Page No.# 1/3 vs The State Of Assam And 4 Ors
2026 Latest Caselaw 1329 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 4 Ors on 17 February, 2026

                                                              Page No.# 1/30

GAHC010197062025




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/5140/2025

         MONORANJAN SARMAH AND 173 ORS
         SON OF LATE--SIDHI NATH SARMA
         RESIDENT OF-VILL- NAKUCHI, PO- MARANJONA, DISTRICT- KAMRUP
         (ASSAM).

         2: SRIKANT KALITA
          SON OF- LATE BALI RAM KALITA
         RESIDENT OF- VILL- KEKERIKUCHI
          PO- DWARKUCHI
          DISTRICT- BAKSA (BTAD)

         3: GAJEN CH. TALUKDAR
          SON OF- SONI RAM TALUKDAR
         RESIDENT OF- VILL JALJALI
          PO- DWARKUCHI

         DISTRICT- KAMRUP
         ASSAM.

         4: SUBUDH DAS
          SON OF- LATE HAREN DAS.
         VILL- JOLJOLI
          PO- DWARKUCHI

         DISTRICT - KAMRUP
         ASSAM.

         5: BHAGAWAN SHARMA
          SON OF- UPEN SARMA
         RESIDENT OF- VILL- KENDUKONA
          PO- PUTHIMARI
          DISTRICT- KAMRUP
         ASSAM
                                   Page No.# 2/30

6: KHARGESWAR KALITA
 SON OF- LATE BASURAM KALITA
RESIDENT OF- VILL- TULSIBARI
 PO- TULSIBARI

DISTRICT - KAMRUP
ASSAM.

7: DHIREN KALITA
 SON OF- LATE SONARAM KALITA
RESIDENT OF- VILL- TULSIBARI
 PO- TULSIBARI

DISTRICT - KAMRUP
ASSAM

8: PRAFULLA KALITA
 SON OF- LATE PUSPA RAM KALITA.
RESIDENT OF- VILL- TARANI
 PO- TARANI
 DISTRICT - KAMRUP
ASSAM.

9: KUSHAL CHOUDHARY
 SON OF- LATE KANAK CHOUDHARY.
RESIDENT OF- VILL- KHETRIHARDIA
PO-KHETRIHARDIA

DISTRICT - KAMRUP
ASSAM

10: CHAKRA KALITA
 SON OF- NARO KALITA
 RESIDENT OF- VILL- BATAKUCHI
 PO- JAMTOLA

DISTRICT - KAMRUP
ASSAM.

11: AKAN KALITA
 SON OF- LATE GOLAP CH. KALITA

RESIDENT OF- VILL- BATAKUCHI
PO- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

12: DINESH CH. KALITA
                                                  Page No.# 3/30

SON OF-DOMEHU RAM KALITA
RESIDENT OF- VILL- TULSIBARI
PO- TULSIBARI
DISTRICT - KAMRUP
ASSAM.

13: ABUL KALAM AZAD
 SON OF- RIAJUDDIN AHMED
RESIDENT OF- VILL- TULSIBARI
 PO- TULSIBARI
 DISTRICT -KAMRUP
ASSAM.

14: KARUNA KALITA
 SON OF- LATE PHNIDHAR KALITA.
RESIDENT OF- VILL- PANITEMA
 PO- PANITEMA
 DISTRICT- KAMRUP
ASSAM.

15: KAMALESWAR KALITA
 SON OF- LATE GANGARAM KALITA

RESIDENT OF- VILL- BATAKUCHI
PO- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

16: DINESWAR SALOI
 SON OF- PULU RAM SALOI

RESIDENT OF- VILL- KEKERIKUCHI
PO- DWARKUCHI

DISTRICT- BASKA(B.T.A.D.)
ASSAM.

17: SUREN KALITA
 SON OF- SANU RAM KALITA
RESIDENT OF- VILL- KARARA GARHVITOR PO- TARANI

DISTRICT- KAMRUP
ASSAM.

18: UMESH CH. NATH
 SON OF- LAKSHI RAM NATH
RESIDENT OF- VILL- GORESWARMAHARIPARA
 PO-MAHARIPARA DISTRICT- BASKA(B.T.A.D.)
                                  Page No.# 4/30

ASSAM.

19: BALEN CH. SALOI
 SON OF- LAE MANI RAM SALOI

RESIDENT OF- VILL- KEKERIKUCHI

PO- DWARKUCHI

DISTRICT- BASKA (B.T.A.D.)
ASSAM.

20: LAKHI BAISHYA
 SON OF- LATE MAHESWAR BAISHYA
RESIDENT OF- VILL- JAMTOLA

P.O.- JAMTOLA

DISTRICT- KAMRUP
ASSAM.

21: GIRISH KALITA
 SON OF- LATE GAURI KALITA
RESIDENT OF- VILL- TARANI

PO- TARANI
DISTRICT- KAMRUP
ASSAM.

22: PHUKAN HALOI
 SON OF- LATE JITEN HALOI
RESIDENT OF- VILL- BICHENNALA

P.O.- JAMTOLA

DISTRICT- KAMRUP
ASSAM

23: BHUBNESWAR SALOI
 SON OF- LATE SUBAL SALOI

RESIDENT OF- VILL- TARANI

P.O- TARANI

DISTRICT- KAMRUP
ASSAM.
                                            Page No.# 5/30

24: PRADIP KUMAR SALOI
 SON OF- JADABSALOI
RESIDENT OF- VILL- KEKERIKUCHI

P.O- DWARKUCHI

DISTRICT- BAKSA (B.T.A.D.)
ASSAM.

