Citation : 2026 Latest Caselaw 1229 Gua
Judgement Date : 16 February, 2026
Page No.# 1/9
GAHC010230532025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6187/2025
GAUTAM KUMAR NATH AND 40 ORS
SON OF SMTI- TARAMAI DEVI,R/O- SARUMOTORIYA, SWARAJNAGAR,
BYE LANE 03, H/NO- 26, DISPUR,GUWAHATI - 06, DIST- KAMRUP (M),
ASSAM
2: ASHIM SARMA
SON OF SRI BALADEV SARMA
RESIDENT OF PATHSALA KRISHNA NAGAR
PO- PATHSALA
PS- PATACHARKUCHI
DIST- BAJALI
ASSAM
PIN - 781325
3: ABHIJIT BORAH
SON OF SRI HEMO DHAR BORAH
VILLAGE - 2 NO- BAGHMORA GAON
NEAR BASADHAN L P SCHOOL
PO- NAHARKATIA DIST- DIBRUGARH
ASSAM
PIN - 786610
4: DIPANJALI BORAH
WIFE OF SRI PRANAB KUMAR BORAH
R/O- D.S. ROAD
H/ NO- 552
DIMORUGURI
DIST- NAGAON
ASSAM
PIN - 782003
5: BASANTA PARAJULI
SON OF LATE PARASU RAM PARAJULI
R/O- VILLAGE - GANGMUTHAN
Page No.# 2/9
PO- GANGMUTHAN
PS- BEHALI
DIST- BISWANATH
ASSAM
PIN - 784167
6: MASHIDUL ALAM
SON OF DEWAN AYENAL HOQUE
R/O- BAPUJINAGAR
SALBARI
WARD NO- 16
DIST- GOALPARA
ASSAM
PIN - 783121
7: GAURAB KUMAR DEKA
SON OF SRI DEBENDRA KUMAR DEKA
RESIDENT OF VILL- GHATUAPARA
PO- AULACHOWKA
PS- MANGALDAI
DIST- DARRANG
ASSAM
PIN - 784529
8: DIPANKAR SARMA
SON OF SRI HIRENDRA KUMAR SARMA
VILL AND PO- BARAZARA
NEAR BASANTI MANDIR
DIST- NALBARI
ASSAM
PIN - 781334
9: KABITA DEKA
WIFE OF PARAGJYOTI BAISHYA
RESIDENT OF CHAMPAK NAGAR
GANESHPARA
PO- DHIRENPARA
PS- FATASIL AMBARI
DIST- KAMRUP (M)
ASSAM
PIN - 781025
10: DIGANTA PATHAK
SON OF LANKESWAR PATHAK
RESIDENT OF VILL AND PO- CHARINGIA
DIST JORHAT
ASSAM. PIN - 785006
Page No.# 3/9
11: MD RAFIKUL ISLAM ANSARY
SON OF MD BASIR UDDIN ANSARY
VILL- KALJAR
PO- SUKMANAH
PS- HOWLY
DIST- BARPETA
ASSAM
PIN - 781316
12: SASANKA SHEKHAR CHAKRABORTY
SON OF SRI ANANTA CHAKRABORTY
RESIDENT OF VILL - NICHILAMARI
PO-ORANG
DIST- UDALGURI
ASSAM
PIN - 784114
13: NIKUN KALITA
SON OF SRI CHITTARANJAN KALITA
RESIDENT OF HOUSE NO- 18
BYE LANE-4
INDIRA NAGAR
BASISTHA
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN-781029
14: SANDIP BISWAS
SON OF SRI SAJAL KANTI BISWAS
R/O- SURJYA SEN LANE
SHIBBARI ROAD
TARAPUR PART -7
SILCHAR
DIST- CACHAR
ASSAM
PIN - 788008
15: BISWAJIT DAS
SON OF SRI PRADIP DAS
R/O- VILL- DEODHAR
NEAR AGV BANK
PO- RANTHALI
PS- NAGAON SADAR
DIST- NAGAON
ASSAM
PIN - 782101
Page No.# 4/9
16: KAMAL HALOI
SON OF SRI HARISH HALOI
RESIDENT OF VILL - KHARZARA
PO- GOPALBAZAR
DIST- NALBARI
ASSAM
PIN - 781353
17: MEHEDI HASSAN PRODHANI
SON OF LATE MOHIBUL HOQUE PRODHANI
R/O- VILL BASHJANI
PO- SAGOLCHARA
DIST- DHUBRI
ASSAM
PIN - 783324
18: NABANITA BORUAH
SON OF LATE MOHAN CH BORUAH
R/O DISTRICT JUDICIARY
PO- LAKHIMPUR
DIST LAKHIMPUR
ASSAM PIN - 787001
19: ANKUR GOSWAMI
SON OF ISHAN BALLAV GOSWAMIR/O BONGALGAON
DERGAON
PO-DERGAON
DIST GOLAGHAT
ASSAM PIN - 785614
20: BUBUL CHOUDHURY
SON OF SRI DURGESWAR CHOUDHURY
RESIDENT OF LAKHIMI PATH
WARD NO 4
MUGURIA
PO- PATHSALA
DIST BAJALI
ASSAM PIN - 781325
21: UDESHNA DEKA
DAUGHTER OF JAGADISH KR DEKA
RESIDENT OF HOUSE NO 656
WARD NO. 3
PATHSALA
PO- PATHSALA
DIST BARPETA
ASSAM PIN - 781325
Page No.# 5/9
22: RULI SAIKIA
DAUGHTER OF LATE MUKHESWAR SAIKIA
RESIDENT OF VILLAGE BISHNU NAGAR
NEAR PHUKAN NAGAR WATER SUPPLY
WARD NO- 14
PO- SIVASAGAR
DIST SIVASAGAR
ASSAM PIN - 785640
23: PRABEER BISWAS
SON OF SRI LOKESH BISWAS
