Citation : 2026 Latest Caselaw 1268 Gua
Judgement Date : 16 February, 2026
Page No.# 1/9
GAHC010229322025
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3370/2025
CHANDAN PAUL CHOUDHURY ALIAS MANOJ PAUL CHOUDHURY
S/O - LATE MAKHAN LAL PAUL CHOUDHURY, R/O - WARD NO. 2, P.M
DUTTA ROAD, DHUBRI TOWN, P.O - DHUBRI, DISTRICT - DHUBRI, ASSAM,
PIN 783301
2: ON THE DEATH OF TAPASH PAUL CHOUDHURY ALIAS MALAY PAUL
CHOUDHURY HIS LEGAL HEIRS
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
P. DHUBRI
DISTRICT - DHUBRI
ASSAM
PIN - 783301.
2.1: 2 1 SMTI PUSHPALATA PAUL CHOUDHURY
W/ O - LATE TAPASH PAUL CHOUDHURY ALIAS MALAY PAUL
CHOUDHURY
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
P. DHUBRI
DISTRICT - DHUBRI
ASSAM
PIN - 783301.
2.2: 2 2 MANOJIT PAUL CHOUDHURY
S/O - LATE TAPASH PAUL CHOUDHURY ALIAS MALAY PAUL
CHOUDHURY
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
.O DHUBRI
Page No.# 2/9
DISTRICT - DHUBRI
ASSAM
PIN - 783301.
2.3: 2 3 BINAYAK PAUL CHOUDHURY
S/O - LATE TAPASH PAUL CHOUDHURY ALIAS MALAY PAUL
CHOUDHURY
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
. - DHUBRI
DISTRICT - DHUBRI
ASSAM
PIN - 783301
VERSUS
ON THE DEATH OF DIBAKAR MAZUMDAR HIS LEGAL HEIRS SMTI SOMA
MAZUMDAR,
W/O LATE DIBAKAR MAZUMDAR, RESIDENT OF WARD NO. 4, RABINDRA
SARNI, DHUBRI, P.O - DHUBRI, P.S - DHUBRI, DISTRICTDHUBRI, ASSAM,
PIN - 783301
2:DIPANKAR MAZUMDAR
S/O - LATE DIBAKAR MAZUMDAR. RESIDENT OF WARD NO. 4
RABINDRA SARNI
DHUBRI
P.O - DHUBRI
P.S - DHUBRI
DISTRICTDHUBRI
ASSAM
PIN - 783301.
3:SMTI RANJU MAZUMDAR
D/O LATE DIBAKAR MAZUMDAR
W/O BHOLA MAZUMDAR
RESIDENT OF WARD NO. 4
RABINDRA SARNI
DHUBRI
P.O - DHUBRI
P.S - DHUBRI
DISTRICTDHUBRI
ASSAM
PIN - 783301.
4:SMTI SONALI MAZUMDAR
D/O - DIBAKAR MAZUMDAR RESIDENT OF WARD NO. 4
Page No.# 3/9
RABINDRA SARNI
DHUBRI
P.O - DHUBRI
P.S - DHUBRI
DISTRICTDHUBRI
ASSAM
PIN - 783301
Advocate for the Petitioner : MS. P SAHARIA, MR. P MAHANTA
Advocate for the Respondent : MR G N SAHEWALLA, MD ASLAM
Linked Case : I.A.(Civil)/3372/2025
CHANDAN PAUL CHOUDHURY ALIAS MANOJ PAUL CHOUDHURY
S/O - LATE MAKHAN LAL PAUL CHOUDHURY
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
P.O - DHUBRI
DISTRICT - DHUBRI
ASSAM
PIN 783301
2: ON THE DEATH OF TAPASH PAUL CHOUDHURY ALIAS MALAY PAUL
CHOUDHURY HIS LEGAL HEIRS
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
P. DHUBRI
DISTRICT - DHUBRI
ASSAM
PIN - 783301.
2.1: 2 1 SMTI PUSHPALATA PAUL CHOUDHURY
W/ O - LATE TAPASH PAUL CHOUDHURY ALIAS MALAY PAUL CHOUDHURY
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
P. DHUBRI
DISTRICT - DHUBRI
ASSAM
Page No.# 4/9
PIN - 783301.