25: NILA KANTA LAHAKAR
 SON OF- LATE BHADRA RAM LAHKAR.
RESIDENT OF- VILL- GURKUCHIPASHIM SITARA
 DISTRICT- KAMRUP
ASSSAM.

26: NIRANJAN KALITA
 SON OF- CHINTARAM KALITA
RESIDENT OF- VILL- BATAKUCHI
 PO- JAMTOLA
 DISTRICT- KAMRUP
ASSAM

27: AHSAN ALI
 SON OF- LATE ASUR ALI.
RESIDENT OF- VILL- KAZIGAON
 PO- RANGIA
 DISTRICT- KAMRUP
ASSAM

28: SANTI RAM RAJBONGSHI
 SON OF- LATE SUKHNA RAJBONGSHI.
RESIDENT OF- VILL- TULSIBARI
 P.O- TULSIBARI
DISTRICT- KAMRUP
ASSAM.

29: DILIP CH. SARMA
 SON OF- LATE BIDYADHAR SARMA
RESIDENT OF- VILL- PINGLESWAR
 PO- PINGLESWAR

DISTRICT - KAMRUP (ASSAM)

30: RANJAN CH. DAS
 SON OF-PRASSANNA CH. DAS
RESIDENT OF- VILL- BEZARA
PO- BEZARA
 DISTRICT- KAMRUP(ASSAM).
                                                           Page No.# 6/30


31: DIPAK KALITA
 SON OF- LATE GAJEN KALITA

RESIDENT OF- VILL- TARANI
PO- TARANI
DISTRICT- KAMRUP
ASSAM.

32: TRILOKYA SAIKIA
 SON OF- LATE MADHU SAIKIA
S
RESIDENT OF- VILL- BAIHATA
 P.O- BAIHATA
 DISTRICT- KAMRUP
ASSAM.

33: PADMESWAR CHUTIA
 SON OF- NIKHESWAR CHUTIA
RESIDENT OF- BY LANE -4 HILL SIDE KAHILIPARA ROAD GHY-6

DISTRICT - KAMRUP(M).

34: JANAJIT KUMAR HAZARIKA
 SON OF- LATE TRINI CHARAN HAZARIKA
RESIDENT OF- VILL- MADHAB GAON
 PO-KUWARITOL

DISTRICT- NAGAON(ASSAM).

35: KISHOR DEKA
 SON OF- LATE MAHESWAR DEKA.
RESIDENT OF- VILL- TULASIKHARIKATA
 PO- KENDUA

DISTRICT- KAMRUP(ASSAM)

36: DILIP NEOG
 SON OF- LATE PUNARAM NEOG
RESIDENT OF- VILL- GOMOTHAGAON
 PO- URIAGAON
 PS- SADAR

DISTRICT- NAGAON
ASSAM.

37: SHANTI RAM DEKA
 SON OF- LATE PAYODHAR DEKA.
                                     Page No.# 7/30

RESIDENT OF- VILL- KSHUDRAPALAHA
PO- BAIHATACHARIALI

DISTRICT-KAMRUP
ASSAM

38: ANIL NATH
 SON OF- LATE CHANDI RAM NATH
RESIDENT OF- VILL- GARIYAKOTH.
P.O- JAMTOLA

DISTRICT- KAMRUP
ASSAM

39: JADAB CH. DAS
 SON OF- LATE DEBEN DAS
RESIDENT OF- VILL- ISSAPUR
 PO- TULSIBAR

DISTRICT- KAMRUP
ASSAM.

40: ALI HUSSAIN
 SON OF- LATE RAFIQUE ALI
RESIDENT OF-VILL- ISSAPUR
 P.O.- TULSIBAR

DISTRICT- KAMRUP
ASSAM

41: SATISH KUMAR DEKA
 SON OF- LATE KRISHNA RAM DEKA
RESIDENT OF- VILL- KARAIBARI
 PO- NAGAON

DISTRICT- KAMRUP
ASSAM.

42: BASANTA THAKURIA
 SON OF- LATE NAGEN THAKURIA
RESIDENT OF- VILL- BHOTANKEMAHITA
PO- BHOTANKE MAHITA
DISTRICT- BAJALI
ASSAM.

43: BHABEN CH. DEKA
 SON OF- LATE BANGSI DHAR DEKA
RESIDENT OF- VILL- TULSIBARI
                                 Page No.# 8/30

P.O- TULSIBARI

DISTRICT- KAMRUP
ASSAM.

44: ATUL CH. KALITA
 SON OF- RANJIT KALITA.
RESIDENT OF- VILL- TULSIBARI
 P.O- TULSIBARI

DISTRICT- KAMRUP
ASSAM

45: NARESWAR DAS
 SON OF- HALI RAM DAS

RESIDENT OF- VILL- ISSAPUR
P.O- TULSIBARI

DISTRICT- KAMRUP
ASSAM.

