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Gauhati High Court
Subrata Kumar Pal vs The Union Of India And 5 Ors on 11 February, 2026
Page No.# 1/6
GAHC010061352025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1635/2025
SUBRATA KUMAR PAL
SON OF LATE OM PRAKASH PAL, SR. MANAGER (ELECTRICAL),
RESIDENT OF QUARTER NO C04/03, BCPL TOWNSHIP, P.O. AND P.S.
BARBARUAH, DIST.- DIBRUGARH, ASSAM, PIN- 786007.
VERSUS
THE UNION OF INDIA AND 5 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA,
DEPARTMENT OF PETROLEUM AND NATURAL GAS, MINISTRY OF
PETROLEUM AND NATURAL GAS, SHASTRI BHAWAN, NEW DELHI-110001.
2:THE BRAHMAPUTRA CRACKER AND POLYMER LIMITED
(A GOVERNMENT OF INDIA ENTERPRISE)
REPRESENTED BY ITS GENERAL MANAGER (HR)
CHAIRMAN AND MANAGING DIRECTOR
P.O. LEPETKATA
P.S. BARBARUAH
DIST.- DIBRUGARH
ASSAM
PIN- 786006.
3:THE GENERAL MANAGER (H.R.)
MR. SITANGSHU PAUL
THE BRAHMAPUTRA CRACKER AND POLYMER LIMITED (A
GOVERNMENT OF INDIA ENTERPRISE)
ADMINSTRATIVE BUILDING LEPETKATA
P.S. BARBARUAH
DIST.- DIBRUGARH
ASSAM
PIN- 786006.
Page No.# 2/6
4:JAMIL AKHTAR
DEPUTY GENERAL MANAGER (REVIEWING OFFICER) QUARTER NO. C-
05/06 BRAHMAPUTRA CRACKER AND POLYMER TOWNSHIP
POST OFFICE-BARBARUAH
DIST.- DIBRUGARH
PIN- 786007.
5:ALAK BARUAH
CHIEF GENERAL MANAGER (INTERVENING REVIEWING OFFICER)
QUARTER NO. D-02
BRAHMAPUTRA CRACKER AND POLYMER TOWNSHIP
P.O. BARBARUAH
DIST.- DIBRUGARH
PIN- 786007.
6:JOYONTO PANGING
CHIEF OPERATING OFFICER (ACCEPTING OFFICER) QUARTER NO. D-04
BRAHMAPUTRA CRACKER AND POLYMER TOWNSHIP
P.O. BARBARUAH
DIST.-DIBRUGARH
PIN- 786007
Advocate for the Petitioner : MR SISHIR DUTTA, MR. S DUTTA,MR S DUTTA,MS K
BORAH,MS S MOCHAHARI
Advocate for the Respondent : DY.S.G.I., MR D KHAN (R-2 TO 6),MS M HAZARIKA(R-2 TO
6),MR. R. RAMEEZ(R-2 TO 6),MR. S MITRA(R-2 TO 6),MR A K BORO (R-2 TO 6)
Linked Case : WP(C)/4883/2024
SUBRATA KUMAR PAL
S/O- LATE OM PRAKASH PAL
SR. MANAGER (ELECTRICAL)
R/O- QUARTER NO. C04/03
BCPL TOWNSHIP
P.O. BARBARUAH
P.S. BARBARUAH
DIST- DIBRUGARH
ASSAM
PIN- 786007
Page No.# 3/6
VERSUS
THE UNION OF INDIA AND 4 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
DEPARTMENT OF PETROLEUM AND NATURAL GAS
MINISTRY OF PETROLEUM AND NATURAL GAS
SHASTRI BHAWAN
NEW DELHI- 110001
2:THE BRAHMAPUTRA CRACKER AND POLYMER LIMITED
(A GOVERNMENT OF INDIA ENTERPRISE)
REPRESENTED BY ITS GENERAL MANAGER (H.R)
CHAIRMAN AND MANAGING DIRECTOR
P.O. LEPERTKATA
P.S. BARBARUAH
DIST- DIBRUGARH
ASSAM
PIN- 786006
3:THE GENERAL MANAGER (H.R.)
