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Abbas Ali vs The State Of Assam And 4 Ors
2026 Latest Caselaw 1604 Gua

Citation : 2026 Latest Caselaw 1604 Gua
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Abbas Ali vs The State Of Assam And 4 Ors on 23 February, 2026

Author: M. Zothankhuma
Bench: Michael Zothankhuma
                                                                      Page No.# 1/3

GAHC010102952024




                                                               undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Crl.A./191/2024

         ABBAS ALI
         S/O- LATE JINAT ALI, R/O- LATANI CHAPORI, P.S.-RUPAHIHAT, DISTRICT-
         NAGAON, ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 4 ORS
         REPRESENTED BY THE PUBLIC PROSECUTOR ASSAM.

         2:JOINUDDIN
          S/O-. LATE AMZAT ALI
          R/O- LATANI CHAPORI
          P.S.-RUPAHIHAT
          DISTRICT- NAGAON
         ASSAM.

         3:ATOSH ALI
          S/O-. LATE MOIZUDDIN
          R/O- LATANI CHAPORI
          P.S.-RUPAHIHAT
          DISTRICT- NAGAON
         ASSAM.

         4:SURUJ ALI
          S/O-. LATE MOIZUDDIN
          R/O- LATANI CHAPORI
          P.S.-RUPAHIHAT
          DISTRICT- NAGAON
         ASSAM.

         5:ALALUDDIN
          S/O-. MOIZUDDIN
                                                                           Page No.# 2/3

            R/O- LATANI CHAPORI
            P.S.-RUPAHIHAT
            DISTRICT- NAGAON
            ASSAM

Advocate for the Petitioner   : MR. A GANGULY, MR D BARMAN,MR T CHHETRI

Advocate for the Respondent : PP, ASSAM, MR S J BARUAH(R-5),MS M D MEDHI(R-5),MS J
KALITA(R-5),MD IMRAN (R-2,3,4),MD R ISLAM(R-2,3,4),MR S M ABDULLAH P(R-2,3,4),MS F
HUSSAIN(R-2,3,4)




             Linked Case : Crl.A./113/2024

            MONIRUDDIN AND ANR.
            S/O LATE AKKASH ALI

            VILL.- LATANI CHAPORI

            P.S.- RUPAHIHAT

            DIST.- NAGAON
            ASSAM.

            2: MOHAMMAD ALI
            S/O LATE AKKASH ALI

            VILL.- LATANI CHAPORI

            P.S.- RUPAHIHAT

            DIST.- NAGAON
            ASSAM.
            VERSUS

            THE STATE OF ASSAM AND ANR.
            REP. BY THE P.P.
            ASSAM.

            2:ABBAS ALI
            S/O ZINNAT ALI

            VILL.- LATANI CHAPORI
                                                                    Page No.# 3/3

            P.S.- RUPAHIHAT

            DIST.- NAGAON
            ASSAM.
            ------------
            Advocate for : MR. Y S MANNAN
            Advocate for : PP
            ASSAM appearing for THE STATE OF ASSAM AND ANR.



                                 BEFORE
               HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                 HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                     ORDER

23.02.2026 (M. Zothankhuma, J)

Learned counsels for the parties have submitted that they have received the copy of the paper book.

Accordingly, list these matters for hearing on 24.03.2026.

                               JUDGE                   JUDGE




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