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Page No.# 1/3 vs The Collector Cum Deputy Commissioner
2026 Latest Caselaw 1575 Gua

Citation : 2026 Latest Caselaw 1575 Gua
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/3 vs The Collector Cum Deputy Commissioner on 23 February, 2026

                                                               Page No.# 1/3

GAHC010265782025




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Review.Pet./285/2025

         SRI ALOK BAGARIA AND ANR
         DIST. DIBRUGARH

         2: SRI RANJIT BAGARIA
          BOTH ARE SONS OF LATE PRAHLADRAI BAGARIA
          R/O BEHEATING TEA ESTATE
          P.S. BARBARUAH
          P.O. AND DIST. DIBRUGARH
         ASSAM

         VERSUS

         THE COLLECTOR CUM DEPUTY COMMISSIONER, AND 2 ORS
         DIBRUGARH, DISTRICT - DIBRUGARH, ASSAM

         2:THE BRAHMAPUTRA CRAKER AND POLYMER LIMITED
          LEPETKATA
          - DISTRICT DIBRUGARH
         ASSAM
          REPRESENTED BY ITS MANAGING DIRECTOR.

         2:THE BRAHMAPUTRA CRAKER AND POLYMER LTD.

          LEPETKATA
          DIST. DIBRUGARH
          ASSAM
          REPRESENTED BY ITS MANGING DIRECTOR.

         3:THE STATE OF ASSAM
          REPRESENTED BY ITS CHIEF SECRETARY TO THE GOVT. OF ASSAM
          DISPUR
          GUWAHATI - 781006.

         3:THE STATE OF ASSAM
                                                                           Page No.# 2/3


             REPRESENTED BY ITS CHIEF SECY. TO THE GOVT. OF ASSAM
             DISPUR
             GUWAHATI 78100

Advocate for the Petitioner   : MR. SAILENDRA DEKA, MS L RONGPIPI,MR JITENDRA DAS

Advocate for the Respondent : GA, ASSAM, MR. A BHATTACHARJEE (R-2),MR. M NATH(R-2)


            Linked Case : Review.Pet./292/2025

            THE COLLECTOR CUM DEPUTY COMMISSIONER DIBRUGARH AND ANR

            DIST. DIBRUGARH
            ASSAM.

            2: THE STATE OF ASSAM
            REPRESENTED BY ITS CHIEF CHIEF SECRETARY TO THE GOVERNMENT OF
            ASSAM
             DISPUR
             GUWAHATI. PIN-781006
            VERSUS

            ALOK BAGARIA AND ANR
            S/O LATE PRAHLADRAI BAGARIA
            RESIDENT OF BEHEATING TEA ESTATE
            P.S. BARBARUAH
            P.O. AND DISTRICT-DIBRUGARH
            ASSAM.

            2:SRI RANJIT BAGARIA
            S/O LATE PRAHLADRAI BAGARIA
             RESIDENT OF BEHEATING TEA ESTATE
             P.S. BARBARUAH
             P.O. AND DISTRICT-DIBRUGARH
            ASSAM
             ------------
            Advocate for : MRS. D DAS BARMAN
            Advocate for : MR S DEKA appearing for ALOK BAGARIA AND ANR
                                                                           Page No.# 3/3


                                  BEFORE
                HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                        ORDER

Date : 23.02.2026

1. Heard Mr. S. Deka, learned counsel for the petitioners. Also heard Mr. D. Mazumdar, learned Additional Advocate General, Assam, assisted by Ms. S. Nath, learned counsel for the respondent Nos. 1 and 3 and Mr. M. Nath, learned senior counsel assisted by Mr. A. Bhattacharyya, learned counsel for the respondent No. 2 in Review Petition No. 285/2025 and Review Petition No. 292/2025.

2. It is submitted at bar that these review petitions have been filed by the appellants as well as respondents in connection with common judgment and order dated 01.11.2025 passed by this Court in L.A. Appeal No. 2/2019 and L.A. Appeal No. 3/2019.

3. The learned counsel for both sides have prayed for listing these matters on

a hearing day preferably on 17th of March, 2026 for final disposal.

4. The prayer is allowed.

5. List these matters again on 17th of March, 2026.

JUDGE

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