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Page No.# 1/3 vs Msti Sarita Devi Jain
2026 Latest Caselaw 1029 Gua

Citation : 2026 Latest Caselaw 1029 Gua
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/3 vs Msti Sarita Devi Jain on 10 February, 2026

                                                                       Page No.# 1/3

GAHC010261162025




                                                                undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : FAO/75/2025

            SMTI DYOTIKANA MEDHI AND 2 ORS
            W/O LATE BIRO BHADRA MEDHI, R/O MEDHI NIWAS, SANTIPUR, P.S.
            BHARALUMUKH, IN THE DIST. KAMRUP (M), GUWAHATI, ASSAM, PIN
            781009

            2: ANIRUDDHA MEDHI
             S/O LATE BIRO BHADRA MEDHI
             R/O MEDHI NIWAS
             SANTIPUR
             P.S. BHARALUMUKH IN THE DIST. KAMRUP (M)
             GUWAHATI
            ASSAM
             PIN 781009

            3: DUSHMANTA MEDHI
             R/O MEDHI NIWAS
             SANTIPUR
             P.S. BHARALUMUKH
             IN THE DIST. KAMRUP (M)
             GUWAHATI
            ASSAM
             PIN 78100

            VERSUS

            MSTI SARITA DEVI JAIN
            W/O SRI SUSHIL KUMAR JAIN, R/O NEHA APARTMENT, BLOCK 2,
            ATHGAON, P.S. BHARALUMUKH, DIST. KAMRUP (M), GUWAHATI, ASSAM
            781001

Advocate for the Petitioner   : MR. D DAS SR. ADV, MR B DEORI

Advocate for the Respondent : A GAUTAM, FOR CAVEATOR,MR. C TALUKDAR
                                                      Page No.# 2/3




Linked Case : I.A.(Civil)/95/2026

SMT SARITA DEVI JAIN
WIFE OF SRI SUSHIL KUMAR JAIN
RESIDENT OF NEHA APARTMENT
BLOCK - 2
ATHGAON
P.S.BHARALUMUKH
DISTRIC KAMRUP M
GUWAHATI -781001.

VERSUS

SMT DYOTIKANA MEDHI
WIFE OF LATE BIRO BHADRA MEDHI AGED ABOUT 63 YEARS RESIDENT
OF MEDHI NIWAS
SANTIPUR
 P.S. BHARALUMUKH
IN THE DISTRICT KAMRUPM
GUWAHATI
 ASSAM
 PIN781009.

2:SRI ANIRUDDHA MEDHI
SON OF LATE BIRO MEDHI
 RESIDENT OF MEDHI NIWAS
SANTIPUR
 P.S. BHARALUMUKH
IN THE DISTRICT KAMRUPM
GUWAHATI
 ASSAM
 PIN781009.

 3:SRI DUSHMANTA MEDHI
SON OF LATE BIRO BHADRA MEDHI
 AGED ABOUT 35 YEARSRESIDENT OF MEDHI NIWAS
SANTIPUR
 P.S. BHARALUMUK
IN THE DISTRICT KAMRUPM
GUWAHATI
 ASSAM
 PIN -781009.
 ------------
 Advocate for : MR S SARMA
                                                                         Page No.# 3/3

           Advocate for : MR. D DAS SR. ADV appearing for SMT DYOTIKANA MEDHI



                                     BEFORE
                      HON'BLE MRS. JUSTICE MITALI THAKURIA


                                     ORDER

Date : 10.02.2026.

Heard Mr. F. Faridi, learned counsel for the appellants. Also heard Mr. S. Sarma, the learned Senior Counsel assisted by Mr. A. Gautam, learned counsel for the respondent.

Hearing inconclusive.

List on 17.02.2026, for further hearing at 2:00 P.M.

Till then, the interim order passed on 20.01.2026, in I.A. (Civil) No.95/2026 shall continue.

JUDGE

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