46: PANIRAM BORO
 SON OF- LATE ALA RAM BORO.
RESIDENT OF- VILL-PHAHURABURI
 P.O- HAGERGAON

DISTRICT- BASKA
ASSAM.

47: DHIREN BORO
 SON OF- LATE GOPAL CH BORO

RESIDENT OF- TAMULPUR
P.O- GURMOW

DIST- TAMULPUR
ASSAM.

48: RANJIT CH. THAKURIA
 SON OF- NAREN THAKURIA
RESIDENT OF- VILL- CHHATABARI
 PO- BIRPARA

DISTRICT - KAMRUP
ASSAM

49: DIPKAN BORAH
                                   Page No.# 9/30

SON OF- TUOI BORAH
RESIDENT OF- VILL- NAMKARAIYANI
PO- MOHKHULI

DISTRICT- NAGAON
ASSAM

50: KARUNA KALITA
 SON OF- LATE RISHAV KALITA
RESIDENT OF- VILL- TULSIBARI
 P.O- TULSIBARI

DISTRICT- KAMRUP
ASSAM.

51: KARTIK CH. BORO
 SON OF- LATE NANDA RAM BORO

RESIDENT OF- VILL- BAHJANI
P.O- PANERI

DISTRICT- KAMRUP
ASSAM.

52: AMRIT CH. KALITA
 SON OF- LATE HOLIRAM KALITA

RESIDENT OF- VILL- SIMALUA
PO- BALISATRA

DISTRICT- KAMRUP
ASSAM.

53: CHABIN CH. BORO
 SON OF- LATE MOLORAM BORO
RESIDENT OF- VILL- KAIMARI
 P.O- DURAPARA(BOKO)

DISTRICT-KAMRUP
ASSAM.

54: NARESWAR BAISHYA
 SON OF LATE HALADHAR BAISHYA
R/O VILL- SUNDHIYA
 P.O. RANGIA
 DIST. KAMRUP
ASSAM
                                  Page No.# 10/30

55: UGRESWAR SALOI
 SON OF LATE RAJENDRA SALOI
RESIDENT OF VILL- GURKUCHI
 P.O. RANGIA
 DIST. KAMRUP
ASSAM

56: CHANDI RAM KUMAR
 S/O LATE PRATAP CH. KUMAR
R/O VILL- BICHENNALA
P.O. JAMTOLA

DIST. KAMRUP
ASSAM

57: MAHESH CH. SAIKIA
 S/ON OF LATE NANDA RAM SAIKIA
R/O VILL- BARPULLA
 P.O. BARARGHILA
DIST.KAMRUP
ASSAM

58: SADANANDA BASUMATARY
 S/O LATE PRANESWAR BASUMATARY
RESIDENT OF VILL- AMDAH
P.O. AMDAH
DIST. BARPETA
ASSAM

59: CHAKRADHAR KALITA
 S/O LATE UTTAM KALITA
R/O VILL- TARANI P.O. TARANI
DIST. KAMRUP
ASSAM

60: BHUBNESHWAR BHAGABATI
 S/O LATE DHATURAM BHAGAWATI
RESIDEN TOF VILL- TARANI
 P.O. TARANI
 DIST. KAMRUP
ASSAM

61: PROMOD CH. DAS
 S/O LATE SUNANDO RAM DAS
RESIDENT OF VILL- BARKHALA
 P.O. BARKHALA
 DIST. NALBARI
ASSAM.
                                          Page No.# 11/30


62: MADAN KALITA
 S/O LATE NIRMAL KALITA
R/O VILL- KARARA GORBLITAR P.O. TARANI
DIST. KAMRUP
ASSAM

63: PABIN KALITA
 SON OF LATE BHABEN KALITA
R/O VILL- KARARA GORBLITAR
P.O. TARANI
DIST. KAMRUP
ASSAM

64: RATNESWAR DAS
 SON OF LATE DUKHURAM DAS
RESIDENT OF VILL- BALAGOAN
 P.O. TARANI
DIST. KAMRUP
ASSAM

65: ABDUL ALI
 SON OF UBED ALI
RESIDENT OF VILL- KHOPNIKUCHI
P.O. DOWRKUCHI
DIST. KAMRUP
ASSAM

66: NABIN CH. BORO
 SON OF LATE KABI RAM BORO
R/O VILL- GANGRI
 P.O. AMBALA
 DIST. BARPETA
ASSAM

67: NARAYAN DEKA
 SON OF BHETARAM DEKA
RESIDENT OF VILL- BHOMLAHATI
 P.O. BHOMLAHATI
DIST. KAMRUP
ASSAM

68: ABDUL KHAYER
 SON OF LATE INSAF ALI
RESIDENT OF VILL- KARARA
 P.O. KARARA
DIST. KAMRUP
ASSAM
                                      Page No.# 12/30


69: RAJAT SARMA
 SON OF LATE BISHNU DUTTA SARMA
RESIDENT OF VILL- JAMTOLA

P.O. JAMTOLA
DIST. KAMRUP
ASSAM

70: GURU PRASAD SARMA
 SON OF LATE BISHNU DUTTA SARMA
RESIDENT OF WARD NO. 7 RANGIA TOWN
 P.O. RANGIA
DIST. KAMRUP
ASSAM

71: MRINAL KR. SARMA
 SON OF LATE BHABANI PRASAD SARMA
RESIDENT OF VILL- VILL- BENGAPARA
P.O. SARTHEBARI
DIST. BARPETA
ASSAM

