPAM
P.S. PRAGJYOTISHPUR
DIST. KAMRUPM
ASSAM.
VERSUS

THE STATE OF ASSAM and ANR


2:AJAY PAUL

S/O LATE SUBAL PAUL
R/O VILL. GOBARDHAN
GHORAMARA JANPAM
P.S. PRAGJYOTISHPUR
DIST. KAMRUP M
ASSAM.
------------
Advocate for : MR.S C BISWAS
Advocate for : MR.R SARMAR-2 appearing for THE STATE OF ASSAM and ANR



                     BEFORE
   HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                                                                               Page No.# 4/4

                  HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                        ORDER

Date : 24/02/2026 (Michael Zothankhuma, J) On the prayer for adjournment made on behalf of Mr. Z. Kamar, learned senior counsel for the applicant / appellant(s), list these matters on 23/04/2026.

                      JUDGE                    JUDGE




Comparing Assistant