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Page No.# 1/3 vs The Union Of India And 5 Ors
2025 Latest Caselaw 7929 Gua

Citation : 2025 Latest Caselaw 7929 Gua
Judgement Date : 22 October, 2025

Gauhati High Court

Page No.# 1/3 vs The Union Of India And 5 Ors on 22 October, 2025

                                                                  Page No.# 1/3

GAHC010062682022




                                                            2025:GAU-AS:14020

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2270/2022

         SAMSUDDIN AND 2 ORS
         S/O- LATE JUNU CHARDAR, R/O- VILL. NONKE GADHOWA, P.O. AND P.S.
         MANGALDAI, DIST. DARRANG, ASSAM, PIN- 784125.

         2: SAMRUL HAQUE
          S/O- LATE HAJI SAHAJUDDIN
          R/O- VILL. OJHAGAON
          P.O. NIZ KHARUPETIA
          P.S. MANGALDAI
          DIST.- DARRANG
         ASSAM
          PIN- 784115.

         3: ABDUL KARIM
          S/O- LATE ABDUL KHALEQUE
         VILL.- NONKE GADHOWA CHAPORI
          P.O. AND P.S. MANGALDAI
          DIST. DARRANG
         ASSAM
          PIN- 784125

         VERSUS

         THE UNION OF INDIA AND 5 ORS
         REP. BY THE SECRETARY, DEPTT. OF FOOD AND PUBLIC DISTRIBUTION,
         MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION,
         KRISHI BHAWAN, NEW DELHI- 110001.

         2:THE STATE OF ASSAM
          REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
          FOOD AND CIVIL SUPPLY DEPTT.
          DISPUR
          GUWAHATI-5.
                                                                       Page No.# 2/3

            3:THE DIRECTOR
             FOOD AND CIVIL SUPPLIES
            ASSAM
             BHANGAGARH
             GUWAHATI-5.

            4:THE DEPUTY COMMISSIONER
             DARRANG
            AT MANGALDOI
             P.O. MANGALDOI
             DIST.- DARRANG
            ASSAM
             PIN- 784125.

            5:THE DEPUTY DIRECTOR
             FOOD AND CIVIL SUPPLIES AND CONSUMER AFFAIRS
             DARRANG
             P.O. MANGALDOI
             DIST. DARRANG
            ASSAM
             PIN- 784125.

            6:THE INSPECTOR
             FOOD AND CIVIL SUPPLIES AND CONSUMER AFFAIRS
             DARRANG
             P.O. MANGALDOI
             DIST.- DARRANG
            ASSAM
             PIN- 784125

Advocate for the Petitioner   : MR. M ISLAM, R RAHMAN

Advocate for the Respondent : ASSTT.S.G.I., GA, ASSAM




                                   BEFORE
                   HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

                                        ORDER

Date : 22-10-2025

It has been submitted by the learned counsel appearing for the parties that the issue concerned in this writ petition has been decided by this Court by order dated 22.12.2022 passed in WP(C)/5470/2021.

Page No.# 3/3

We have gone through the issue in the writ petition and the order dated 22.12.2022.

In view of the submission that this matter stands squarely covered by the aforesaid judgment, nothing remains to be adjudicated in this matter, therefore, this writ petition stands disposed of as has been done in the case of WP(C)/5470/2021, and other connected matters.

JUDGE

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