72: SUBHAS CHANDRA SARMA
 S/O LATE PRIYA NATH SARMA
RESIDENT OF HOUSE NO. 39
 BARPATHAR
 SHIV MANDIR BASISTHA

DIST. KAMRUP (M)
ASSAM

73: TUTUL DEKA
 SON OF SURJYA KANTA DEKA
RESIDENT OF JONAKI NAGAR
SOUKUCHI
 SARATHI PATH BYE LANE NO. 1
 HOUSE NO.15
 LOKHRA ROAD

DIST.KAMRUP (M)


74: DEBAJIT SARMAH
 SON OF JOGENDRA NATH SARMA
RESIDEN TOF VILL- DHOPKATA
 P.O. JORHAT
DIST. JORHAT
                                         Page No.# 13/30

ASSAM

75: RABINDRA PRASAD BORAH
 SON OF LATE JONARAM BORA
RESIDENT OF PULIBOR
 P.O. RRL ONEISTI
 DIST. JORHAT
ASSAM.

76: PRADIP CH. KALITA
 SON OF LATE SAMBARU KALITA
RESIDENT OF VILL- PITAMBAR HAT BAJALI
P.O. PITAMBAR HAT BAJALI
 DIST. KAMRUP
ASSAM

77: DHIRENDRA NATH LAHKAR
 SON OF- LATE MATHIRAMLAHKAR
RESIDENT OF- VILL-HATIMURA
 P.O- DHEPARGAON

DISTRICT- TAMULPUR
ASSAM.

78: MUNINDRA KALITA
 SON OF-LATE HARICHARAN KALITA
RESIDENT OF- VILL-SARDHA
 P.O- SARDHA
 DISTRICT- NALBARI
ASSAM.

79: GAGAN KALITA
 SON OF- LATE KUMBHA KALITA
RESIDENT OF- VILL- JAMTOLA
 P.O- JAMTOLA
 DISTRICT- KAMRUP
ASSAM.

80: RAJANI NATH
 SON OF- LATE AKHUHIA NATH
RESIDENT OF- VILL- ALAGDIYA
P.O- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

81: DINESH SARMA
 SON OF- LATE SAMBHU NATH SARMA
RESIDENT OF- VILL- JAMTOLA
                                   Page No.# 14/30

P.O- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

82: ATUL PATOWARY
 SON OF- LATE ARUN CH. PATOWARY
RESIDENT OF- WORD NO.5
 RANGIA TOWN
 P.O- RANGIA

DISTRICT- KAMRUP
ASSAM.

83: PARESH CH. BAISHYA
 SON OF- MOTI RAM BAISHYA.
RESIDENT OF- VILL- JAMTOLA
 P.O- JAMTOLA
 DISTRICT- KAMRUP
ASSAM.

84: AMRIT BARMAN
 SON OF- LATE BOLORAM BARMAN

RESIDENT OF- VILL- PAIKARKUCHI
P.O- SONDHA
DISTRICT- NALBARI
ASSAM.

85: KHAGEN BHARALI
 SON OF- LATE PATI RAM BHARALI
RESIDENT OF- GNB ROAD
 JYOTI NAGAR
 P.O.- NOONMATI

DISTRICT- KAMRUP (M)
ASSAM.

86: JADAV BORAH

SON OF- PHUKAN BORAH
RESIDENT OF- VILL- NAMGAON
P.O- BORBHAGIA

DISTRICT- NAGAON
ASSAM.

87: NAGEN CH HALOI
 SON OF- LATE BIDYA DHAR HALOI
                                        Page No.# 15/30

RESIDENT OF- VILL- BICHENNALA
P.O- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

88: SRI PRATUL DAS
 SON OF-DALOI RAM DAS.
RESIDENT OF- VILL- AKNA
 PO- BARAJOL
 DISTRICT- NALBARI (ASSAM)

89: SAILANDRA NATH SARMA
 SON OF- LATE B. K. SARMA.
RESIDENT OF- LNB PATH BY LANE
 RUPALI PATH
HOUSE NO. 13

P.O- HATIGAON

DISTRICT- KAMRUP (M)
ASSAM

90: MUKUL CH. DAS
 SON OF- LATE KHARGESWAR DAS

RESIDENT OF- VILL- JAMTOLA
P.O- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

91: PREMANANDA BARUA
 SON OF- LATE PRAFULLA BARUAH.
RESIDENT OF- WARD NO 9. P.O- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

92: BALEN SARMA
 SON OF- LATE KAMALA KANTA SARMA.
RESIDENT OF- VILL- BICHENNALA
 P.O- JAMTOLA
 DISTRICT- KAMRUP
ASSAM.

93: DEBEN KALITA
 SON OF- LATE KUNTHIRAM KALITA
RESIDENT OF- VILL- ARJUNGURI
 P.O- ARJUNGURI
 PS- SIVASAGAR
                                    Page No.# 16/30


DISTRICT- SIVASAGAR
ASSAM.

94: AJMAT ALI SIKDAR
 SON OF- MOYEZUDDIN SARKAR
RESIDENT OF- NILRANPUR
 P.O-KALGACHIA
 DISTRICT- BARPETA
ASSAM.

