Citation : 2026 Latest Caselaw 3183 Gua
Judgement Date : 6 April, 2026
Page No.# 1/15
GAHC010212902025
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/296/2025
Y. MUNINDRO MANGANG,
S/O Y AMUBA MANAGING, R/O KWAKEITHEL THOKCHOM LEIKAI, P.O.
AND P.S. IMPHAL, AND DIST. IMPHAL WEST, MANIPUR 795001
VERSUS
1.THE STATE OF MANIPUR AND 40 ORS
REPRESENTED BY THE CHIEF SECY. / COMMISSIONER / SECY. (WORKS),
GOVT. OF MANIPUR, NEW SECRETARIAT BUILDING, BABUPARA, P.O. AND
P.S. IMPHAL , DIST. IMPHAL WEST, DIST. MANIPUR 795001
2:THE DEPTT. OF PERSONNEL AND ADMINISTRATIVE REFORMS
THROUGH THE COMMISSIONER / SECRETARY (DP)
GOVT. OF MANIPUR
NEW SECRETARIAT BUILDING BABUPARA
P.O. AND PS. IMPHAL DIST. IMPHAL WEST MANIPUR 795001
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT.
KHOYATHONG THANGAL BAZAR
P.O. AND P.S. IMPHAL DIST. IMPHAL WEST MANIPUR 795001
4:THE MANIPUR PUBLIC SERVICE COMMISSION
THROUGH THE SECY.
NORTH AOC P.O. AND P.S. IMPHAL
DIST. IMPHAL WEST MANIPUR 795001
5:CHONGTHAM BISHWACHANDRA SINGH
MANIPUR
6:DR. NGAGOM SENIOR
MANIPUR
7:RUBEE KONGBRAILATPAM
Page No.# 2/15
MANIPUR
8:CHABUNGBAM UTTAM SINGH
MANIPUR
9:K. LOKHO
MANIPUR
10:AJMIDA SAHANI
MANIPUR
11:YUMNAM ROBIN
MANIPUR
12:SHONGZAMI KHAPUDANG
MANIPUR
13:KH. IBOPISHAK SINGH
MANIPUR
14:INDRAKUMAR SINGH
MANIPUR
15:Y. ANILKUMAR SINGH
MANIPUR
16:L. ARUN KUMAR MEITEI
MANIPUR
17:N. SADANANDA SINGH
MANIPUR
18:K. DEBEN SINGH
MANIPUR
19:H. BHOGINDRO SINGH
MANIPUR
20:N. SANTABIR SINGH
Page No.# 3/15
MANIPUR
21:T. JOSEPH KHENKHANMANG
MANIPUR
22:MD. RAHIMUDDIN
MANIPUR
23:W. ROBERTSON ANAL
MANIPUR
24:N. AMUBA SINGH
MANIPUR
25:M. INAOBI SINGH
MANIPUR
26:TH. RATAN MEITEI
MANIPUR
27:CH. HARESHWAR SINGH
MANIPUR
28:K. NORJIT SHARMA
MANIPUR
29:K. THANGKHOMANG GANGLTE
MANIPUR
30:TH BRAJAKISHORE SINGH
MANIPUR
31:TH. KOMOL SINGH
MANIPUR
32:S. PRAKASH SINGH
MANIPUR
33:Y. AJIT KUMAR SINGH
Page No.# 4/15
MANIPUR
34:R.K. LANSANA SINGH
MANIPUR
35:R. CHUNGAILUNGPOU
MANIPUR
36:N. RABI SINGH
MANIPUR
37:N IMOCHA SINGH
MANIPUR
38:M THANGPEI
MANIPUR
39:N. JAMANDAR SINGH
MANIPUR
40:LEIVON NEILENTHANG KOM
MANIPUR
41:JOYSON RALENG
NOTICE UPON RESONDENT NOS 5 TO 41 MAY BE SERVED THROUGH THE
CHIEF ENGINEER
PWD MANIPUR
I.E. RESPONDENT NO.
