Page No.# 1/3 vs V. Umashankar And 4 Ors
2025 Latest Caselaw 8072 Gua

Gauhati High Court

Page No.# 1/3 vs V. Umashankar And 4 Ors on 27 October, 2025

                                                                  Page No.# 1/3

GAHC010196952025




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Cont.Cas(C)/467/2025

         GO-4427F PARATALA RAMA KRISHNA GUPTA AND ANR
         S/O SHRI PARATALA KANDAIAH NANJUNDA GUPTA, PRESENTLY
         SERVING AS SENIOR ADMINISTRATIVE OFFICER, H.Q. CHIEF ENGINEER,
         PROJECT UDAYAK, BORDER ROADS ORGANISATION, C/O 99 APO, PIN-
         930524, P/R/O PLOT- 99 AND 100, FLA-T 102, NANDANAVANAM
         APARTMENTS, SAI BABA NAGAR, P.O.- BOLARAM, P.S. ALWAL, OLD
         ALWAL, DISTRICT- MEDCHAL - MALKAJGIRI, TELANGANA, PIN-500010

         2: GO-005552X ASHOK KUMAR MISHRA
          S/O SHRI RADHESHYAM MISHRA
          PRESENTLY SERVING AS ASSISTANT ADMINISTRATIVE OFFICER
          BORDER ROADS ORGANISATION
          P/R/O VILLAGE PIPARARHI PUNARVAS
          P.O. CHANDIHA
          P.S. PURNAHIYA
          DISTRICT- SEOHAR
          BIHAR
          PIN-84333

         VERSUS

         V. UMASHANKAR AND 4 ORS.
         SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF ROAD
         TRANSPORT AND HIGHWAYS, TRANSPORT BHAVAN, 1, PARLIAMENT
         STREET, NEW DELHI-110001

         2:RAJESH KUMAR SINGH
          IAS
          DEFENCE SECRETARY
          GOVERNMENT OF INDIA
          MINISTRY OF DEFENCE
          101
          SOUTH BLOCK
          NEW DELHI-110001
                                                              Page No.# 2/3


     3:MAYANK TEWARI
      IRSME
      JOINT SECRETARY (BORDER ROADS)
      BORDER ROADS DEVELOPMENT BOARD
      MINISTRY OF DEFENCE
      GOVERNMENT OF INDIA
      B WING
      4TH FLOOR
      SENA BHAVAN
      NEW DELHI-110010

     4:LT. GENERAL RAGHU SRINIVASAN
      PVSM
     VSM
      DIRECTOR GENERAL
      BORDER ROADS ORGANIZATION
      SEEMA SADAK BHAVAN
      RING ROAD
      DELHI CANTONMENT
      NEW DELHI-110010

     5:DEV KUMAR
      IDAS
      PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (BORDER ROADS)
      MINISTRY OF DEFENCE
      GOVERNMENT OF INDIA
      SEEMA SADAK BHAVAN
      NARAINA RING ROAD
      NEW DELHI-11001

For the petitioner   :   Mr. A. Chetry, Advocate


For the respondents :    Mr. R.K.D. Choudhury, Advocate

Page No.# 3/3

-BEFORE-

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

27-10-2025

(Ashutosh Kumar, C.J.) This Court has been informed that an SLP against the judgment of this Court has been filed vide Diary No.46393/2025.

Let this matter, therefore, come up for consideration on 09.02.2026, by which time, the learned counsel for the parties state, the SLP would have been disposed off.

                      JUDGE                 CHIEF JUSTICE




Comparing Assistant