95: NARESWAR KALITA
 SON OF- LATE NANDARAM KALITA
RESIDENT OF- TULSIBARI
 P.O.- RANGIA
 DISTRICT- KAMRUP
ASSAM.

96: TANMAY KUMAR BORDOLOI
 SON OF- LATE HAREN CH. BORDOLOI

RESIDENT OF- HOUSE NO 2
NIJARAPAR ROAD
CHANDMARI COLONY
P.O- CHANDMARI
DISTRICT- KAMRUP (M)
ASSAM.

97: BHUBANESWAR LAHKAR
 SON OF- LATE KALI RAM LAHKAR

RESIDENT OF- VILL- TULSIBARI
 P.O- TULSIBARI
P.S- RANGIA

DISTRICT- KAMRUP
ASSAM.

98: ASRAF ALI AHMED
 SON OF- LATE SAMSUL HAQUE AHMED

RESIDENT OF- VILL- SATGAON
BHAGARBARI
PANJABARI

DISTRICT- KAMRUP (M)
ASSAM
                                      Page No.# 17/30

99: PRASANNA KALITA
 SON OF- LATE THANESWAR KALITA

RESIDENT OF- VILL- BICHENNALA
P.O-JAMTOLA
DISTRICT-KAMRUP
ASSAM.

100: RAM MOHAN PATHAK
 SON OF- LATE MAHESH PATHAK
RESIDENT OF- VILL- TARANI
 P.O- TARANI
 DISTRICT- KAMRUP
ASSAM.

101: LATITA DAS BHARALI
 DAUGHTER OF- LATE HAREN DAS
RESIDENT OF- VILL- ULUBARI
 P.O- KHETRI
 DISTRICT-KAMRUP(M)
ASSAM.

102: CHATRADHAR MEDHI
 SON OF- LATE DIBAKAR MEDHI
RESIDENT OF- VILL-TUPLAIPANBARI
 P.O- NITYANANDA

DISTRICT- BAJALI
ASSAM

103: TARPAN CH. KALITA
 SON OF- LATE NAGENDRA NATH KALITA

RESIDENT OF- VILL- CHEKI
P.O- HATHINAPUR
DIST- BARPETA
ASSAM.

104: GAJEN CH. KALITA
 SON OF-LATE BONGSHI DHAR KALITA
RESIDENT OF- VILL- BICHENNALA
 P.O- JAMTOLA
 DISTRICT- KAMRUP
ASSAM.

105: MADAN KR. SARMA
 SON OF- LATE DEBENDRA NATH SARMA
RESIDENT OF- VILL- SIMALUE
                                   Page No.# 18/30

P.O-KANIHA
DISTRICT- KAMRUP
ASSAM.

106: HEMO KALITA
 SON OF- LATE DINABANDHU KALITA
RESIDENT OF- VILL- KARARA
P.O- TARANI
 DISTRICT- KAMRUP
ASSAM.

107: KRISHNA KANTA BEZBARUA
 SON OF- SARAT CH. BEZBARUAH
RESIDENT OF- VILL- GARPOT
 P.O- BARANGHARI

DISTRICT- KAMRUP
ASSAM.

108: HOMESWAR BARMAN
 SON OF- LATE LALIT CH. BARMAN

RESIDENT OF- VILL- MARKUCHI
P.O.- BAKSA
DISTRICT- BAKSA(B.T.A.D.)
ASSAM.

109: ATUL KALITA
 SON OF- LATE ARJUN KALITA

RESIDENT OF- VILL-TULSIBARI
P.O-TULSIBARI

DISTRICT- KAMRUP
ASSAM.

110: DWIPEN DAS

 SON OF- LATE KHAMPA RAM DAS
RESIDENT OF- VILL- TAMULPUR
P.O- TAMULPUR

DIST- TAMULPUR (B.T.A.D.)
ASSAM.

111: LAKHESWAR BORA
 SON OF- TANKESWAR BORAH.
RESIDENT OF- VILL- OWANAGOAN
                                   Page No.# 19/30

P.O- RUPAHI
DISTRICT-NAGAON
ASSAM.

112: KHAGEN CH. HALOI
 SON OF- LATE MAHIRAM HALOI

RESIDENT OF- VILL- JAMTOLA
P.O- JAMTOLA

DISTRICT- KAMRUP
ASSAM.

113: KHANINDRA DEKA
 SON OF- LATE MAHENDRA DEKA
RESIDENT OF- VILL- NAGAON
 P.O- PUTHIMARI
DISTRICT- KAMRUP
ASSAM.

114: RANJAN BORKAKOTY
 SON OF- LATE BIREN BORKAKOTI

RESIDENT OF- TINISUKIA TOWN
P.O- TINSUKIA
DISTRICT- TINSUKIA
ASSAM.

115: LOHIT KUMAR DEKA
 SON OF- LATE HAHI RAM DEKA
RESIDENT OF- VILL- BETNA
P.O- BETNA

DISTRICT- TAMULPUR (B.T.A.D.)
ASSAM.

116: ANIL KALITA
 SON OF- LATE DHATURA KALITA
RESIDENT OF- VILL- BATAKUCHI
 P.O- JAMTOLA
 DISTRICT- KAMRUP
ASSAM.

