Citation : 2025 Latest Caselaw 7921 Gua
Judgement Date : 22 October, 2025
Page No.# 1/4
GAHC010224442025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3310/2025
SRI BIMAL CHANDRA SAHA
SON OF LATE NISHI KANTA SAHA
2: SRI SATYAJIT SAHA
SON OF SRI BIMAL CHANDRA SAHA ON DEATH OF HARENDRA
CHANDRA SAHA
THE DEFENDANT/ JUDGMENT DEBTOR NO.2
HIS LEGAL REPRESENTATIVES
VIZ.
3: SMTI SUCHITRA SAHA
RESIDENTS OF BILASIPARA TOWN
WARD NO. 12
P.O. P.S.-BILASIPARA
DISTRICT-DHUBRI ASSAM
PIN-783348
4: SIR DIPAK SAHA
RESIDENTS OF BILASIPARA TOWN
WARD NO. 12
P.O. P.S.-BILASIPARA
DISTRICT-DHUBRI ASSAM
PIN-783348
5: SMTI MITU SAHA
RESIDENTS OF BILASIPARA TOWN
WARD NO. 12
P.O. P.S.-BILASIPARA
DISTRICT-DHUBRI ASSAM
PIN-783348. APPLICANTS/PETITIONERS/JUDGM ENT DEBTORS NO. 1
4 AND LEGAL HEIRS OF NO.
VERSUS
Page No.# 2/4
SMTI RENUBALA SAHA
WIFE LATE KHAGENDRA MOHAN SAHA
2:SRI BADAL CHANDRA SAHA
SONS LATE KHAGENDRA MOHAN SAHA
3:SRI RABI SAHA
SONS LATE KHAGENDRA MOHAN SAHA
4:SMTI SANDHYA SAHA
D/OLATE KHAGENDRA MOHAN SAHA ALL RESIDENTS OF BILASIPARA
TOWN
WARD NO. 12 NEW
P.O. P.S.-BILASIPARA
DISTRICTDHUBRI
ASSAM
PIN-783348
5:KHURIDHAR BOTHRA
SONS OF LATE HASHTIMAL BOTHRA
6:SIDHAKARAN BOTHRA
SONS OF LATE HASHTIMAL BOTHRA
ON DEATH OF SHOHANLAL BOTHRA
THE DEFENDANT/JUDGMENT DEBTOR NO. 5
HIS LEGAL REPRESENTATIVES
VIZ
7:HULASH BOTHRA
SON
8:RADHAKISHAN BOTHRA
SON
9:DHANRAJ BOTHRA
SON
10:MADAN BOTHRA
SON
11:PRAKASH BOTHRA
SON
12:PAWAN BOTHRA
SON
13:SARASWATI BOTHRA
Page No.# 3/4
DAUGHTER
14:SUMITA BOTHRA
DAUGHTER
15:BABY BOTHRA
DAUGHTER ON DEATH OF TOLARAM BOTHRA
THE DEFENDANT JUDGMENT DEBTOR NO. 6
HIS LEGAL REPRESENTATIVES
VIZ.
16:SUSHILA DEVI BOTHRA
WIFE
17:RAJKUMAR BOTHRA ALIAS RAJESH BABU
SON
18:RAJMATI BOTHRA
DAUGHTER
19:KABITA BOTHRA
DAUGHTER
20:KANTI BOTHRA
DAUGHTER
21:BISWAJIT SAHA
SON OF SRI BIMAL CH. SAHA
ALL NO. 5 TO 22 ARE RESIDENTS OF BILASIPARA TOWN
WARD NO. 12 NEW
P.O. P.S.- BILASIPARA
DISTRICT-DHUBRI
ASSAM
PIN783348
22:THE STATE OF ASSAM
REPRESENTED BY THE COLLECTOR
DHUBRI DISTRICT
DHUBRI
P.O.- DHUBRI ASSAM
PIN-783301.
23:THE SETTLEMENT OFFICER
DHUBRI DISTRICT
DHUBRI
P.O.-DHUBRI ASSAM
PIN-783301
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24:THE ASSISTANT SETTLEMENT OFFICER
BILASIPARA CIRCLE
GAURIPUR
P.O. P.S.- GAURIPUR
DISTRICT-DHUBRI ASSAM
PIN783331.
25:BILASIPARA TOWN COMMITTEE
REPRESENTED BY ITS CHAIRMAN
P.O. P.S.-BILASIPARA
DISTRICT-DHUBRI
ASSAM
PIN-783348
Advocate for the Petitioner : MR. A NARZARI, MS. S T BOKTH
Advocate for the Respondent : ,
BEFORE
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
22.10.2025
1. Since, this application has been filed by the petitioner praying for allowing the petitioner to withdraw the connected I.A. No. 243/2023 and MC No. 8/2023 in connection with CRP No. 76/2014 on the ground that matter has been amicably settled.
2. The prayer is allowed.
3. This I.A. is accordingly disposed of.
JUDGE
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