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Gauhati High Court
Page No.# 1/5 vs The State Of Assam And 7 Ors on 4 April, 2026
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/5
GAHC010009752015
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1178/2015
SOFIUR RAHMAN and 5 ORS,
2: MD. SAIFUL HOQUE
3: MD. RAFIQUL HOQUE
NOS.1-3 ARE SONS OF FAZLUL KARIM
4: MD. RAUSHAN ALI SHEIKH
S/O LT. OMAR ALI SHEIKH
5: MD. JOMIRUDDIN AHMED
6: MD. JOHIRUL HOQUE
BOTH NOS.5and6 ARE SONS OF RAUSHAN ALI SHEIKH
ALL ARE R/O KATLAMARI
P.O. PADMERALGA
P.O. SOUTH SALMARA
DIST- DHUBRI
ASSAM
BEING REP. BY CONSTITUTED ATTORNEY
ABDUS SALAM MULLA
S/O LT. HASEN ALI MOLLA
R/O SHYAMCHARANER KUTI PT-III
P.O. ALOMGONJ
P.S. GAURIPUR
DIST- DHUBRI
ASSA
VERSUS
THE STATE OF ASSAM and 7 ORS,
Page No.# 2/5
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF REVENUE
DEPTT., DISPUR, GHY-6
2:THE ASSAM BOARD OF REVENUE
GHY-1
3:THE DY. COMMISSIONER
DHUBRI
ASSAM
4:THE ADDL. DY. COMMISSIONER REVENUE
DHUBRI
ASSAM
5:THE TAHSILDAR
DHUBRI TAHSIL
DHUBRI
ASSAM
6:THE SETTLEMENT OFFICER
DHUBRI and KOKRAJHAR
DIST- DHUBRI
ASSAM
7:THE ASSTT. SETTLEMENT OFFICER
DHUBRI
DIST- DHUBRI
ASSAM
8:(VI) RAHUL TALUKDAR
S/O LT. HAIDAR ALI TALUKDAR
R/O VILL AND P.O ALOMGANJ
P.S GAURIPUR
DIST. DHUBRI
ASSAM
PIN 783339.
8:(VII) MUSHARRAF TALUKDAR
S/O LT. HAIDAR ALI TALUKDAR
R/O VILL AND P.O ALOMGANJ
P.S GAURIPUR
DIST. DHUBRI
ASSAM
PIN 783339.
8:ON THE DEATH OF LATE HAIDAR ALI
HIS LEGAL HEIRS
(I)MRS. REHENA BIBI
Page No.# 3/5
W/O LT. HAIDAR ALI TALUKDAR
R/O VILL. KHOTABAK
P.O DEBITOLA
P.S KAZIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
PIN 783339.
8:(II) AHAZUDDIN TALUKDAR
S/O LT. HAIDAR ALI TALUKDAR
R/O VILL. KHOTABOK
P.O DEBITOLA
P.S KAZIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
PIN 783339.
8:(VIII) HAZERA KHATUN
D/O LATE HAIDAR ALI TALUKDAR
R/O VILL. BORBHITA
P.O DEBITOLA
P.S KAZIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
PIN 783339.
8:(V) MOSIDA KHATUN
D/O LT. HAIDAR ALI TALUKDAR
R/O VILL AND P.O ALOMGANJ
P.S GAURIPUR
DIST. DHUBRI
ASSAM
PIN 783339.
8:(III) ORSONA MISRA
W/O LT. HAIDAR ALI TALUKDAR
R/O VILL AND P.O ALOMGANJ
P.S GAURIPUR
DIST. DHUBRI
ASSAM
PIN 783339.
8:(IV) SANOWAR TALUKDAR
ALIAS BAPPI
Page No.# 4/5
S/O LT. HAIDAR ALI TALUKDAR
R/O VILL AND P.O ALOMGANJ
P.S GAURIPUR
DIST. DHUBRI
ASSAM
PIN 783339
Advocate for the Petitioner : MS.S PARVEEN, MR. A U CHOUDHURY,MR.Z HUSSAIN,MR.T
ISLAM,MR.M A MONDAL,MR.M HAQUE
Advocate for the Respondent : MR.A RASHIDR-8, MR N AHMED
{8(i),8(ii0,8(iii),8(iv),8(v),8(vii),8(viii)},MR. K ISLAM {8(i),8(ii0,8(iii),8(iv),8(v),8(vii),8(viii)},MR
M CHETIA {8(i),8(ii0,8(iii),8(iv),8(v),8(vii),8(viii)},MR A RASHID
{8(i),8(ii0,8(iii),8(iv),8(v),8(vii),8(viii)},MR T H HAZARIKA
{8(i),8(ii0,8(iii),8(iv),8(v),8(vii),8(viii)},MR.M CHETIA(R-8),GA, ASSAM(R1-7),MR.T H
HAZARIKA(R-8),MR.N P DOWERAH(R-8)
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
04.04.2026
This matter is filed by the petitioner, putting a challenge to the order
passed by the Revenue Board dated 06.02.2014, rejecting the application for
condonation of delay.
Mr. Z. Hussain, learned counsel appears for the petitioner, Mr. A. Rashid,
learned counsel submits that the arguing counsel Mr. T. H. Hazarika, learned
counsel for the respondents No. 8 (i) to (viii) is not available in Court and
therefore seeks adjournment of the matter.
Mr. A. Chakraborty, learned Government Advocate appears for the
Respondent No. 3, 4 and 6.
Page No.# 5/5
Considering the prayer made and in view of the adjournment sought for,
let this matter to be listed again immediately after the ensuing vacation on a
date to be fixed by the Registry.
JUDGE
Comparing Assistant