R/O B/R TAMULI ROAD
WARD NO 10
P/O- AND P/S LANKA
DIST HOJAI
ASSAM PIN - 782446
24: AMAR JYOTI DAS
SON OF LATE BHARAT CHANDRA DAS
R/O VILL- AKAJAN SANTIPUR
PO- AKAJAN
P/S SILAPATHAR
DIST DHEMAJI
ASSAM PIN - 787059
25: MONOWAR HUSSAIN
SON OF MUFAZZAL HUSSAINR/O ANANDAPUR
P/O MAJGAON
DISTRICT BARPETA
ASSAM
PIN-781313
26: PANCHALI DAS
DAUGHTER OF SRI NRIPENDRA CHANDRA DAS
OFFICE OF THE DISTRICT AND SESSIONS JUDGE
COURT ROAD
SILCHAR
DIST- CACHAR
ASSAM PIN - 788001
27: HAMID ALI
SON OF ATABODDIN ALI
R/O BORBHITA
GORGORIABORI
PO-KRISHNAI
DIST GOALPARA
ASSAM PIN - 783126
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28: BHASKAR KALITA
SON OF SHRI LAKSHMI KANTA DASRESIDENT OF KALITAPARA
GOALPARA TOWN
PO- AND PS -GOALPARA
DIST GOALPARA
ASSAM PIN - 783101
29: KRISHNA KANTA DUTTA
SON OF SRI KALYAN CHANDRA DUTTA
RESIDENT OF HOUSE NO 14
KAKOJAN BONGAON
WARD NO 10
PO- KAKOJAN
DIST JORHAT
ASSAM PIN - 785107
30: PARTHA PRATIM BARHOI
SON OF SRI LAKHIDHOR BARHOI
PO- NUMALIGARH
P/S KAMARGAON
DIST- GOLAGHAT
ASSAM
PIN - 785615
31: HIMADRI DEORI
DAUGHTER OF GIRIDHAR DEORIR/O BYE LANE-3
RANGAPUKHURIPAR
PO- DEKARGAON
SONITPUR
ASSAM
PIN-784501
32: ROSELIN SHYAM
WIFE OF SATYAJIT SHYAMR/O OUGURI SHYAM GAON
P/O- OUGURI SHYAM
PS- SONARI
DISTRICT CHARAIDEO
ASSAM
PIN-785690
33: LUKUMONI SONOWAL
WIFE OF HEM CHANDRA SONOWALR/O- BAJALKATA
PO- URANGIAL
PS BORHOLIA
DISTRICT JORHAT
ASSAM
PIN-785635
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34: BIJOY PATHAK
SON OF LATE MADHAB PATHAK
R/O HOUSE NO. 9
PUB SARANIA MAIN ROAD
CHANDMARI
GUWAHATI-781003
35: ANKUR MAHANTA
SON OF DULAL CH MAHANTA
R/O GOSAIPATHAR NO1
BIHPURIA
LAKHIMPUR
PIN-784161
36: KABERI HANDIQUE
DAUGHTER OF PROMUD HANDIQUER/O- CHENGALIBARI MOUT GAON
PO CHENGALIBARI
PS- SIVASAGAR
DISTRICT- SIVASAGAR
ASSAM
PIN-785697
37: CHINMOYEE BORAH
DAUGHTER OF PRODEEP BORAH
R/O HOUSE NO. 61
KHARGHULI
BHASKARGIRI PATH
GUWAHATI-781004
38: INDRA AKBANG
DAUGHTER OF LATE TARUN AKBANG
R/O H/NO 31
NEAR LAKHI MANDIR
MOROGDULA
PO- KAMALAJARI
PS SONAPUR
DISTRICT-KAMRUPM
PIN-782402
39: LWIHWR BORO
SON OF KHAGEN BOROR/O NALBARI
PO- KHAGRABARI
PS TANGLA
DISTRICT- UDALGURI
ASSAM
PIN-784527
40: NANDITA DEVI
Page No.# 8/9
WIFE OF NAYAN JYOTI PATGIRIR/O CHANDMARI
GUWAHATI-781003
DISTRICT-KAMRUPM
ASSAM
41: JAYANTA KALITA
SON OF LATE UPEN KALITA
R/O SAWKUCHI
LOKHRA
GUWAHATI-78104
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE LEGAL REMEMBRANCER (L.R) AND SECRETARY
TO THE GOVT- OF ASSAM, JUDICIAL DEPARTMENT, DISPUR, GUWAHATI-
781006
2:THE COMMISSIONER AND SECRETARY
THE GOVT- OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT- OF ASSAM
PERSONNEL (A) DEPARTMENT
DISPUR
GUWAHATI-781006
4:THE GAUHATI HIGH COURT
REPRESENTED BY THE REGISTRAR GENERAL OF GAUHATI HIGH COURT
GUWAHATI - 78100
Advocate for the Petitioner : MR. K N CHOUDHURY, N GAUTAM,MR. TANUZ
KASHYAP,MR. K I MAZUMDER
Advocate for the Respondent : GA, ASSAM, SC, GHC,SC, FINANCE
Page No.# 9/9
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
Date : 16.02.2026 (K.R. Surana, J)
Both sides are represented. On the prayer made by the learned counsel for the petitioner, the matter stands adjourned today.
List the matter on 13.03.2026.
JUDGE JUDGE Comparing Assistant
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