Page No.# 1/2 vs The State Of Assam And Anr
2025 Latest Caselaw 7653 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And Anr on 25 September, 2025

Author: M. Zothankhuma

Bench: Michael Zothankhuma

                                                                 Page No.# 1/2

GAHC010023342024




                                                           2025:GAU-
AS:13250-DB

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Crl.)/469/2024


          RAVI KUMAR BHOWEL
          S/O - LATE PAUNI BHUSAN BHOWEL
          R/O- PUB BHASKAR NAGAR
          NEAR BHASKAR VIDYAPEETH
          P.S.- CHANDMARI
          DIST- KAMRUP(M)
          ASSAM.


          VERSUS

          THE STATE OF ASSAM AND ANR
          REPRESENTED BY PUBLIC PROSECUTOR.

          2:SUMAN BHOWAL
          S/O - RAVI KUMAR BHOWEL
           R/O- HOUSE NO.8
           EAST BHASKAR NAGAR
           NEAR BHASKAR VIDYAPEETH SCHOOL
           P.S.- CHANDMARI
           DIST- KAMRUP(M)
          ASSAM
           PIN- 781003.
           ------------
          Advocate for : MR. T DEURI
          Advocate for : PP
          ASSAM appearing for THE STATE OF ASSAM AND ANR



                                BEFORE
              HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                HONOURABLE MR. JUSTICE ANJAN MONI KALITA
                                                                      Page No.# 2/2


                                    ORDER

25.09.2025 (M. Zothankhuma, J)

In view of the judgment and order passed today in the main case, the I.A. is accordingly disposed of.

                       JUDGE                             JUDGE




Comparing Assistant