117: AJIT KALITA
 SON OF- LATE NINGNARAM KALITA.
RESIDENT OF- VILL- BICHENNALA
P.O- JAMTOLA
DISTRICT- KAMRUP
                                       Page No.# 20/30

ASSAM.

118: CHANDI RAM KALITA
 SON OF- LATE HAREN KALITA
RESIDENT OF- VILL- HARIYANDAB
 P.O- JAMTOLA
 DISTRICT-KAMRUP
ASSAM.

119: TILAK KALITA
 SON OF- LATE PADMA RAM KALITA

RESIDENT OF- VILL- BATAKUCHI
P.O- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

120: DHARANI DHAR KALITA
 SON OF- LATE BUDU RAM KALITA
RESIDENT OF- VILL-TARANI
P.O-TARANI
DISTRICT- KAMRUP
ASSAM.

121: SASHI PRABHA BARMAN
 DAUGHTER OF- LATE LANKESWAR BARMAN
RESIDENT OF- VILL- NBURKE
P.O-DIMU
DISTRICT-KAMRUP
ASSAM.

122: NRIPEN SALOI
 SON OF- LATE BHEHARAMSALOI

RESIDENT OF- VILL- TATARKUCHI
P.O- BEHAPARA
DISTRICT- KAMRUP
ASSAM.

123: PARSHU RAM SALOI
 SON OF- LATE BALEN SALOI

RESIDENT OF- VILL- BATAKUCHI
P.O- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

124: TILAK KALITA
                                  Page No.# 21/30

 SON OF- LATE PADMA RAM KALITA
RESIDENT OF- VILL- TARANI
P.O-TARANI
 DISTRICT-KAMRUP
ASSAM.

125: BHUBANESWAR DAS
 SON OF- LATE DHARMESWAR DAS
RESIDENT OF- WARD NO. 5
 RANGIAP.O- RANGIA
 DISTRICT- KAMRUP
ASSAM.

126: ANANTA KALITA
 SON OF- LATE MANIRAM KALITA
RESIDENT OF- VILL- TULSIBARI
 P.O- TULSIBARI
P.S.- RANGIA

DISTRICT- KAMRUP
ASSAM.

127: DWIJEN LAHKAR
 SON OF- LATE BIDYADHARLAHKAR
RESIDENT OF- VILL- TULSIBARI
 P.O- TULSIBARI
P.S.- RANGIA

DISTRICT- KAMRUP
ASSAM.

128: JITENDRA KUMAR
 SON OF- NANDI KUMAR
RESIDENT OF- VILL- BICHENNALA
P.O- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

129: BHAGAWAN DAS
 SON OF- LATE PRAFULLA DAS

RESIDENT OF- VILL- BICHENNALA
P.O- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

130: ADYA RAM DAS
 SON OF- LATE KHEDULU DAS
                                   Page No.# 22/30

RESIDENT OF- VILL- BICHENNALA
P.O- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

131: ANANTA BARMAN
 SON OF- LATE ALOK BARMAN
RESIDENT OF- VILL- BICHENNALA
P.O- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

132: PRABHAT BHUYAN
 SON OF- LATE RAMESH BHUYAN
RESIDENT OF- VILL- KEKERIKUCHI
 P.O- DWARKUCHI

DISTRICT- TAMULPUR(B.T.A.D.)
ASSAM.

133: HARESWAR SALOI
 SON OF- LATE PHULU RAM SALOI
RESIDENT OF- VILL- KEKERIKUCHI
 P.O- DWARKUCHI

DISTRICT- TAMULPUR(B.T.A.D.)
ASSAM.

134: JYOTISH CH KUMAR
 SON OF- LATE PUNYA RAM KUMAR
RESIDENT OF- VILL- DIMU
P.O- DIMU
 DISTRICT- KAMRUP
ASSAM.

135: KESHAB KALITA
 SON OF- LATE RATNESWAR KALITA

RESIDENT OF- VILL-JAYANTIPUR
P.O- PITAMBAR HAT BAJALI
DIST- KAMRUP
ASSAM.

136: SARAT CH HALOI
 SON OF- LATE ANANDA RAM PATHAK
RESIDENT OF- VILL- JAMTOLA
 P.O- JAMTOLA
 DISTRICT- KAMRUP
                                    Page No.# 23/30

ASSAM.

137: HIMENDRA NATH
 SON OF- TARA SINGH NATH

RESIDENT OF- VILL- BAULABARI
P.O- GANDHIBORI
DISTRICT- NAGAON
ASSAM.

138: PRASANNA KALITA
 SON OF- LATE THANESWAR KALITA
RESIDENT OF- VILL- BICHENNALA
P.O- JAMTOLA
DISTRICT- KAMRUP
ASSAM.

139: ABUL KASIM PRADHANI
 SON OF- LATE ANSAR ALI PRADHANI
RESIDENT OF- VILL-BARUNDANGA
 P.O- BARUNDANGA

DISTRICT- DHUBRI
ASSAM.

140: BIPIN BORO
 SON OF- LATE HABLA BORO
RESIDENT OF- VILL- HALIKUCHI
 P.O- TULSIBARI
P.S.- RANGIA

DISTRICT- KAMRUP
ASSAM.

