Anar Ali vs The State Of Assam
2025 Latest Caselaw 7158 Gua

Gauhati High Court

Anar Ali vs The State Of Assam on 9 September, 2025

                                                                         Page No.# 1/2

GAHC010121312025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Bail Appln./1869/2025

            ANAR ALI
            S/O- KASHIM ALI.
            R/O- VILL.- NO.3, MANAHKUCHI, P.S.- HAJO.
            DIST.- KAMRUP, ASSAM.

            VERSUS

            THE STATE OF ASSAM
            REP BY THE LD. PP, ASSAM

Advocate for the Petitioner   : MR. N J DUTTA, B AHMED

Advocate for the Respondent : PP, ASSAM,

             Linked Case : Bail Appln./2268/2025

            JAKIR ALI
            S/O. MD. ISLAM ALI
             R/O. VILL. UKHURA
             P.S. HAJO
             DIST. KAMRUP
             ASSAM.


             VERSUS

            THE STATE OF ASSAM
            REP. BY THE PP
            ASSAM.


            ------------
            Advocate for : MR. N ANAND
            Advocate for : PP
                                                              Page No.# 2/2

            ASSAM appearing for THE STATE OF ASSAM



                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                     ORDER

Date : 09.09.2025

Hearing concluded. Judgment reserved.

JUDGE

Comparing Assistant