2.2: 2 2 MANOJIT PAUL CHOUDHURY
S/O - LATE TAPASH PAUL CHOUDHURY ALIAS MALAY PAUL CHOUDHURY
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
.O DHUBRI
DISTRICT - DHUBRI
ASSAM
PIN - 783301.
2.3: 2 3 BINAYAK PAUL CHOUDHURY
S/O - LATE TAPASH PAUL CHOUDHURY ALIAS MALAY PAUL CHOUDHURY
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
. - DHUBRI
DISTRICT - DHUBRI
ASSAM
PIN - 783301.
VERSUS
ON THE DEATH OF DIBAKAR MAZUMDAR HIS LEGAL HEIRS SMTI SOMA
MAZUMDAR
W/O LATE DIBAKAR MAZUMDAR
RESIDENT OF WARD NO. 4
RABINDRA SARNI
DHUBRI
P.O - DHUBRI
P.S - DHUBRI
DISTRICTDHUBRI
ASSAM
PIN - 783301
2:DIPANKAR MAZUMDAR
S/O - LATE DIBAKAR MAZUMDAR. RESIDENT OF WARD NO. 4
RABINDRA SARNI
DHUBRI
P.O - DHUBRI
P.S - DHUBRI
DISTRICTDHUBRI
ASSAM
PIN - 783301.
3:SMTI RANJU MAZUMDAR
Page No.# 5/9
D/O LATE DIBAKAR MAZUMDAR
W/O BHOLA MAZUMDAR
RESIDENT OF WARD NO. 4
RABINDRA SARNI
DHUBRI
P.O - DHUBRI
P.S - DHUBRI
DISTRICTDHUBRI
ASSAM
PIN - 783301.
4:SMTI SONALI MAZUMDAR
D/O - DIBAKAR MAZUMDAR RESIDENT OF WARD NO. 4
RABINDRA SARNI
DHUBRI
P.O - DHUBRI
P.S - DHUBRI
DISTRICTDHUBRI
ASSAM
PIN - 783301.
------------
Advocate for : MS. P SAHARIA
Advocate for : MR G N SAHEWALLA appearing for ON THE DEATH OF
DIBAKAR MAZUMDAR HIS LEGAL HEIRS SMTI SOMA MAZUMDAR
Linked Case : CRP/29/2021
CHANDAN PAUL CHOUDHURY @ MANOJ PAUL CHOUDHURY and ANR.
S/O LATE MAKHAN LAL PAUL CHOUDHURY
R/O WARD NO.2
P.M. DUTTA ROAD
DHUBRI TOWN
P.O- DHUBRI
P.S- DHUBRI
DISTRICT- DHUBRI
ASSAM
PIN- 783301
2: ON THE DEATH OF TAPAS PAUL CHOUDHURY @ MALAY PAUL
CHOUDHURY HIS LEGAL HEIRS
DHUBRI DISTRICT
2.1: SMTI PUSHPALATA PAUL CHOUDHURY
W/O LATE TAPAS PAUL CHOUDHURY @ MALAY PAUL CHOUDHURY
R/O WARD NO.2
P.M. DUTTA ROAD
DHUBRI TOWN
P.O.-DHUBRI
Page No.# 6/9
P.S.-DHUBRI
DISTRICT-DHUBRI
ASSAM
PIN-783301
2.2: MANOJIT PAUL CHOUDHURY
S/O LATE TAPAS PAUL CHOUDHURY @ MALAY PAUL CHOUDHURY
R/O WARD NO.2
P.M. DUTTA ROAD
DHUBRI TOWN
P.O.-DHUBRI
P.S.-DHUBRI
DISTRICT-DHUBRI
ASSAM
PIN-783301
2.3: BINAYAK PAUL CHOUDHURY
S/O LATE TAPAS PAUL CHOUDHURY @ MALAY PAUL CHOUDHURY
R/O WARD NO.2
P.M. DUTTA ROAD
DHUBRI TOWN
P.O.-DHUBRI
P.S.-DHUBRI
DISTRICT-DHUBRI
ASSAM
PIN-783301
VERSUS
ON DEATH OF RATHINDRA NATH DUTTA HIS LEGAL HEIR JAYA DUTTA and
2 ORS.
R/O B.A. 128
SALTLAKE
P.O- BIDHAN NAGAR
KOLKATA
2:SRI ATINDRA NATH DUTTA
S/O LATE UPENDRA NATH DUTTA
R/O- 757 BLOCK-P
P.O-NEW ALIPUR
KOLKATA-53
3:SRI DIBAKAR MAZUMDAR
S/O LATE SITESH CH. MAZUMDAR
WARD NO.4
DHUBRI TOWN
P.O-DHUBRI
P.S- DHUBRI
ASSAM
Page No.# 7/9
PIN- 783301
------------
Advocate for : MS.P SAHARIA
Advocate for : appearing for ON DEATH OF RATHINDRA NATH DUTTA HIS
LEGAL HEIR JAYA DUTTA and 2 ORS.