Linked Case : I.A.(Civil)/3097/2025
Y. MUNINDRO MANGANG S/O Y. AMUBA MANGANG R/O KWAKEITHEL THOKCHOM LEIKAI P.O. AND P.S. IMPHAL DIST. IMPHAL WEST MANIPUR 795001
VERSUS
1.THE STATE OF MANIPUR AND 40 ORS REPRESENTED BY THE CHIEF SECY./COMMISSIONER/SECRETARY Page No.# 5/15
(WORKS) GOVT. OF MANIPUR NEW SECRETARIAT BUILDING BABUPARA P.O. AND P.S. IMPHAL DIST. IMPHAL WEST DIST. MANIPUR 795001
2:THE DEPTT. OF PERSONNEL AND ADMINISTRATIVE REFORMS THROUGH THE COMMISSIONER / SECRETARY (DP) GOVT. OF MANIPUR NEW SECRETARIAT BUILDING BABUPARA P.O. AND PS. IMPHAL DIST. IMPHAL WEST MANIPUR 795001
3:THE CHIEF ENGINEER PUBLIC WORKS DEPTT. KHOYATHONG THANGAL BAZAR P.O. AND P.S. IMPHAL DIST. IMPHAL WEST MANIPUR 795001
4:THE MANIPUR PUBLIC SERVICE COMMISSION THROUGH THE SECY. NORTH AOC P.O. AND P.S. IMPHAL DIST. IMPHAL WEST MANIPUR 795001
5:CHONGTHAM BISHWACHANDRA SINGH MANIPUR
6:DR. NGAGOM SENIOR
MANIPUR
7:RUBEE KONGBRAILATPAM
MANIPUR
8:CHABUNGBAM UTTAM SINGH
MANIPUR
9:K. LOKHO MANIPUR
10:AJMIDA SAHANI MANIPUR
11:YUMNAM ROBIN
MANIPUR
12:SHONGZAMI KHAPUDANG
MANIPUR Page No.# 6/15
13:KH. IBOPISHAK SINGH
MANIPUR
14:INDRAKUMAR SINGH MANIPUR
15:Y. ANILKUMAR SINGH
MANIPUR
16:L. ARUN KUMAR MEITEI MANIPUR
17:N. SADANANDA SINGH
MANIPUR
18:K. DEBEN SINGH
MANIPUR
19:H. BHOGINDRO SINGH
MANIPUR
20:N. SANTABIR SINGH
MANIPUR
21:T. JOSEPH KHENKHANMANG MANIPUR
22:MD. RAHIMUDDIN
MANIPUR
23:W. ROBERTSON ANAL
MANIPUR
24:N. AMUBA SINGH
MANIPUR
25:M. INAOBI SINGH Page No.# 7/15
MANIPUR
26:TH. RATAN MEITEI
MANIPUR
27:CH. HARESHWAR SINGH MANIPUR
28:K. NORJIT SHARMA MANIPUR
29:K. THANGKHOMANG GANGLTE MANIPUR
30:TH BRAJAKISHORE SINGH MANIPUR
31:TH. KOMOL SINGH
MANIPUR
32:S. PRAKASH SINGH
MANIPUR
33:Y. AJIT KUMAR SINGH
MANIPUR
34:R.K. LANSANA SINGH
MANIPUR
35:R. CHUNGAILUNGPOU
MANIPUR
36:N. RABI SINGH
MANIPUR
37:N IMOCHA SINGH MANIPUR
38:M THANGPEI MANIPUR Page No.# 8/15
39:N. JAMANDAR SINGH
MANIPUR
40:LEIVON NEILENTHANG KOM
MANIPUR
41:JOYSON RALENG NOTICE UPON RESONDENT NOS 5 TO 41 MAY BE SERVED THROUGH THE CHIEF ENGINEER PWD MANIPUR
Linked Case : I.A.(Civil)/3098/2025
Y. MUNINDRO MANGANG S/O Y. AMUBA MANGANG R/O KWAKEITHEL THOKCHOM LEIKAI P.O. AND P.S. IMPHAL AND DIST. IMPHAL WEST MANIPUR 795001
VERSUS