141: ANANDA BORO
 SON OF- LATE PHULU RAM BORO
RESIDENT OF- VILL- KEKERIKUCHI
 P.O- DWARKUCHI
 DISTRICT- TAMULPUR
 (B.T.A.D.)
ASSAM.

142: RANJIT BORO
 SON OF- LATE PITRAM BORO
RESIDENT OF- VILL- HALIKUCHI
 P.O- TULSIBARI
P.S.- RANGIA
                                    Page No.# 24/30

DISTRICT- KAMRUP
ASSAM.

143: KAN KUMAR KALITA
 SON OF- LATE KAHGENDRA KALITA

RESIDENT OF- VILL- BHAWANIPUR
P.O- BHAWANIPUR
DISTRICT- BAJALI
ASSAM.

144: RANJIT SARMA
 SON OF- LATE BHABESH KR SARMA

RESIDENT OF- VILL- PATACHARKUCHI
PO- PATACHARKUCHI
DISTRICT- BAJALI
ASSAM.

145: MAHENDRA KALITA
 SON OF- LATE DHANIRAM KALITA

RESIDENT OF- VILL-TULSIBARI
P.O-TULSIBARI
DISTRICT- KAMRUP
ASSAM.

146: NAGEN HALOI
 SON OF- BIDYADHARHALOI
RESIDENT OF- VILL-BICHENNALA
P.O-JAMTOLA
DISTRICT- KAMRUP
ASSAM.

147: ANIL MEDHI
 SON OF- LATE BISHNURAM MEDHI
RESIDENT OF- VILL- PATHALIKUCHI
 P.O- DWARKUCHI
 DIST- TAMULPUR (B.T.A.D.)
ASSAM.

148: HARKANTA KALITA
 SON OF- LATE LOHIT KALITA
RESIDENT OF- VILL-BATAKUCHI
P.O-JAMTOLA
DIST- KAMRUP
ASSAM.
                                 Page No.# 25/30

149: NURUL HAQUE
 SON OF- LATE ISAB ALI
RESIDENT OF- VILL-ISSAPUR
P.O-TULSIBARI
DIST- KAMRUP
ASSAM.

150: SAMIRUDDIN AHMED
 SON OF- ABDUL HAI
RESIDENT OF- VILL-TULSIBARI
P.O-TULSIBARI
DISTRICT- KAMRUP
ASSAM.

151: SWADESH CH DAS
 SON OF- LATE DURGESH DAS
RESIDENT OF- VILL-TULSIBARI
P.O-TULSIBARI
DISTRICT- KAMRUP
ASSAM.

152: DHANESWAR BORO
 SON OF- LATE NOMAL BORO
RESIDENT OF- VILL- BANGAON
 P.O- RANGIA
 DISTRICT- KAMRUP
ASSAM.

153: BIREN CH DAS
 SON OF- LATE BHADIA RAM DAS
RESIDENT OF- VILL- NAKUL
 P.O- RANGIA
 DISTRICT- KAMRUP
ASSAM.

154: ABDUL RAHMAN
 SON OF- HASMAT ALI
RESIDENT OF- VILL-TULSIBARI
P.O-TULSIBARI
DISTRICT- KAMRUP
ASSAM.

155: DIPAK KALITA
 SON OF- LATE BIPIN CH KALITA
RESIDENT OF- VILL-TULSIBARI
P.O-TULSIBARI
DISTRICT- KAMRUP
ASSAM.
                                   Page No.# 26/30


156: PRADIP KUMAR SALOI
 SON OF- LATE JADAB SALOI
RESIDENT OF- VILL- KEKERIKUCHI
 P.O- DWARKUCHI

DISTRICT- TAMULPUR(B.T.A.D.)
ASSAM.

157: BHANURAM SEAL
 SON OF- LATE JAGAT CH. SEAL
RESIDENT OF- VILL-TULSIBARI
P.O-TULSIBARI
DISTRICT- KAMRUP
ASSAM

158: KARUNA KALITA
 SON OF- LATE PHANI KALITA
RESIDENT OF- VILL-TULSIBARI
P.O-TULSIBARI
DISTRICT- KAMRUP
ASSAM.

159: JOGEN SALOI
 SON OF- TARUN SALOI
RESIDENT OF- VILL- KOTHRA
 P.O- JAMTOLA
 DIST- KAMRUP
ASSAM.

160: MANOHAR DEKA
 SON OF- LATE BANESWAR DEKA
RESIDENT OF- VILL- GARIYAKOTH
 P.O- JAMTOLA
 DISTRICT- KAMRUP
ASSAM.

161: BIRENDRA SARMA
 SON OF- LATE BHAGIRATH SARMA
RESIDENT OF- VILL-TULSIBARI
P.O-TULSIBARI
DISTRICT- KAMRUP
ASSAM

162: MANIRAM KALITA
 SON OF- LATE GOBINDARAM KALITA
RESIDENT OF- VILL- PUB SITARA
 P.O- RANGIA
                                     Page No.# 27/30

DISTRICT- KAMRUP
ASSAM.

163: AMULYA SARMA
 SON OF- LATE DEBENDRA NATH SARMA

RESIDENT OF- VILL- BALI
P.O- BALI
P.S- TIHU

DISTRICT- NALBARI
ASSAM.