Linked Case : I.A.(Civil)/3371/2025
CHANDAN PAUL CHOUDHURY ALIAS MANOJ PAUL CHOUDHURY
S/O - LATE MAKHAN LAL PAUL CHOUDHURY
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
P.O - DHUBRI
DISTRICT - DHUBRI
ASSAM
PIN 783301
2: ON THE DEATH OF TAPASH PAUL CHOUDHURY ALIAS MALAY PAUL
CHOUDHURY HIS LEGAL HEIRS
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
P. DHUBRI
DISTRICT - DHUBRI
ASSAM
PIN - 783301.
2.1: 2 1 SMTI PUSHPALATA PAUL CHOUDHURY
W/ O - LATE TAPASH PAUL CHOUDHURY ALIAS MALAY PAUL CHOUDHURY
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
P. DHUBRI
DISTRICT - DHUBRI
ASSAM
PIN - 783301.
2.2: 2 2 MANOJIT PAUL CHOUDHURY
S/O - LATE TAPASH PAUL CHOUDHURY ALIAS MALAY PAUL CHOUDHURY
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
.O DHUBRI
DISTRICT - DHUBRI
Page No.# 8/9
ASSAM
PIN - 783301.
2.3: 2 3 BINAYAK PAUL CHOUDHURY
S/O - LATE TAPASH PAUL CHOUDHURY ALIAS MALAY PAUL CHOUDHURY
R/O - WARD NO. 2
P.M DUTTA ROAD
DHUBRI TOWN
. - DHUBRI
DISTRICT - DHUBRI
ASSAM
PIN - 783301.
VERSUS
ON THE DEATH OF DIBAKAR MAZUMDAR HIS LEGAL HEIRS SMTI SOMA
MAZUMDAR
W/O LATE DIBAKAR MAZUMDAR
RESIDENT OF WARD NO. 4
RABINDRA SARNI
DHUBRI
P.O - DHUBRI
P.S - DHUBRI
DISTRICTDHUBRI
ASSAM
PIN - 783301
2:DIPANKAR MAZUMDAR
S/O - LATE DIBAKAR MAZUMDAR. RESIDENT OF WARD NO. 4
RABINDRA SARNI
DHUBRI
P.O - DHUBRI
P.S - DHUBRI
DISTRICTDHUBRI
ASSAM
PIN - 783301.
3:SMTI RANJU MAZUMDAR
D/O LATE DIBAKAR MAZUMDAR
W/O BHOLA MAZUMDAR
RESIDENT OF WARD NO. 4
RABINDRA SARNI
DHUBRI
P.O - DHUBRI
P.S - DHUBRI
DISTRICTDHUBRI
ASSAM
Page No.# 9/9
PIN - 783301.
4:SMTI SONALI MAZUMDAR
D/O - DIBAKAR MAZUMDAR RESIDENT OF WARD NO. 4
RABINDRA SARNI
DHUBRI
P.O - DHUBRI
P.S - DHUBRI
DISTRICTDHUBRI
ASSAM
PIN - 783301.
------------
Advocate for : MS. P SAHARIA
Advocate for : MR G N SAHEWALLA appearing for ON THE DEATH OF
DIBAKAR MAZUMDAR HIS LEGAL HEIRS SMTI SOMA MAZUMDAR
BEFORE
HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA
ORDER
Date : 16.02.2026 Heard Ms. P. Saharia, learned counsel for the applicants and Mr. MD Aslam, learned counsel for the respondents.
It is submitted by the learned counsel for the applicants that the respondent No. 3 and 4 are the sisters- in- law of the deceased Dibakar Mazumdar that have not been shown in the cause list, which is required to be corrected.
Prayer is allowed.,
The applicants to file amended cause title.
List the matters again on 06.04.2026.
JUDGE
Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!