1.THE STATE OF MANIPUR AND 40 ORS REPRESENTED BY THE CHIEF SECY./COMMISSIONER/SECRETARY (WORKS) GOVT.. OF MANIPUR NEW SECRETARIAT BUILDING BABUPARA P.O. AND P.S. IMPHAL DIST. IMPHAL WEST DIST. MANIPUR 795001
2:THE DEPTT. OF PERSONNEL AND ADMINISTRATIVE REFORMS THROUGH THE COMMISSIONER / SECRETARY (DP) GOVT. OF MANIPUR NEW SECRETARIAT BUILDING BABUPARA P.O. AND PS. IMPHAL DIST. IMPHAL WEST MANIPUR 795001
3:THE CHIEF ENGINEER PUBLIC WORKS DEPTT. KHOYATHONG THANGAL BAZAR P.O. AND P.S. IMPHAL DIST. IMPHAL WEST MANIPUR 795001
4:THE MANIPUR PUBLIC SERVICE COMMISSION THROUGH THE SECY. NORTH AOC P.O. AND P.S. IMPHAL DIST. IMPHAL WEST MANIPUR 795001
5:CHONGTHAM BISHWACHANDRA SINGH MANIPUR Page No.# 9/15
6:DR. NGAGOM SENIOR
MANIPUR
7:RUBEE KONGBRAILATPAM
MANIPUR
8:CHABUNGBAM UTTAM SINGH
MANIPUR
9:K. LOKHO MANIPUR
10:AJMIDA SAHANI MANIPUR
11:YUMNAM ROBIN
MANIPUR
12:SHONGZAMI KHAPUDANG
MANIPUR
13:KH. IBOPISHAK SINGH
MANIPUR
14:INDRAKUMAR SINGH MANIPUR
15:Y. ANILKUMAR SINGH
MANIPUR
16:L. ARUN KUMAR MEITEI MANIPUR
17:N. SADANANDA SINGH
MANIPUR
18:K. DEBEN SINGH
MANIPUR Page No.# 10/15
19:H. BHOGINDRO SINGH
MANIPUR
20:N. SANTABIR SINGH
MANIPUR
21:T. JOSEPH KHENKHANMANG MANIPUR
22:MD. RAHIMUDDIN
MANIPUR
23:W. ROBERTSON ANAL
MANIPUR
24:N. AMUBA SINGH
MANIPUR
25:M. INAOBI SINGH
MANIPUR
26:TH. RATAN MEITEI
MANIPUR
27:CH. HARESHWAR SINGH MANIPUR
28:K. NORJIT SHARMA MANIPUR
29:K. THANGKHOMANG GANGLTE MANIPUR
30:TH BRAJAKISHORE SINGH MANIPUR
31:TH. KOMOL SINGH
MANIPUR Page No.# 11/15
32:S. PRAKASH SINGH
MANIPUR
33:Y. AJIT KUMAR SINGH
MANIPUR
34:R.K. LANSANA SINGH
MANIPUR
35:R. CHUNGAILUNGPOU
MANIPUR
36:N. RABI SINGH
MANIPUR
37:N IMOCHA SINGH MANIPUR
38:M THANGPEI MANIPUR
39:N. JAMANDAR SINGH MANIPUR
40:LEIVON NEILENTHANG KOM MANIPUR
41:JOYSON RALENG NOTICE UPON RESONDENT NOS 5 TO 41 MAY BE SERVED THROUGH THE CHIEF ENGINEER PWD MANIPUR
Linked Case : I.A.(Civil)/3099/2025
Y. MUNINDRO MANGANG S/O Y. AMUBA MANGANG R/O KWAKEITHEL THOKCHOM LEIKAI P.O. AND P.S. IMPHAL AND DIST. IMPHAL WEST MANIPUR 795001
VERSUS Page No.# 12/15
1.THE STATE OF MANIPUR AND 40 ORS REPRESENTED BY THE CHIEF SECY./COMMISSIONER/SECRETARY (WORKS) GOVT.. OF MANIPUR NEW SECRETARIAT BUILDING BABUPARA P.O. AND P.S. IMPHAL DIST. IMPHAL WEST DIST. MANIPUR 795001