164: TIKENDRA NATH DAS
 SON OF- LATE HARI CHARAN DAS

RESIDENT OF- VILL- DAISINGARI
P.O- DAISINGARI
DISTRICT- KAMRUP
ASSAM.

165: ARUN KUMAR BARUA
 SON OF- LATE LAKHINDAR BARUA
RESIDENT OF- KENDUGURI
SHIVA PATH HOUSE NO-3
 P.O- GI
 DISTRICT- KAMRUP (M)
ASSAM.

166: ANANTA DAS

 SON OF- LATE ABHOY DAS
RESIDENT OF- VILL-TULSIBARI
P.O- TULSIBARI
DISTRICT- KAMRUP
ASSAM

167: JITEN SARMA
 SON OF-
RESIDENT OF- VILL- PATIAGAON
 P.O- PATIAGAON
 DISTRICT - JORHAT
ASSAM.

168: ACHYUT KALITA
 SON OF- KUNTHIRAM KALITA
RESIDENT OF- VILL- KOCHDIGE
 P.O- HELANA
                                                    Page No.# 28/30

DISTRICT-BAJALI
ASSAM.

169: DIPAK NATH
 SON OF- JUGAL CH. NATH
RESIDENT OF- VILL- DEORICHILABANDHA P.O- BHOMORAGURI
VIA- SEELGHAT

DISTRICT-NAGAON
ASSAM.

170: BHUPEN CH ROY
 SON OF- MUNU RAM ROY
RESIDENT OF- VILL- PATACHARKUCHI
 P.O- PATACHARKUCHI

DISTRICT- BAJALI
ASSAM.

171: HEM SAGAR SARMA
 SON OF- LATE NANDALAL SARMA
RESIDENT OF- VILL- SUKANSUTI(MILANPUR)
 P.O- BORGANG
 P.S- BIHALI
 DISTRICT- BISWANATH
ASSAM

172: RUDRA SARMA
 SON OF- LATE INDRABILASH SARMA
RESIDENT OF- VILL- ABHOYPUR
 P.O- AMINGAONCHANGSARI

DISTRICT- KAMRUP
ASSAM.

173: NIROD TALUKDAR
 SON OF- NIROD TALUKDAR
RESIDENT OF- VILL- BAMAKHOTA
 P.O- BAMAKHATA
 DISTRICT- BAJALI
ASSAM

174: ARUP KRHALOI
 SON OF- CHAKRADHAR HALOI
RESIDENT OF- VILL- KAKAYA
 P.O- KAKAYA
 DISTRICT- NALBARI
ASSAM
                                                                       Page No.# 29/30


            VERSUS

            THE STATE OF ASSAM AND 4 ORS.
            REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF ASSAM,
            DISPUR, GUWAHATI- 781006

            2:PRINCIPAL SECRETARY
             CO-OPERATION DEPARTMENT
            GOVERNMENT OF ASSAM
             DISPUR
             GUWAHATI-781006

            3:REGISTRAR OF CO-OPERATIVE SOCIETIES

            ASSAM
            KHANAPARA
            GUWAHATI-781022

            4:ASSAM POLYESTER CO-OPERATIVE SOCIETY LIMITED. (APOL)
             REPRESENTED BY ITS CHAIRMAN
             PUB SARANIA ROAD
             BYE LANE NO.4 (WEST)
             HOUSE NO.21
             1ST FLOOR
             GUWAHATI-781003.

            5:THE COMMISSIONER
             REGIONAL PROVIDENT FUND COMMISSIONER N.E. REGION

            G.S. ROAD
            BHANGAGARH
            GUWAHATI-781005

Advocate for the Petitioner   : MR. T J MAHANTA, MR T GOGOI,MR. A BORUA

Advocate for the Respondent : GA, ASSAM, MR B DAS (R5),MRS. A CHAKRABORTY (R5),MR.
S K CHAKRABORTY (R5),MR. P K ROY (R5),SC, PF,SC, CO OP
                                                                                Page No.# 30/30


                                      BEFORE
                    DEPUTY REGISTRAR (BENCH) - MR. SAPTARSHI DAS

                                            ORDER

Date : 17.02.2026

Case taken up before the Lawazima Court.

None appears on behalf of the petitioners.

Perused the records.

Perusal of the instant case record reveals that the instant matter was earlier listed before the Lawazima Court on 14.11.2025 and vide the order passed on the said date, the Lawazima Court was pleased to direct the petitioners to obtain necessary instructions regarding the current address of respondent No. 4, within one week from the date of the said order.

Thereafter, the instant matter was listed before the Lawazima Court again on 29.01.2026 and on that day, the Lawazima Court was pleased to afford further one week time to comply with the above mentioned Lawazima Court's order dated 14.11.2025.

Consequently, the matter is listed today, but no one has appeared on behalf of the petitioners' side to furnish the details regarding the address of above mentioned respondent No. 4.

From the above, it can be discerned that the petitioners have been given multiple opportunity to ascertain the current address of respondent No. 4. Despite that, the petitioners have been unable to furnish the requisite details regarding the address of the said respondent. Moreover, no one from the petitioners' side has appeared before the Lawazima Court today. As such, it may be presumed that the petitioners may not be interested to pursue the instant case. Hence, the matter is laid before the Hon'ble Court for necessary orders.

Deputy Registrar (Bench)

Comparing Assistant