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Barak Valley Cements Ltd vs The Union Of India And 4 Ors
2026 Latest Caselaw 1496 Gua

Citation : 2026 Latest Caselaw 1496 Gua
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Barak Valley Cements Ltd vs The Union Of India And 4 Ors on 20 February, 2026

Author: Manish Choudhury
Bench: Manish Choudhury
                                                                Page No.# 1/8

GAHC010117422025




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/3059/2025

         BARAK VALLEY CEMENTS LTD.
         HAVING ITS WORKS AND REGISTERED OFFICE AT DEBENDRA NAGAR,
         JHOOM BASTI, BADARPUR GHAT-788803, DIST. SRIBHUMI, ASSAM,
         REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER SRI MUKESH
         AGARWAL, S/O- LATE BANWARILAL AGARWAL, R/O- BADARPUR GHAT-
         788803, DIST. SRIBHUMI, ASSAM



         VERSUS

         THE UNION OF INDIA AND 4 ORS
         REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
         MINISTRY OF COMMERCE AND INDUSTRIES (DEPARTMENT OF
         INDUSTRIAL POLICY AND PROMOTION(, DBA II/NER SECTION, UDYOG
         BHAWAN, NEW DELHI-110011.

         2:THE STATE OF ASSAM
          REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
          DEPARTMENT OF INDUSTRIES AND COMMERCE
          DISPUR
          GUWAHATI-781006
         ASSAM

         3:THE COMMISSIONER OF INDUSTRIES AND COMMERCE
         ASSAM
          UDYOG BHAWAN
          BAMUNIMAIDAM
          GUWAHATI-781021
         ASSAM

         4:THE GENERAL MANAGER
          DISTRICT INDUSTRIES AND COMMERCECENTRE
          KARIMGANJ
                                                                            Page No.# 2/8

             LONGAI ROAD
             SRIBHUMI-788710
             ASSAM

            5:NORTH EASTERN DEVELOPMENT FINANCE CORPORATION LTD.
            (NEDFI)

             REPRESENTED BY THE ASSISTANT GENERAL MANAGER (B.D.)
             NEDFI HOUSE
             G.S. ROAD
             DISPUR
             GUWAHATI-7841006
             ASSA

Advocate for the Petitioner   : DR B P TODI, DR ANKIT TODI,MS. T P THANCHUNG

Advocate for the Respondent : DY.S.G.I., MR. S K MEDHI (R-1),MR G DAS(R-5),MR. N ISLAM
(R-5),SC, INDUSTRIES AND COMMERCE




             Linked Case : WP(C)/3108/2025

            BARAK VALLEY CEMENTS LTD
            HAVING ITS WORKS AND REGISTERED OFFICE AT DEBENDRA NAGAR
            JHOOM BASTI
            BADARPUR GHAT-788803
            DIST- SRIBHUMI
            ASSAM
            REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER
            SRI MUKESH AGARWAL
            R/O BADARPURGHAT-788803
            DIST- SRIBHUMI
            ASSAM


             VERSUS

            THE UNION OF INDIA AND 4 ORS.
            REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
             MINISTRY OF COMMERCE AND INDUSTRIES (DEPARTMENT OF
            INDUSTRIAL POLICY AND PROMOTION)
             DBA II/ER SECTION
             UDYOG BHAWAN
             NEW DELHI-110011
                                                            Page No.# 3/8


2:THE STATE OF ASSAM
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
 DEPARTMENT OF INDUSTRIES AND COMMERCE
 DISPUR
 GUWAHATI-781006
ASSAM

3:THE COMMISSIONER OF INDUSTRIES AND COMMERCE
ASSAM
UDYOG BHAWAN
BAMUNIMAIDAM
GUWAHATI-781021
ASSAM

4:THE GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTRE
KARIMGANJ
LONGAI ROAD
SRIBHUMI-788710
ASSAM

5:NORTH EASTERN DEVELOPMENT FINANCE CORPORATION LTD. (NEDFI)
REPRESENTED BY THE ASSISTANT GENERAL MANAGER (B.D.)
NEDFI HOUSE
G.S. ROAD
DISPUR
GUWAHATI-781006
ASSAM
------------
Advocate for : DR B P TODI
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 4 ORS.



Linked Case : WP(C)/3054/2025

BARAK VALLEY CEMENTS LTD
HAVING ITS WORKS AND REGISTERED OFFICE AT DEBENDRA NAGAR
JHOOM BASTI
BADARPUR GHAT-788803

DIST.- SRIBHUMI
ASSAM.
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER
SRI MUKESH AGARWAL
AGED ABOUT 55 YEARS
S/O- LATE BANWARILAL AGARWAL
                                                          Page No.# 4/8


R/O- BADARPUR GHAT-788803
DIST.- SRIBHUMI
ASSAM.


VERSUS

THE UNION OF INDIA AND ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
MINISTRY OF COMMERCE AND INDUSTRIES
(DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION)
DBA II/NER SECTION
UDYOG BHAWAN
NEW DELHI-110011.

2:THE STATE OF ASSAM.
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
 DEPARTMENT OF INDUSTRIES AND COMMERCE
 DISPUR
 GUWAHATI-781006
ASSAM.