2:THE DEPTT. OF PERSONNEL AND ADMINISTRATIVE REFORMS THROUGH THE COMMISSIONER / SECRETARY (DP) GOVT. OF MANIPUR NEW SECRETARIAT BUILDING BABUPARA P.O. AND PS. IMPHAL DIST. IMPHAL WEST MANIPUR 795001
3:THE CHIEF ENGINEER PUBLIC WORKS DEPTT. KHOYATHONG THANGAL BAZAR P.O. AND P.S. IMPHAL DIST. IMPHAL WEST MANIPUR 795001
4:THE MANIPUR PUBLIC SERVICE COMMISSION THROUGH THE SECY. NORTH AOC P.O. AND P.S. IMPHAL DIST. IMPHAL WEST MANIPUR 795001
5:CHONGTHAM BISHWACHANDRA SINGH MANIPUR
6:DR. NGAGOM SENIOR MANIPUR
7:RUBEE KONGBRAILATPAM
MANIPUR
8:CHABUNGBAM UTTAM SINGH
MANIPUR
9:K. LOKHO MANIPUR
10:AJMIDA SAHANI MANIPUR
11:YUMNAM ROBIN
MANIPUR Page No.# 13/15
12:SHONGZAMI KHAPUDANG
MANIPUR
13:KH. IBOPISHAK SINGH
MANIPUR
14:INDRAKUMAR SINGH MANIPUR
15:Y. ANILKUMAR SINGH
MANIPUR
16:L. ARUN KUMAR MEITEI MANIPUR
17:N. SADANANDA SINGH
MANIPUR
18:K. DEBEN SINGH
MANIPUR
19:H. BHOGINDRO SINGH
MANIPUR
20:N. SANTABIR SINGH
MANIPUR
21:T. JOSEPH KHENKHANMANG MANIPUR
22:MD. RAHIMUDDIN
MANIPUR
23:W. ROBERTSON ANAL
MANIPUR
24:N. AMUBA SINGH
MANIPUR Page No.# 14/15
25:M. INAOBI SINGH
MANIPUR
26:TH. RATAN MEITEI
MANIPUR
27:CH. HARESHWAR SINGH MANIPUR
28:K. NORJIT SHARMA MANIPUR
29:K. THANGKHOMANG GANGLTE MANIPUR
30:TH BRAJAKISHORE SINGH MANIPUR
31:TH. KOMOL SINGH
MANIPUR
32:S. PRAKASH SINGH
MANIPUR
33:Y. AJIT KUMAR SINGH
MANIPUR
34:R.K. LANSANA SINGH
MANIPUR
35:R. CHUNGAILUNGPOU
MANIPUR
36:N. RABI SINGH
MANIPUR
37:N IMOCHA SINGH MANIPUR Page No.# 15/15
38:M THANGPEI MANIPUR
39:N. JAMANDAR SINGH MANIPUR
40:LEIVON NEILENTHANG KOM MANIPUR
41:JOYSON RALENG NOTICE UPON RESONDENT NOS 5 TO 41 MAY BE SERVED THROUGH THE CHIEF ENGINEER PWD MANIPUR
For the Appellant(s) : Mr. Anjan Sahu, Advocate. For the Respondent(s) : Mr. A. Anix Sing, Advocate for respondent Nos.1, 2 & 3.
: Ms. O. Momota Devi, Senior Advocate (through Video Conferencing) assisted by W. Ngangom, Advocate for respondent No.4. : Ms. H. W. Sumi, Advocate for respondent Nos.5, 8 & 9.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
06.04.2026 (Ashutosh Kumar, CJ)
As prayed for on behalf of respondent Nos.5, 8 and 9, on whose behalf Vakalatnama has been filed recently, these set of cases are adjourned to 06.05.2026.
JUDGE CHIEF JUSTICE
Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!