MR. PRADEEP RAWAT
THE BRAHMAPUTRA CRACKER AND POLYMER LIMITED (A
GOVERNMENT OF INDIA ENTERPRISE)
ADMINISTRATIVE BUILDING
LEPETKATA
P.O. LEPETKATA
P.S. BARBARUAH
DIST.- DIBRUGARH
ASSAM
PIN- 786006
4:MR. SANDEEP SAIKIA
CHIEF MANAGER (ELECTRICAL)
R/O- QUARTER NO. C04/01
BCPL TOWNSHIP
P.O. BARBARUAH
P.S. BARBARUAH
DIST.- DIBRUGARH
ASSAM
PIN- 786007
5:MR. PRANTIK SHARMA
DEPUTY GENERAL MANAGER
MARKETING DEPARTMENT
THE BRAHMAPUTRA CRACKER AND POLYMER LIMITED
R/O- FLAT NO. 03C
Page No.# 4/6
LUIT VIEW APARTMENT
CIRCUIT HOUSE
HS ROAD
NEW DUTTA BAGAN
DIBRUGARH
PIN- 786001
MOBILE NO. 9435016108
------------
Advocate for : MR SISHIR DUTTA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 4 ORS
Linked Case : WP(C)/1443/2024
SUBRATA KUMAR PAL
S/O- LATE OM PRAKASH PAL
SR. MANAGER (ELECTRICAL)
R/O- QUARTER NO. C04/03
BCPL TOWNSHIP
P.O. BARBARUAH
P.S. BARBARUAH
DIST.- DIBRUGARH
ASSAM
PIN- 786007
VERSUS
THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
DEPARTMENT OF PETROLEUM AND NATURAL GAS AND MINISTRY OF
PETROLEUM AND NATURAL GAS
SHASTRI BHAWAN
NEW DELHI- 110001
2:THE BRAHMAPUTRA CRACKER AND POLYMER LIMITED
(A GOVERNMENT OF INDIA ENTERPRISE)
REPRESENTED BY ITS GENERAL MANAGER (H.R)
CHAIRMAN AND MANAGING DIRECTOR
P.O. LEPERTKATA
P.S. BARBARUAH
DIST.- DIBRUGARH
ASSAM
PIN- 786006
3:THE GENERAL MANAGER (H.R.)
MR. PRADEEP RAWAT
Page No.# 5/6
THE BRAHMAPUTRA CRACKER AND POLYMER LIMITED (A
GOVERNMENT OF INDIA ENTERPRISE)
ADMINISTRATIVE BUILDING
LEPETKATA
P.O. LEPETKATA
P.S. BARBARUAH
DIST.- DIBRUGARH
ASSAM
PIN- 786006
4:IMDADUL HAQUE CHOUDHURY
S/O- ABDUL SATTAR
CHIEF MANAGER (ELECTRICAL)
R/O- QUARTER NO. C02/07
BCPL TOWNSHIP
P.O. AND P.S. BARBARUAH
DIST.- ASSAM
PIN- 786007
5:SANTANU KUMAR BARUAH
S/O- DULAL CHANDRA BARUAH
CHIEF MANAGER (ELECTRICAL)
RAMDHENU GRAPHICS PRESS
3RD FLOOR
NEAR KABARSTAN
DULIJAN
DIST.- DIBRUGARH
ASSAM
PIN- 786602
6:DEBAJYOTI DAS CHOUDHURY
S/O- LATE DURGESH CHANDRA DAS
CHIEF MANAGER (ELECTRICAL)
R/O- QUARTER NO. C06/01
BCPL TOWNSHIP
P.O. AND P.S. BARBARUAH
DIST.- DIBRUGARH
ASSAM
PIN- 786007
7:NEELAM PRATIM GOGOI
S/O- JOY CHANDRA GOGOI
CHIEF MANAGER (ELECTRICAL) FLAT NO S-302
JSB BLOCK UDAYAN
TR PHUKAN ROAD
DIST.- DIBRUGARH
ASSAM
PIN- 786001
Page No.# 6/6
------------
Advocate for : MR SISHIR DUTTA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : 11-02-2026
The above noted writ petitions pertain to Civil Bench-III. This Court is presently
allotted with Civil Bench- IV & V matters and the said writ petitions are not tied up or part
heard before this Bench.
In view of the above, Registry to verify and list the matters before the appropriate
Bench, at an early date.
JUDGE
Comparing Assistant