3:THE COMMISSIONER OF INDUSTRIES AND COMMERCE
ASSAM.
UDYOG BHAWAN
BAMUNIMAIDAN
GUWAHATI-781021
ASSAM.

4:THE GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTRE
KARIMGANJ.
LONGAI ROAD
SRIBHUMI. PIN-788710
ASSAM.

5:NORTH EASTERN DEVELOPMENT FINANCE CORPORATION LTD.(NEDFI)
REPRESENTED BY THE ASSISTANT GENERAL MANAGER (B.D) NEDFI
HOUSE
G.S. ROAD
DISPUR
GUWAHATI-781006
ASSAM.
------------
Advocate for : DR ANKIT TODI
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND ORS
                                                     Page No.# 5/8



Linked Case : WP(C)/3113/2025

BARAK VALLEY CEMENTS LTD
HAVING ITS WORKS AND REGISTERED OFFICE AT DEBENDRA NAGAR
JHOOM BASTI
BADARPUR GHAT-788803
DIST- SRIBHUMI
ASSAM
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER
SRI MUKESH AGARWAL
S/O LATE BANWARILAL AGARWAL
R/O BADARPUR GHAT-788803
DIST- SRIBHUMI
ASSAM


VERSUS

THE UNION OF INDIA AND 4 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
 MINISTRY OF COMMERCE AND INDUSTRIES (DEPARTMENT OF
INDUSTRIAL POLICY AND PROMOTION)
 DBA II/ER SECTION
 UDYOG BHAWAN
 NEW DELHI-110011

2:THE STATE OF ASSAM
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
 DEPARTMENT OF INDUSTRIES AND COMMERCE
 DISPUR
 GUWAHATI-781006
ASSAM

3:THE COMMISSIONER OF INDUSTRIES AND COMMERCE
ASSAM
UDYOG BHAWAN
BAMUNIMAIDAM
GUWAHATI-781021
ASSAM

4:THE GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTRE
KARIMGANJ
LONGAI ROAD
SRIBHUMI-788710
ASSAM
                                                            Page No.# 6/8


5:NORTH EASTERN DEVELOPMENT FINANCE CORPORATION LTD. (NEDFI)
REPRESENTED BY THE ASSISTANT GENERAL MANAGER (B.D.)
NEDFI HOUSE
G.S. ROAD
DISPUR
GUWAHATI-781006
ASSAM
------------
Advocate for : DR B P TODI
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 4 ORS.



Linked Case : WP(C)/3058/2025

BARAK VALLEY CEMENTS LTD
HAVING ITS WORKS AND REGISTERED OFFICE AT DEBENDRA NAGAR
JHOOM BASTI
BADARPUR GHAT-788803
DIST.- SRIBHUMI
ASSAM. REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER
SRI MUKESH AGARWAL
AGED ABOUT 55 YEARS
S/O- LATE BANWARILAL AGARWAL
R/O- BADARPUR GHAT-788803
DIST.- SRIBHUMI
ASSAM.


VERSUS

THE UNION OF INDIA AND ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
MINISTRY OF COMMERCE AND INDUSTRIES
(DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION)
DBA II/NER SECTION
UDYOG BHAWAN
NEW DELHI-110011.

2:THE STATE OF ASSAM.
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
 DEPARTMENT OF INDUSTRIES AND COMMERCE
 DISPUR
 GUWAHATI-781006
ASSAM.

3:THE COMMISSIONER OF INDUSTRIES AND COMMERCE
                                                                                     Page No.# 7/8

            ASSAM.
            UDYOG BHAWAN
            BAMUNIMAIDAN
            GUWAHATI-781021
            ASSAM.

            4:THE GENERAL MANAGER
            DISTRICT INDUSTRIES AND COMMERCE CENTRE
            KARIMGANJ.
            LONGAI ROAD
            SRIBHUMI. PIN-788710
            ASSAM.

            5:NORTH EASTERN DEVELOPMENT FINANCE CORPORATION LTD.(NEDFI)
            REPRESENTED BY THE ASSISTANT GENERAL MANAGER (B.D) NEDFI
            HOUSE
            G.S. ROAD
            DISPUR
            GUWAHATI-781006
            ASSAM.
            ------------
            Advocate for : DR ANKIT TODI
            Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND ORS



                                    BEFORE
                   HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                            ORDER

20.02.2026

Mr. B.P. Todi, learned counsel for the petitioner; Mr. S.K. Medhi, learned Central Government Counsel [CGC] for the respondent Union of India; Mr. B. Gogoi, learned Additional Advocate General, Assam for the respondent Industries & Commerce Department; and Mr. G. Das, learned counsel for the respondent NEDFI.

The counter affidavits on behalf of the respondent Union of India and the respondent NEDFI are already on record.

Mr. Gogoi, Additional Advocate General, Assam appearing for the respondent Industries & Commerce Department has submitted that he has received the necessary instructions to file the counter affidavit and has, thus, sought for 3 [three] weeks' time to file the counter Page No.# 8/8

affidavit.

As sought for and agreed to by the learned counsel for the parties, list the cases on 30.03.2026.

JUDGE

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